The Orissa Services (Medical
Attendance) Rules, 1947
In exercise of the powers conferred by Clause (b) of Subsection (2) of
Section 241 of the Government of India Act 1935 and in supersession of all
existing rules on the subject the Governor of Orissa is pleased to make the
following rules, namely :
Rules
Governing Medical Attendance On Government Servants, Orissa
Rule - 1.
(1)
These
rules may be called the Orissa Service (Medical Attendance) Rules.
(2)
They
shall apply to Government servants and the members of their families as
hereinafter defined under the rule - making control of the Government of
Orissa, whether they are on duty, temporary or permanent or on leave or on
foreign service.
(Health Department Memo No. 19772 (19) - H., dated 22.11. 1962)
Rule - 2.
In these rules unless there is anything repugnant in the subject or
context ?
(a)
"authorised medical
attendance" means ?
(i)
in respect of a
Government servant, whose monthly salary is not less than Rs. 500 whether this
appointment is Gazetted or not, the Chief District Medical Officer of the
District or Medical Officer of the equivalent rank;
(ii)
in respect of Government
servant whose monthly salary is less than Rs, 500 an Assistant Surgeon of the
district including L.I.M. Doctor; (G.O. No. 13913 (19) - H., dated
17.8.1962)
(iii)
in respect of Government
servants and the members of their families outside the State and authorised
medical attendant will be the registered medical practitioner, whether in
Government service or private who will be available near at hand, at the place
where he falls ill; Government Memo No. 103761 - H., dated 10.6.1961 and No.
20504 - H., dated 1.12.1962)
(iv)
in respect of Government
servants in respects of their scales of pay, the Assistant Dental Surgeon or
Dental Surgeon (whole time or part - time) in employment under the State
Government (for Dental cases only); G.O. No. 27501 (22) - H., dated
16.12.1969)
(b)
"district" means
the district in which the Government servant falls ill;
(c)
"the
Government" means the Provincial Government;
(d)
"Government
hospital" includes hospital or dispensary maintained by the
Provincial Government, a hospital or dispensary maintained by a local body and
other hospital or dispensary with which arrangements have been made by the
Government for the treatment of Government servants;
(e)
"medical
attendance" means the professional advice and care during sickness,
convalescence or injury afforded by the authorised medical, attendant at the
entitled Government servant's residence or in the hospital, including such Pathological,
Bacteriological, Radiological or other methods of examination for the purpose
of diagnosis are available in any Government hospital or dispensary and are
considered necessary by the authorised medical attendant and such surgical
treatment as can be suitably given at the entitled Government servant's
residence and such consultation with a specialist or other Medical Officer
serving under Government and stationed in the Province as the authorised
medical attendant certifies to be necessary, to Medical Officer, may, in
consultation with the authorised medical attendant determine;
(f)
"patient" means
a Government servant or a member of his family to whom these rules apply and
who has fallen ill;
(g)
"family" means
a Government servant's wife or husband, as the case may be, and parents,
children, and step - children wholly dependent upon the Government servant;
(h)
(G.O. No. 19772/H.,
dated the 22nd November, 1962)
(i)
"province" means
the province of Orissa;
(j)
"treatment" means
the use of all medical and surgical facilities available at the hospital or
dispensary at which a Government servant is treated and includes ?
(i)
the employment of such
Pathological, Bacteriological, Radiological or other methods as are considered
necessary by the authorised medical attendant;
(ii)
the supply of such
medicines, vaccines, sera or other therapeutic substances as are ordinarily
available in the hospitals;
(iii)
such accommodation as is
ordinarily provided in the hospital and is suited to his status;
(iv)
such nursing as is
ordinarily provided to in - patients by the hospital; and
(v)
the specialist
consultation described in Clause (e);
(vi)
the testing of eye -
sight for glasses at a Government recognised hospital once in every 3 years on.
the recommendation of the authorised medical attendant. Fees paid to the
Specialist for such services will be reimbursed to Government servants
according to the rules laid down in Government Resolution No. 13709 - H., dated
the 17th August, 1960. This concession does not include provision of spectacles
at Government expense. The members of the families of Government servants are
not entitled to this concession. A Government servant desirous of availing this
facility should produce a certificate from the controlling authority empowered
to countersign the medical claim bill that he has not availed of the concession
within the last three years;
(vii)
the Dental treatment
even when it is had at a Government hospital under the advice of the authorised
medical attendant is not covered by these rules but if the diagnosis of the
Physiological or other disability from which a Government servant is suffering
indicates that teeth are the real source of the disturbance he is entitled to
free Dental treatment provided it is of a major kind such as, treatment of jaw
bone diseases, wholesale removal of teeth, etc. It does not include scaling of
teeth or the free supply of artificial denture, or treatment from a private
Dentist, or outside the hospital, even on the advice of the authorised medical
attendant.
N.B. - Surgical operations
needed for removal of odontemes and impacted wisdom tooth also fall under the
category of Dental treatment of a major kind. Treatment of gum boil comes under
oral surgery (Surgery of mouth) and as such, it is admissible under the rules.
Treatment of pyorrhoea and gingivits of teeth is also admissible).
(G.O.
No. 21620 - H., dated the 19th December, 1961)
Rule - 3.
A Government servant or a member of his family shall be entitled, free
of charge, to medical attendance by the authorised medical attendant.
Note - (1) Officers in superior service or the member of their
families are entitled to free medical attendance including such surgical
treatment as can be suitably given at their own residence unless distance
renders this impracticable officers in inferior service or the members of their
families can claim free medical attendance and medicines at the local general
hospital or dispensary only.
(2) In case of emergency or great danger or difficulty the attendance of
the Civil Surgeon shall be given to person not ordinarily entitled to it when
applied for by the subordinate medical attendant.
(3) An officer of the class specified in Sub - clause (i) of Clause (a)
of Rule 2 stationed in subdivision should ordinarily consult the Sub -
divisional Medical Officer for his ailments but when he is seriously ill - he
may call in the Civil Surgeon. This privilege shall always be abused. Before
the Civil Surgeon is called in the local Medical Officer shall be consulted on
the desirability of such a course.
(4) Medical Officers in charge of dispensaries maintained or aided by
local bodies shall attend free of charge on Government servants on duty or on
leave residing in the town or village in which the dispensary is situated.
(G.O. No. 12803 - H., dated the 10th July, 1965)
(5) On the grounds of humanity and irrespective of strict right to his
services, every Medical Officer shall attend without delay to a sick call in
any case of emergency and after having given such aid or advice as the
circumstances demand may transfer the further treatment of the case to the
proper medical attendant.
(6) A Government servant on foreign service is entitled to the services
of a Government Medical Officer of the rank mentioned in Rule 2 above only when
the foreign employer has provided no medical attendant or when the latter
considers it necessary to consult Government medical attendant.
(7) Every person employed under the Court of Wards; who is appointed by
Government but is paid from the funds of the Wards Estates, shall be entitled
to receive free medical attendance and medicines in those cases only in which
the service counts for pension under Civil Service Regulations. Road Cess
Officers are also entitled to gratuitous medical attendance and medicines.
Rule - 4.
The Ministers and Deputy Ministers appointed under the Constitution of
India, their Parliamentary Secretaries, the Advocate General and Government
Advocate during their employment as such and the members of the families of the
Ministers and Deputy Ministers, are entitled to free medical attendance
including surgical treatment as can be suitably given at their own residence
unless it is considered that treatment in the nearest hospital or dispensary
will be to the interest of the patient. An advocate or a pleader appointed by
Government casually in not entitled to free medical attendance nor to free
supply of medicines.(G.O. No. 13520 - H.,
dated 24.7.1965)
Rule - 5.
(1)
When
the place at which the patient falls ill is not the headquarters of the
authorised medical attendant ?
(a)
the patient shall be
entitled to travelling allowance for the journey to and from such headquarters,
or
(b)
if the patient is too
ill to travel, the authorised medical attendant shall be entitled to travelling
allowance for the journey to and from the place where the patient is.
(2)
Application
for travelling allowance under Sub - rule (1) shall be accompanied by a
certificate in writing by the authorised medical attendant stating that medical
attendance was necessary and, if the application is under Clause (b) of that
sub - rule, that patient was too ill to travel.
Rule - 6.
(1)
If the
authorised medical attendant is of opinion that the case of a patient is of
such a serious or special nature as to require medical attendance by some
person other than himself, or that the patient requires anti - rabic treatment
he may with the approval of the Director of Health Services and Inspector -
General of Prisons (which shall be obtained beforehand unless the delay
involved entails danger to the health of the patient) ?
(a)
send the patient to the
nearest specialist or other Medical Officer, as provided in Clause (b) of Rule
2 by whom, in his opinion, medical attendance is required for the patient, or
in the case of anti - rabic treatment, to the nearest place in the province
where such treatment is available, or
(b)
if the patient is too
ill to travel, summon such specialist or other Medical Officer to attend upon
the patient,
(c)
if the authorised
medical attendant is of the opinion that it would be unsafe for the patient to
make the journey to the specialist unattended, the Medical Officer may either
himself accompany the patient to the destination or arrange that some other
person should do this. In that case the attendant, if a Government servant,
shall be deemed to have been travelling on duty and may draw travelling
allowance for the outward and return journey, if not a Government servant,
shall be entitled to actual travelling expenses. T.A., in such cases, should
not exceed the limit prescribed in Rules 130 and 131 of the O.T.A. Rules.
(G.O. No. 15792 - H., dated
8.9.1961)
(2)
A
patient sent under Clause (a) and (c) of Sub - rule (1) shall, on production of
a certificate in writing by the authorised medical attendant, in this behalf,
be entitled to travelling allowance for the journey to the headquarters of the
specialist or other Medical Officer or to the place where he is sent for anti -
rabic treatment. The provision of Rule 6 above, will apply to the family
members of the Government servant also.
(G.O. No. 15792 - H., dated
8.9.1961)
(3)
A
specialist or other Medical Officer summoned under Clause (b) of Sub - rule (1)
shall on production of a certificate in writing by the authorised medical
.attendant in this behalf be entitled to travelling allowance for the journey
to and from the place where the patient is.
(4)
When a
Government servant or a member of his family is carried in an ambulance from
his/her residence to the hospital or from one hospital to another hospital, the
ambulance charges paid at the prescribed rate are reimbursible to the concerned
Government servant on production of certificate from the Superintendent of the
hospital to which the ambulance is attached, that journey in ambulance car was
essential.
(5)
The
ambulance charges should not be reimbursed if the ambulance does not belong to
Government or a local fund or any recognised hospital.
Rule - 7.
(1)
A
Government servant or a member of his family shall be entitled free of charges ?
(2)
to
treatment in such hospital at or near the place where he falls ill as can, in
the opinion of the authorised medical attendant, provide the necessary and
suitable treatment;
(3)
to
anti-rabic treatment at the nearest Government hospital in the province
providing treatment.
(4)
Where a
Government servant or a member of his family is entitled under Sub - rule (1)
free of charge, to treatment or anti - rabic treatment in a hospital any amount
paid by him on account of such treatment shall, on production of a certificate
in writing by the authorised medical attendant in this behalf, be reimbursed to
him by the Provincial Government ?
(5)
the
sales tax paid on account of the purchase of the medicines by the Government
servants shall on production of a certificate in writing by the authorised
medical attendant In this behalf, be reimbursed to him by the State Government;
(G.O. No. 2672 (19) - H., dated
18.2.1961)
(6)
reimbursement
of expenses on medical treatment incurred outside the State on production of a
certificate in writing from the authorised medical attendant on this behalf and
necessary vouchers;
Note - Reimbursement of the
actual expenses includes the entire cost of medical treatment such as
consultation fees of the doctor, charges for pathological, X'Ray examination,
etc. Hospital charges if admitted, ambulance charges, special nursing charges
etc.
(G.O. No. 20504 - H., dated
1.12.1962)
(G.O. No. 10280 (19) - H,. dated
13.6.1961)
(7)
blood
transfusion charges paid to a Government institution or any other local
organisation recognised by Government for the supply of blood to patients and
the cost thereof is reimbursible to Government servants. Where such
institutions or organisation do not exist or blood of the type required for a
Government servant is not available with them, there should be no objection to
the purchase of blood plasma from a chemist or to obtaining blood from a
private donor and the cost thereof, will also be reimbursed to Government
servants on production of a certificate from the authorised medical attendant
to the effect that the supply of blood required was not available from a local
Government institution or a recognised organisation and that the price paid for
the blood was reasonable.
(G.O.No. 21506 (19) - H., dated
18.12.1961)
Rule - 8.
(1)
If the
authorised medical attendant is of opinion that owing to the absence or
remoteness of a suitable hospital or the severity of the illness, a Government
servant cannot be given treatment as provided in Clause (i) of Sub - rule (1)
of Rule 6, the Government servant or a member of his family may receive
treatment at his residence.
(2)
A
Government servant or a member of his family receiving treatment at his
residence under Sub - rule (1) shall be entitled to receive towards the cost of
such treatment incurred by him a sum equivalent to the cost of such treatment
as he would have been entitled, free of charge, to receive under these rules if
he had not been treated at his residence.
(G.O. No. 12803 (22) - H., dated 10.7.1965)
(3)
Claims
as such admissible under Sub - rule (2) shall be accompanied by a certificate
in writing by the authorised medical attendant, stating ?
(4)
his
reasons for the opinion referred to in Sub - rule (1);
(5)
the
cost of similar treatment referred to in Sub - rule
(2);
Rule - 9.
(1)
Charges
for services rendered in connection with, but not included in medical
attendance on, or treatment of, a patient entitled free of charge, to medical
attendance or treatment, under these rules, shall be determined by the
authorised medical attendant and paid by the patient.
(2)
If any
question arises as to whether any service is included in medical attendance or
treatment, it shall be referred to the Government and the decision of the Government
shall be final.
Rule - 10.
The Controlling Officer of a patient may require that any certificate
required by these rules to be given by the authorised medical attendant for
Travelling Allowance purpose shall be countersigned -
(a)
in the case of a
certificate given by the Civil Surgeon of a district, by the Director or Health
and Inspector - General of Prisons, and
(b)
in the case of a
Certificate given by any other Medical Officer, by the Civil Surgeon of the
district.
Rule - 11.
All Government servants who received injuries in connection with civil
disturbances, or on leave, would, in addition to the items included in Clause
(h) of Rule 2 be entitled also to the following supplies and services as part
of the treatment to which they are entitled free of charge ?
(a)
the supply of such
medicines, vaccines, sera or other therapeutic substances not ordinarily
available in the hospital in which the Government servant or a member of his
family is treated as the authorised medical attendant may certify in writing to
be essential for the recovery or for the prevention of serious deterioration in
the condition of the Government servant;
(b)
such special nursing as
the authorised medical attendant may certify in writing to be essential for the
recovery or for the prevention of serious deterioration in the condition of the
Government servant or member of his family.
(c)
Inferior
Government servants receiving injuries in civil disturbances will receive free
medical treatment in the general wards of hospitals. While being so treated in
the event of their having to
incur additional expense for the purchase of medicines, vaccines, sera or other
therapeutic substances prescribed by the hospital authorities and which are not
supplied free by the hospital, they will be allowed refund of the cost of such
items.
Note - It should be assumed,
unless the facts of a case give clear indication to the contrary that the
Government servant on leave was attached and injured because of his being a
Government servant, on leave
was attached and injured because of his being a Government servant.
Rule - 12.
If a Government servant or a member of his family calls in a Medical
Officer other than the appointed Medical Officer it will be considered a
private arrangement and the former may claim the usual fees.
(G.O. No. 12803 - H,. dated 10.7.1965)
Rule - 13.
Subject to the following exceptions, every Medical Officer is entitled
to remuneration for professional attendance on the families of those public
servants whom they are required to attend gratuitously.
Exception - (1) Families of the following classes of officers
belonging to the Military Department :
(a)
Military Officers (but
not those in Civil Employment).
(b)
Officers of the Royal
Indian Marine Department.
(c)
Cantonment Magistrates.
(d)
Cantonment Chaplains.
(e)
Warrant Officers those
of the Royal Indian Marine.
(f)
Army School Masters and
School Mistress.
(g)
Non - commissioned
officers and men in military employ other than purely regimental.
(h)
Non - Gazetted Officers
and subordinate of the Indian Ordinance Department.
(i)
Civilian staff of army
headquarters and those of Army Divisional Brigade or Station Staff Officers.
(j)
European pensioners of
the Indian Military Service including retired Departmental Officers with
honorary rank and Warrant Officers, if not employed by, or in receipt of a
pension or gratuity from the Civil Department.
(k)
Government servants
employed in the Agency tracts of Ganjam and Koraput districts.
(l)
Inspectors and sergeants of the Armed Police and Chaplains in
Civil Station.
Note - Family includes the
wife and children including parents, sisters and minor brothers of a Government
servant residing with, wholly dependent upon him.
Rule - 14.
The following persons are also entitled to free medical attendance at
the expense of the Government of India who would reimburse the Provincial
Government the cost of such medical treatment :
(1)
Chaplains;
(2)
Military personnel;
(3)
All officers and
employees of the Government of India;
Rule - 15.
Every patient attending at a charitable hospital or dispensary is
entitled to receive advice and medicines free of charge.
(G.O.
No; 12803 (22) - H., dated 10.7.1965)
Concessions
Regarding Treatment of State Government Servants and Their Families Outside the
State
1. Subject - Medical concession to
Government servants and members of their families suffering from Poliomyelites,
Cerebral Palsy and such other diseases for which there is no facility for
treatment with in the State.
Government of Orissa have for some time past their consideration the
question of extending the concession of the medical attendance and treatment so
as to enable the State Government servants and their families to receive
treatment at Government expense at suitable hospital outside the State but
within India for diseases like Poliomyelitis, Cerebral Palsy and such other
diseases for which there is no facility to treatment within the State. After
careful consideration it has been decided that a State Government servant or a
member of his family when advised by his/her authorised medical attendant not
below the rank of Professors concerned with the Medical Colleges of the State
may receive treatment for poliomyelitis, Cerebral Palsy and such other diseases
for which there is no facility for treatment within the State at a hospital or
institution situated in any other State of the Indian Union where such
treatment is available, subject to the following conditions
1.
If the authorised
medical attendant is of the opinion that the case of patient is of such a
serious or special nature as to require medical attendance and treatment in a
particular hospital or institution situated in any other State of the Union, he
may, with the approval of the Director of Medical Education and Training,
Orissa or where he is of opinion that delay involved in obtaining approval of
the Medical Education and Training, Orissa would entail danger on the health of
the patient, himself, may advise the patient to go to the place of treatment
outside the State in anticipation of approval and shall furnish a certificate
to that effect while moving the Director of Medical Education and Training,
Orissa, for expost facto approval of the said advice.
(a)
Advise the patient to go
for investigation and treatment to the particular hospital or institution with
a certificate in writing in the following manner :
(b)
Certified
that Shri/Shrimati...................aged......years......(herein
to mention the designation, pay and Department of the concerned Government
servants) suffering from is advised to go to..................Hospital/Institution
in.........State for further investigation and treatment as proper facilities
for his/her treatment are not available within the State.
(c)
If the authorised
medical attendant is of opinion that it is unsafe for the patient to travel
unattended to, he may certify in writing that the patient should travel to the
place of treatment being accompanied by an attendant.
(d)
In the case of a patient
who is a child below the age of 10 years, an attendant may accompany him/her to
the place of treatment requiring any certificate from the Authorised medical
attendant.
(e)
In case of a child below
10 years, if the mother of the child is absolutely considered necessary to
accompany and second attendant is necessary both the mother and the child. The
concerned Professor may specifically mention this in a form of a recommendation
and send attendant allowed in exceptional circumstances on the approval of the
D.M.E.T., Orissa.
2.
The concessions referred
to above will also be available to those patients who are to undergo post
treatment check up at the institution outside the State.
3.
Patients suffering from
Poliomyelitis should be referred to one of the following institutions outside
the State when considered necessary by the authorised medical attendant.
(i)
Government General
Hospital, Madras
(ii)
Government Stanlex
Hospital, Madras
(iii)
Chitaranjan Seva Sadan,
Calcutta
(iv)
Presidency General
Hospital, Calcutta
(v)
N. R. Sarcar Medical
College Hospital, Calcutta
(vi)
R. G. Kar Medical
College Hospital, Calcutta
(vii)
Medical College
Hospital, Calcutta
(viii)
Medical College
Hospital, Nagpur
(ix)
Medical College
Hospital, Patna
(x)
Medical College
Hospital, Darbhanga
(xi)
All India Institute of
Physical Medicine and Rehabilitation, Bombay.
(xii)
For the
purpose of advanced
cases of Poliomyelitis requiring specialised treatment, a patient may be
advised for admission into the Children's Orthopaedic Hospital, Bombay after
he/she has received treatment in any of the above Hospital, in the first
instance and if the Medical Superintendent of that Hospital recommends that
specialised treatment at the Children's Orthopaedic Hospital, Bombay is
necessary.
4.
A Government servant on
his behalf or on behalf of a member of his family is entitled to claim
financial assistance from Government as under for treatment in the institution
outside the State.
(a)
T.A. for the outward and
return journey.
(b)
Actual conveyance charge
from the headquarters of the place from which the patient (Government servant)
actually travels to the hospital for treatment and back whichever is nearer or
mileage allowance at the rates admissible to his/her grade as on tour under the
rules in force whichever is less. He will be entitled to daily allowance at a
rate admissible to his grade for the period of halt at the institution.
(c)
For the members of the
family of a Government Servant ?
(d)
journey by rail actual
railway fare of the class by which the Government servant is entitled to travel
on tour under the rules in force or of a lower class in which the patient actually
travels;
(e)
journey by road - actual
fare paid for the journey by bus/other public conveyance.
Note - For hired car, the cost will be
reimbursed in production of the voucher.
(f)
When the family members
of Government servant's own conveyance the Government servant should not be
paid for the family members (patient) other than usual T.A. admissible to the Government servant himself.
Note - If the condition of
the patient requires costlier transport, the actual fare paid shall be reimbursible,
The use of such a conveyance by the patient or a member of his family in these
circumstances shall be supported by a certificate from the A.M.A. to the effect
that the conditions of the patient actually required costlier transport and
only then the charges shall be admissible for reimbursement. Fare for journey
by air or by air conditioned coaches in train will not however, be admissible
for reimbursement.
(g)
T.A. for the
attendant/escort ?
(h)
An attendant/escort
shall be entitled to T.A. both ways at the rates admissible under these orders
to a member of the family of the Government servant concerned provided it is
certified in writing by the concerned A.M.A. that it is unsafe for the patient
to travel unattended and that an attendant/escort is essential to accompany him
to the place of treatment. T.A. will also be admissible if it becomes necessary
for an attendant/ escort to travel again to fetch the patient on production of
the necessary certificate from the Medical Authorities of the hospital where
the patient is undergoing treatment. The attendant if a Government servant
shall be allowed T.A. for his to and fro journey as admissible to his grade.
(i)
The second attendant
when allowed under para - 1 (c) to accompany both the mother and child shall be
entitled to T.A. both ways journey as admissible to the Government servants
concerned. The attendant, if a Government servant shall be allowed T.A. for his
to and fro journey as admissible to his grade. The first attendant (mother)
shall only be entitled to daily allowance as admissible to the Government
servant on production of certificate to the effect that the attendant (mother)
is necessary to attend the patient during the period of treatment from
to....from the treating physician of the institution.
(j)
Points of commencement
and termination of journey -The journey for the purpose of these orders should
be deemed to have commenced from the place from which the patient actually
travels to the place of treatment and the return journey should be deemed to
have ended at the place to which the patient actually travels of the
headquarters of the Government servant concerned whichever is nearer.
(k)
The facility of travel
by air and air - conditioned accommodation at the Government expenses is not
admissible for the journeys performed for receiving medical attendance and
treatment.
5.
Reimbursement of the
charges paid at the institution excludes dietary charges. Dietary charges may
be claimed by Government servants whose pay is Rs. 100 per month or less
receipt of the amount paid at the institution should be produced while claiming
reimbursement.
6.
The cost of medicines
purchased outside the State during the period of treatment in an outside
institution subject to the production of certificate from the Superintendent or
the Medical Officer in - charge of the institution of the Department, Head of
the Institution in which the patient is treated, that the medicines were
prescribed for and purchased from outside by the patient and those medicines
were essential for the treatment and speedy recovery of the patient, shall be
reimbursed irrespective of the fact whether these medicines find place in the
list of admissible or inadmissible medicines. Such medicines should not include
tonics and food items.
7.
This order will take
effect from the date of issue.
8.
This order supersedes
the Health Department Resolution No. 10640 - H., dated the 15th May, 1964.
(Health
& Family Welfare Department Resolution)
No.
2444 - J - t., dated 30.1.1970 and amending Resolutions
No.
28799 - H., dated 26.1.1970, No. 35699 - H., dated 3.12.1975
No.
17665 - H., dated 25.5.1976 and No. 21489 - H., dated 8.6.1979.
2. Subject - Fixation of limit of
consulting fees of the authorised medical attendant for treatment outside the
State.
(a)
The
undersigned is directed to say that according to Health Department G.O. No.
13083 - (19) - H., dated 10.6.1961 the consulting fees of the authorised
attendant outside the State where the Government servant and their families
fall ill admissible for reimbursement. No limit of such fees has been
prescribed the above G.O. This matter was under consideration of the Government
for sometime past.
(b)
After
careful consideration the Governor of Orissa has been pleased to decide that
the consulting fees of authorised medical attendant should be restricted to
what is admissible to the Medical Officers of the concerned State where the
consultation takes place.
(c)
This
issues with the concurrence of Finance Department vide their (UOR No. 1380
CSII. dated 23.6.1977).
(d)
This
order will take effect for the date of issue (letter No. IVMED IIM - 46/77 -
21171 (22) - H., dated 1.7.1977).
3. Subject - Reimbursement of cost
or pathological examination done outside the State when such facilities are not
available within the State.
The Government have had, for sometime past, under their consideration
the question of reimbursement of the cost of pathological examination undergone
by the State Government servants and their families outside the State but
within India when such facilities are not available in Government Hospital and
Medical College Hospitals of the State. After careful consideration it has been
decide that the cost of pathological examination in such cases should be
reimbursible when the concerned Government servant or a member of his family is
advised by his/her authorised medical attendant for examination, etc. outside
the State but within the Indian Union, subject to the following conditions :
1.
if the authorised
medical attendant is of the opinion that the disease . of a patient is serious
or of special nature necessitating pathological examination etc. in a
particular hospital or institution situated outside the State he must obtain
the approval of the Superintendent of Medical College Hospital of the State
before advising the patient to go in for such pathological examination.
2.
The advice for the
pathological examination to a particular hospital or institution outside the
State should be accompanied with a certificate in the following form :
3.
Certified
that Shri/Shrimati/Kumari...............aged.....years
wife/husband/son/daughter/mother/father/ suffering from...........is advised to
go to..........Hospital/Institution in State for examination as proper
facilities for examination are not available within the State.
4.
Signature of the Superintendent of.........Signature of the
Authorised College/Hospital, Designation (Seal) Medical Attendant, Designation
(Seal).
5.
Government servant, on
his behalf or on behalf of a member of his family is entitled to claim
financial assistance from Government for pathological examination in the
institution out side the State as per paragraph - 4 of the Health and Family
Welfare Department Resolution No. 2444 - H., dated 30.1.1970 read with
Resolution No. 35699 - H., dated 3.12.1975.
6.
This order will take
effect from the date of issue
(Resolution No. IV Med
- III, M - 44/77 - 32997 - H., dated 3.10.1977).
Concessions
Regarding Treatment of State Government Servants and their Families Suffering
From T.B.
1. Subject - Liberalisation of
medical concession to Government servants and the members of their families
suffering from Tuberculosis.
1.
Government
of Orissa have, for sometime past under their consideration the question of
extending the concessions of the Medical Attendance and treatment so as to
enable the State Government servants and the members of their families to
receive treatment at Government expenses who are suffering from T.B. or
suspected to be suffering from T.B. at a recognised Sanatorium/ Hospital within
the State or outside the State but within India. After careful consideration it
has been decided that in supersession of Resolution No.2146 - L.S.G., dated the
16th June, 1945 and Resolution No. 3482 L.S.G. dated the 16th May, 1946 a State
Government servant or a member of his family when advised by his/her authorised
medical attendant or by the T.B. Specialist attached to the Hospital/Medical
College (Hospital which is near at hand) should be granted the following
concession for treatment of T.B. at Government expenses at a
Sanatorium/Hospital where such facilities are available.
2.
(a)
Reimbursement of the Sanatorium/Hospital charges (which should include charges
for accommodation, ordinary diet, medicines, etc.) at the rate actually paid by
the patient. Receipt of the amount from the treating Physician, paid at the
Sanatorium/Hospital should be produced while granting reimbursement.
(b) Special dietary
expenditure not exceeding - Rs. 60 per month (at Rs. 9 per day), during the
period of treatment in a T.B. Sanatorium/Hospital towards the cost of special
diet if any. The diet allowance shall be sanctioned for a period of two years
in 4 instalments on the recommendation of the Medical Officer in charge of the
patient. No further recommendation from the Medical Officer is necessary for
payment of second and subsequent instalment of the diet allowance. While
sanctioning the amount, the concerned Government servant may be asked to
produced evidence before the sanctioning authority that the patient is still
continuing treatment for T.B.
(c) Any special medicines
prescribed by the medical attendant if not available in the Hospital stock,
will be purchased by the patient and the cost thereof will be reimbursed
irrespective of the fact whether the medicines find place in the lists of
inadmissible or admissible medicines.
(d) If the authorised Medical
Officer of T.B. Sanatorium/Hospital or the T.B. Specialist is of the opinion
that it is unsafe for the patient to travel unattended, he may certify in
writing that the patient should travel to the place of treatment being
accompanied by an attendant/escort.
(e) If the Medical Superintendent
of T.B. Sanatorium or Hospital/Assistant Professor or any Medical Officer of
higher rank of the department of T.B. and chest diseases of the Medical College
where the patient is undergoing treatment, is of opinion that the condition of
the patient is so serious that he requires treatment in some other
Sanatorium/Hospital in other States within India he can advise the patient to
go to such Sanatorium/Hospital.
(f) If the Medical Superintendent
of the T.B. Sanatorium/Hospital as referred to above is of the opinion that it
is unsafe for the patient to travel unattended, he may certify that the patient
should travel to the place of treatment being accompanied by an attendant.
Note - In such cases i.e. (d)
(e) and (f) the previous approval of Director of Health and Family Planning
Services, Orissa should be obtained,
3.
The
following concessions will be available to those patients during the period of
their pre and post Sanatorium/Hospital treatment.
(a)
Any special medicines
prescribed by the Medical Attendant if not available in the Hospital stock,
will be purchased by the patient and the cost thereof will be reimbursed
irrespective of the fact whether the medicines find place in the list is
admissible or not (inadmissible medicines).
(b)
If any consultation fee
is charged by the consulting Physicians concerned for X - ray check up during
the above period of treatment, the same should be reimbursed on production of
the receipt of such vouchers for such examination.
(c)
An allowance of Rs. 60/
- per month (at Rs. 2/ - per day) during the above period of treatment towards
the cost of special diet, if any. The diet allowance shall be sanctioned for a
period of two years in 4 instalments on the recommendation of the Medical
Officer in charge of the patient. No further recommendation from the Medical
Officer is necessary for payment of second and subsequent instalments of the
diet allowance. While sanctioning the amount, the concerned Government servant
may be asked to produce evidence before the sanctioning authority that the
patient is still continuing treatment for T.B.
(d)
Grant
of such financial assistance to the Government
servants and their family members suffering from T.B. in respect of
reimbursement of the cost of special diet should in no cases, exceed the period
of two years.
Note - The cost of medicines do not include
the cost of Tonic, Food items and beverages.
(e)
A Government servant, on
his behalf or on behalf of a member of his family is entitled to claim
financial assistance in shape of T.A. from the State Government for treatment
of T.B. in the Sanatorium/Hospital as indicated below :
(f)
Journey by Rail ?
(g)
For the Government
servants - Fare of the entitled class or the lower class by which they actually
travel plus incidental charges as for the journey on tour under the rule in
force.
(h)
For the members of their
families - Single fare of the class by which the Government servant is entitled
to travel on tour without daily allowance under the rules in force or of the
lower class by which the patient actually travels.
Note - The facility of travel by air and air -
conditioned accommodation at Government expenses is not admissible for journey
performed for receiving medical attendance and treatment.
(i)
Journey by Road ?
(j)
For the Government
servants - For the road portion of the journey, or for journey between stations
connected by road only road mileage as on tour admissible under the rules in
force without any daily allowances.
(k)
For the members of their
families - Actual rate paid for the journey by bus or other public conveyance.
(l)
Journey by other means
of conveyance ?
(m)
If the patient travels
by means of conveyance those specified in those orders by his/her private
conveyance. T.A. would be admissible to the extent otherwise admissible under
these rules.
(n)
For Government servants
- Actual conveyance charges limited to mileage allowance at tour rates under
the rules in force plus daily allowance.
(o)
For the members of their
families - Actual conveyance charges limited to half the mileage allowance at
tour rates without daily allowance admissible to Government servants themselves
under the rules in force.
Note - The use of such a conveyance by the
patient or a member of his family in these circumstances shall be supported by
a certificate from the A.M.A. to the effect that the condition of the patient
actually requires the transport used and then the charges shall be admissible
for reimbursement.
(p)
T.A. for an attendant/escort
?
(q)
An attendant/escort
shall be entitled to T.A. both ways at the rates admissible under these orders
to a member of the family of the Government servant concerned provided it is
certified in writing by the concerned medical authorised that it is unsafe for
the patient to travel unattended and that an attendant/escort is essential to
accompany him to the place of treatment. T.A. will also be admissible if it
becomes necessary for an attendant/escort to travel again to fetch the patient
on production of the necessary certificate from the Medical Superintendent of
the T.B. Sanatorium/Hospital where the patient is undergoing treatment. The
attendant, if a Government servant shall be allowed T.A. as per journey on tour
in the similar circumstances referred to above.
(r)
Points of commencement
and termination of journey ?
(s)
The journey for the
purpose of these orders should be deemed to have commenced from the place from
which the patient actually travels to the place of treatment and the return
journey should be deemed to have ended at the place to which the patient actually travels or at the headquarters of the
Government servant concerned, whichever is nearer.
4.
This
order will take effect from the date of issue and will also regulate the
pending claims of the patients, who are under treatment on the date of this
resolution.
The Accountant - General, Orissa is being informed.
Health
Department Resolution No. 24677/H., dated 4.8.1977
Health
Department Resolution No. 28319/H., dated 10.12.1973
Health
Department Resolution No. 21453/H., dated 29.7.1975
2. Subject - Sanction of dietary
allowance for treatment of T.B. clarification thereof.
REF - Their letter No. 6719/Vig.,
dated 28.10.1980
The undersigned is directed to say that the special dietary allowance
made under the provision of paras 2(b) and 3(d) of Health Department Resolution
No. 27424 - H., dated 7.11.1970 and No. 24677 - H., dated 4.8.1977 is treated
as the supplement to the cost of medicine for the speedy recovery of the
patient in case of T.B. only rather than to provide amenities to the patient
and this type of allowance is not allowed in any other diseases. In vrew of
this the special dietary allowance should be met from the sub - head
"Reimbursement of cost of medicines" and not from any other sub -
head.
(Health
Department G.O. No. 1624 - H., dated 23.1.1981)
Subject - Liberalisation of
medical concession to Government servants and the members of their families
suffering from Tuberculosis.
REF - Health and F.W. Department
Resolution No. 27424 - H., dated 7th November, 1970 and No. 24677/H,. dated the
4th August, 1977.
1.
As per
Health and F.W. Department Resolution referred above the special dietary
allowance @ Rs. 2 per day is admissible to Government servants for period of
two years on the recommendation of the Medical Officer in charge of the patient
Government servant (or member of his family) who is undergoing treatment as an
indoor/outdoor patient in a T.B. Hospital/ Sanatorium.
2.
Sometimes
it so happens that a patient (Government servant or member of his family) while
undergoing treatment in a Hospital for a particular disease and during the
course of investigation the patient is detected to be suffering from T.B. also,
the treating Physician recommends for diet allowance for speedy recovery of the
patient. The question of accepting such certificate for sanction of diet
allowance was under consideration of Government.
3.
After
careful consideration Government of Orissa have decided to accept the Medical
certificate recommending fqr special dietary allowance by any Medical Officer
of the Hospital/Dispensary when such certificate is countersigned by the
District T.B. Officer of the District/Superintendent, T.B. Demonstration and
Training Centre, Cuttack (District jurisdiction) Medical Superintendent of a
T.B. Hospital of the State.
4.
This
order will take effect from the date of issue.
(Resolution No. IV-Med-III - 16/75( Part ) - 8698 - .H,
dated 14th March, 1978)
Special
Arrangements for Medical Attendance and Treatment of State Government Servants
and their Families in the Hospital/dispensary other than State Government
Hospital/Dispensaries
1. Subject Recognition of the
Artificial Limb Manufacturing Corporation of India at Olatpur, Cuttack as
Authorised Medical Institution for treatment of Government servants and their
families.
1.
The
undersigned is directed to say that Government servants and their family
members in the past were obliged to go outside the State for artificial limbs
and for orthopaedic appliances since this facility was not available in the
State, and the cost thereof was being reimbursed as per Orissa State Medical
Attendance Rules, 1947. Now an Artificial Limb Manufacturing Corporation has
started functioning at Olatpur in the district of Cuttack. It provides artificial
limbs to the disabled and orthcpaedicially handicapped persons. As such there
may be no need to refer for such of cases to outside the State. Further,
facilities for treatment of other types of diseases are also available at the
A.L.I.M.C.O.
2.
Government
after careful consideration have been pleased to recognise the Artificial Limb
Manufacturing Corporation of India at Olatpur district Cuttack as Authorised
Medical Institution for treatment of Government servants and their family
members on payment of usual charges as fixed by the authority and the cost
thereof except diet charges will be reimbursed to the Government servant as
admissible according to the Medical Attendance Rules in vogue on getting the
Essentiality Certificate prescribed by the State Government the A.L.I.M.C.O.
authorities to the effect. A copy of the Essentiality Certificate approved by
the State Government is enclosed.
3.
This
order will be given effect from the date of issue.
4.
This
order has been issued with the concurrence of F.D. in their U.O.R. No. 2073 -
111, dated 31st March, 1978.
5.
The
A.G. Orissa is being informed.
(Health Department G.O. No. 13529 - H., dated
25.4.1975)
Essential
Certificate
I certify that Shri/Smt..........Wife/son/daughter/father/mother of Shri...........employed
in the......has been under - treatment for.......disease from to at the Medical
Institution Artificial Limb Manufacturing Corporation of India, Olatpur.
Cuttack and that the undermentioned charges were made for his/her treatment.
Price |
||
Rs. |
||
1. |
Accommodation |
... |
2. |
Diet |
... |
3. |
Nursing |
... |
4. |
Pathological
& Radiological Examination |
... |
5. |
Medicines |
... |
6. |
Operation |
... |
7. |
Artificial
Limbs/Appliances |
... |
Total |
... |
That the above amount was received from the patient under proper receipt
by the hospital authority concerned.
That the above charges are at the rates prescribed by the authority.
That the following medicines which do not include proprietory
preparations for which cheaper substances of equal therapeutic value are
available for preparations which are primarily foods, toilets or disinfectants
were prescribed for the patient during the period of his/her treatment in the
hospital. He/she was advised to purchase the medicine from outside as the same
were not available in the Hospital stock :
Name of
the medicines |
Price |
1. |
Rs. |
2. |
Rs. |
3. |
Rs. |
Date .................
Signature of the Medical Officer-in-charge
of the case at the Medical Institution
A.L.I.M.C.O. Olatpur, Cuttack
2. Subject - Recognition of
Paradeep Port Hospital as Authorised Medical Institution for treatment of
Government servants and their families.
1.
The
undersigned is directed to say that since there is no Medical institution of
this State Government at Paradeep Port, Government feel that the State Government
servants and their families stationed there are undersigned great hardship for
their medical attendance and treatment.
2.
To
obviate such difficulty, Government after consideration, have been pleased to
recognise the Paradeep Port Trust Hospital as authorised Medical Institution
for treatment of State Government servants and the members of their families
stationed in or passing through Paradeep on payment of usual charges as fixed
by the Port authorities (copy enclosed) and the cost thereof except diet
charges will be reimbursed to the Government servants as admissible according
to the Medical Attendance Rules in vogue on getting essentiality certificate
prescribed by the State Government from the Port Hospital Authorities to the
effect. A copy of the essentiality certificate approved by the State Government
is enclosed.
3.
This
procedure will continue till a Hospital is provided by the State Government at
Paradeep.
4.
This
order will be given effect from the date of issue. All the pending cases shouid
be disposed of in accordance with this decision and cases already settled
otherwise should be re - opened.
5.
This
order issues with the concurrence of Finance Department vide their UOR No. 113
- C.S. II (l) - dated 9.7.1976.
6.
The
A.G., Orissa is being informed.
7.
(Health Department G.O. No. 235 - 0. H., dated
21.7.1977)
Essentiality
Certificate
I certify that Shri/Smt....................
wife/son/daughter/father/mother of Shri.......................employed in
the.........has been under treatment for disease from.... to at the Port
Hospital, Paradeep and that the undermentioned charges were made for his/her
treatment.
1. |
Accommodation |
- Rs. |
2. |
Diet |
- Rs. |
3. |
Nursing |
- Rs. |
4. |
Pathological
& Radiological Examination |
- Rs. |
5. |
Medicines |
- Rs. |
6. |
Delivery |
- Rs. |
Total |
- Rs. |
That the above amount was received from the patient under proper receipt
by the hospital authority concerned.
That the above charges are at the rates prescribed by the Port Hospital
authority.
That the following medicines which do not include proprietory
preparations for which cheaper substances of equal therapeutic value are
available nor preparations which are primarily foods, toilets or disinfectants
were prescribed, the patient during the period of his/her treatment in the
hospital. He/she was advised to purchase the medicines from outside as the same
were not available in the hospital stock :
Name of
the medicines |
Price |
1. |
Rs. |
2. |
Rs. |
3. |
Rs. |
Date .................
Signature of the Medical Officer-in-charge
of the case at the Port Hospital, Paradeep.
3. Subject - Reimbursement of cost
of Radiological investigation done in private clinics.
1.
The
undersigned is directed to say that as per existing Orissa State Medical
Attendance Rules, the cost of Radiological investigations done in the private
clinics when such facilities are not being made available to the Government
servants and their families at the Government hospital was not allowed for
reimbursement. Thereby Government servants are put to much financial hardship
when such treatment is required to save the life of the patient. The question
of reimbursement of Radiological investigation at private clinics was under the
consideration of Government for some time past.
2.
Government
after careful consideration have been pleased to extend the facility of
reimbursement of cost of Radiological examination at the private clinics on
emergency cases when such facilities are not available in the Government
hospital either due to shortage of films or due to X - Ray machine having gone
out of order on the prescribed certificate as follows, granted by the Head of
the institution.
Certificate
I certify that due to shortage of films/X - Ray machine gone out of
order Shri/Smt.........................son/daughter/father/mother/wife/husband
of Shri/Smt......................... serving as..............in the
Department/Office of is advised for X - Ray examination in Private
Clinics/Private Practitioners since this is absolutely essential for the
treatment of the patient.
Signature
of the A.M. A.
(Medical Officer - in - charge of the Radiological
Department) with designation (Seal)
Countersigned
Signature of the Head of the Medical
Institution with designation (Seal)
3. This order will take effect from the date of issue.
4. This order issues with the concurrence of Finance Department vide
their UOR No. 2341 - CS - II. dated 12.8.1976.
5. The A.G.. Orissa is being informed.
(Health
Department G.O. No. 32753 - H., dated the 25.9.1976)
4. Subject - Admissibility of
treatment of abortion under the Medical Termination of pregnancy Act, 1971
1.
The
undersigned is directed to say that as a result of legalisation for termination
of pregnancy under the Medical Termination of Pregnancy Act, 1971 a question
had been raised whether the expenditure incurred on Medical Termination of
Pregnancy is reimbursible under the Orissa State (Medical Attendance) Rule,
1947 or not.
2.
After
careful consideration the Governor has been pleased to decide that the
expenditure incurred by the Government servants on medical termination of
pregnancy should be reimbursed provided the medical termination of pregnancy
has been performed at Government or other Institutions/Government
Hospitals/Institutions approved under the Medical Termination of Pregnancy Act.
1971 and also recognised under the O.S. (M.A.) Rules, 1947.
3.
This
issue with the concurrence of the Finance Department vide their U.O.R. No. 371
- CS - II, dated 10.2.1977.
(Health Department G.O. No. 5188 - H,. dated 21.2.1977)
5. Subject - Clarification of rule
governing medical attendance of Government servants.
1.
The
undersigned is directed to say that it has come to the notice of this
Department for clarification as to the circumstances in which the parents,
children, or step children of a Government servant, can be treated as wholly
dependent on a Government servant. It is, therefore, clarified that the general
interpretation attached to the words "wholly dependent" as occurring
in other rules and regulations, such as T.A. Rules, etc. normally should be
taken in account. But in case of a father who is a retired Government servant
and earning his own pension he may not be wholly dependent on the Government
servant.
2.
Further
as per the existing practice, vide this Department Order No. 16939 - H., dated
31.8.1967, No. 8851 (23) - H.. dated the 26.4.1968 and No. 17152 - H., dated
18.8.1964, the Assistant Surgeons up to Professors of the Medical College
Hospital, Assistant Surgeons posted to the Hospital, Dispensaries, Medical Aid
Centres and Primary Health Centres are declared as the authorised medical
attendants for the Government servants and their . family members. Therefore,
as per the existing orders of Government mentioned above, the Medical Officers
of the non - Clinical Departments of the Medical Colleges are acting as the
authorised medical attendants. But it clarified that the Bacteriologist,
Superintendent, Anti - T.B. Demonstration and Training Centre and Assistant to
Bacteriologist and Pathologist are not treated as the authorised medical
attendants.
6. Subject - Reimbursement of cost
of medicines purchased by the Government servants limits.
1.
In
continuation of this Department letter No. 6977 (119) - H,. dated the 17th
March, 1973. I am directed to say that certain types of diseases like Diabetes,
T.B., Mental Diseases, Leprosy and Filaria require prolonged treatment. In such
cases domiciliary treatment can be given to the patient (i.e. Government
servants and their family members) unless they are of some serious
complications requiring hospitalisation of the patients. The domiciliary
treatment can be following up by an Authorised Medical Attendance at the
residence of the patient advising continuous treatment for longer duration. In
consideration of this stipulation in the G.O. referred to above compelling an
A.M.A. to refer a patient to the O.P.O. of a Hospital/Specialist after 10 days
treatment is not required in respect of those particular diseases after initial
assessment and proper line of treatment is checked out by an expert.
2.
In view
of the above Government after careful consideration have been pleased to decide
that the patients suffering from Diabetis, T.B.. Mental diseases, Leprosy,
Filaria, who can conveniently continue domiciliary treatment in their residence
without detriment to their day to - day life should not be brought under the
rigidity of the Government order cited above for attending O.P.O. of the
Hospital/Specialist after the 10 days treatment.
3.
This
should take effect from the date of issue of the order. But the claims which
are pending in the Department/Offices should be disposed of in the light of the
above order.
4.
It is
requested that this order may be brought to the notice of all Authorised
Medical Attendants under your control.
(Health Department G.O. No. 16968 - H., dated
the 5th July, 1973)
7. Subject - Reimbursement of cost
of medicines for the treatment of dependant - parents of Government servants.
1.
The
undersigned is directed to say that Government servants are eligible for
reimbursement of cost of treatment of their parents when they wholly/mainly
depend upon the concerned Government servant. For the purpose of determining
the dependency of parents, the Government servants are required to furnish necessacy
declaration as per Explanation (iii) of para 2 of this Department G.O. No.
29562 (76)/H, dated the 26th September, 1975. The perscribed declaration
appears to be inadequate when a parent has more than one son/daughters serving
under the State Government as all his sons/daughters are entitled for
reimbursement of cost of the treatment of their parents. This matter was under
consideration of Government for sometime past.
2.
After
careful consideration, Governor has been pleased to decide that a certificate
as mentioned below should be given by the Government servant on the body of the
essentiality certificate when medical claims relating to the treatment of
parents are submitted for reimbursement.
3.
"I
certify that my father/mother/father-in-law, mother-in-law (In case of female
Government servants) is wholly/mainly dependent upon me and that no claims have
been made for him/her during this period by any other Government
servants."
4.
(Health Department G.O.
No. 3933 - H., dated the 5th February, 1977)
8. Subject - Reimbursement of cost
of medicines for the treatment of General Debility.
1.
The
undersigned is directed to say that General Debility is not a disease in itself
but a symptom complex. As such the reimbursement of cost of medicine purchased
on this account to Government servants is not admissible unless the correct
disease is mentioned in the essentiality certificate.
2.
They
are requested to take necessary action to communicate the above clarification
to all subordinate officers under their control for guidance.
(Health Department G O. No. 10212-H., dated the 10th
April, 1975)
9. Subject - Reimbursement of cost
of medicines of the treatment of Anaemia.
1.
The
undersigned is directed to say that Anaemia is not a disease in itself, but the
after effects of a disease. Mo such, reimbursement of cost of medicines
purchased on account of treatment of Anaemia to Government is not admissible
unless the disease for which the Anaemia has been caused is mentioned by the
authorised Medical Attendant in the essentiality certificate.
2.
They
are requested to take necessary action to communicate the above clarification
to all subordinate offices under their control for guidance.
10. Subject - Sanction of advance
T.A. to the Government servants for medical attendance and/or treatment at
places outside the headquarters.
1.
Health
Department Resolution No. 2444/H., dated 30.1.1970 and subsequent amendment
thereto and Government Order No. 20990, dated 20.6.1971 provides for treatment
of Government servants and their family members at places outside the
headquarters. But there is no provision in the O.S. (M.A.) fcules, 1947 to
sanction advance T.A. to the Government servants for the above purpose.
2.
In
absence of clear provision in the O.S. (M.A.) Rules, 1947, Government servants
from various Department are coming forward to sanction advance T.A. for
difraying journey expenses for their treatment and their family members as they
are facing financial hardship initially at the time of undertaking journey
particularly to places outside the State. The Government of India have already
allowed such advance T.A. to their employees. This was under examination of
State Government for sometime past.
3.
After
careful consideration the Governor has been pleased to decide that advance T.A.
to the Government servants undertaking journey in connection with their medical
attendance and/or treatment and of their family members at places outside their
headquarters shall be admissible.
4.
On
production of a certificate from the medical authorities as mentioned above.
5.
The
advance T.A. for medicine attendance and treatment should to treated as an
advance on tour and will be sanctioned in accordance with
the same instructions and regulate sanction of advance on tour.
6.
This
order will take effect from the date of issue.
(Health Department Resolution No. 42167/H., dated 28.12.1978)
11. Subject - Medical Attendance
Rules clarifications.
1.
The
undersigned is directed to say that a large number of references are being
received by Health & F.P. Department for necessary clarification in the
matter of Medical Attendance Rules. Most of these correspondences relate to the
questionable medical claims where the role of the Medical Officers concerned as
well as the Government servants needs vivid examinations and the Departmental
proceeding. This requires long process for examination of all such cases. To
minimise such type of correspondences, it has been decided that before any such
case is referred to the Health & F.P. Department the following procedure
may be adopted first :
(a)
The medical claims if
open to any suspicion or irrelevancy should be referred to the immediate
authority of the concerned A.M.A. for scrutiny.
(b)
On the basis of the
opinion of the said authority, if any disciplinary action is felt necessary
against A.M.A. as the same should be referred to the Health Directorate, who
will refer the matter to Health & F.P. Department if necessary and
otherwise not.
(c)
No claims or insistence
as such should be referred either to the Health & Family Planing Department
or to the D.H.S., Orissa direct in the preliminary stage, (i.e. before scrutiny
by the immediate authority of A.M.A.)
(d)
The claims which appear
to be further of fabricated should be processed basing on the Government
employee presenting such claim but not taking the A.M.A. as the centre of all
action.
(e)
The Controlling
Officers have been empowered to disallow claims which do not satisfy the
conditions as per Finance Department Circular No. 1248 (117) - F,. dated
15.1.1964.
(f)
The cases should be
referred to the immediate authority of the A.M. As. or to the D.H.S., Orissa,
as the case may be only if the proceedings against the Government employee
(claimant) infer that the role of the A.M.A. with relation to the claim is open
to suspicion.
(g)
All correspondences in this
respect should be made confidential.
2.
The
D.H.S., Orissa has issued necessary instruction to all the concerned Medical
Officers to co - operate in the matter.
3.
This
may kindly be brought to the notice of all concerned under their administrative
control.
(Health Department G.O.
No. 5200 - H., dated 4.3.1972)
12. Subject - O.S. (M.R.) Rules -
Guidelines for proper scrutiny of the medical claims submitted by the
Government servants for purpose of reimbursement cost of allopathic treatment.
The undersigned is directed to say that it has been brought to the
notice of Government that false and fabricated Medical claims are being made by
Government servants supported by false cash memos and essentiality certificates
duly stamped and signed by the authorised Medical Attendants.With a view to
eliminate such type of cases, Government after careful consideration have been
pleased to issue the following guidelines to the authorised medical attendants
as well as the Controlling Officers :
1.
To the authorised
Medical Attendants ?
(i)
Name, age and the
diseases (Block capital letter) of the patient should be mentioned in the
prescription.
(ii)
Daily dose/quantity of
medicines and the duration of its consumption should be mentioned in the
prescription.
(iii)
In the beginning of the
treatment of the patient, costly/expensive medicines should not be prescribed
if the conditions of the patient does not warrant to do so before necessary
clinical examination of the patient is done.
(iv)
Costly medicines should
not be prescribed when cheapest substitute is available having equal
therapeutic value. Purchase of phials should be avoided as far as possible.
(v)
Medicines should not be
prescribed for a period of ten days at a stretch since there is every change in
the line of treatment during the above period and the medicines purchased by
the patient may not be utilised. Prescription shall be made for two to three
days and thereafter repeated if required. In this connection Health Department
G.O. No. 6877 - H., dated 17.3.1970 may be followed.
(vi)
Specimen signature may
be made available to the Drawing Officers/ Controlling Officers on demand as
and when required.
N.B. - The institutions
mentioned in paras (iv) and (v) above are not applicable to the patients
suffering from Cancer, Filaria, Diabetes, T.B., Leprosy and such other diseases
which require prolonged treatment.
2.
To the Drawing
Officers/Controlling Officers ?
3.
The vouchers should
contain the name of Medical Officers, who prescribed medicine and the Cash
Memos are issued strictly in conformity with the prescriptions/Out - door
tickets/ln - door tickets.
4.
The medical claims if
open to any suspension or ^relevancy, the procedure enumerated in Health
Department G.O. No. 5200 (15), dated 4.3.1972 (copy enclosed) may be adopted
before passing such bills for payment.
5.
This supersede the
Circular No. 5365/M.E.T. dated 19.4.1976 of the D.M.E. and T., Orissa Addressed
to the all Departments of Government/ all Heads of Department/all R.D. Cs.
(Health Departments G.O. No. 31835 - H,. dated
24.11.1978)
13. Subject - Extension of free
medical facilities to the retired State Government servants and members of
their families.
1.
The
State Government have for sometime past had under their consideration the
question of allowing free medical facilities to the retired State Government
servants and the members of their families. Pensioners are hard hit because of
the withdrawal of free medical concessions enjoyed by them till their date or
superannuation, specially when their medical needs are great on account of
advancing age and deteriorating health coupled with reduced income.
2.
Government
after careful consideration, has been pleased to decide to allowed to the
retired State Government servants and the members of their families all the
medical facilities, i.e. free Pathological, Bacteriological, Radiological,
Cardiographic and E.C.C. examination and concessional rates of charges for
accommodation in nursing homes cabins paying beds, etc. as well as other
medical facilities which were being enjoyed by them immediately before their
retirement minus the facility of medical reimbursement.
The Medical Officer may where necessary ask for the pensioner's half of
pension payment orders available with does retired Government servants for the
purpose of identification while allowing these facilities.
This order will effect from the date of issue.
(Health
Department Resolution No. 16502 - H., dated 27.6.1973)
List of Inadmissible Medicines
Schedule - I
Preparations classified as foods
The
Following Preparation are Classified as Food Whether they are used as Baby
Foods, Milk Foods. Invalid Foods, Beverages, Drinks, Etc.
1. Invalid Foods
1.
Albosang
(J and I Dechane)
2.
Anglowfit
(Anglowmed)
3.
Alprovit
(Cachet)
4.
A and N
(Alintosch)
5.
Bournvita
6.
Casila
7.
Casilan
- B 12
8.
Complan
9.
Complan
(Glaxo)
10.
Complan
Banana Flovour
11.
Envitol
(Croslands)
12.
GRD
(Cadila)
13.
Horlicks
14.
Maltodex
15.
Maltodex
? S
16.
Maltova
(Jagjit)
17.
Maxim
(British Health)
18.
Maxim -
HP (British Health)
19.
Milpro
20.
Miltone
21.
Multipurpose
Foods
22.
Natal
Care (Dalmia)
23.
Nuetramul
24.
(Gujrat
Co-operative)
25.
Nurrish
(Eskayef)
26.
Nutro ?
protein
27.
Nutri ?
Nugget
28.
Ovaltine
29.
Protal
(Godrej)
30.
Prosoyal
(FDC)
31.
Proteena
32.
Provimin
33.
Provita
34.
Provitex
35.
Protinex
36.
Protinuels
(Alembic)
37.
Protinuels
38.
Protone
(Aristo)
39.
Protogen
40.
Protein
Granules (SYU)
41.
Protein
Plus Breakfast Food
42.
Protein
Hydrolysate (P.H.L.)
43.
Ragotine
44.
Robinson's
Patent Barley
45.
Santogen
Vitaminised
46.
Soyal
(FDC)
47.
Spert
(Wander)
48.
Trophox
49.
Trophox
(Reptakos)
50.
Uni ?
Protein
51.
Vitamilk
(Glaxo)
52.
Viva
and Similar Preparations
53.
Vivonex
(MMC)
54.
Zest
(DWD)
2 - Baby Foods1
1.
Amul
Milk Food
2.
Amul
Spray
3.
Dexolac
(Wockhard)
4.
Dexolac
- HP (Wockhard)
5.
Dexolac
Special Care (Wockhard)
6.
Glacto
(Glaxo)
7.
Glaxo
Baby Food
8.
Lactogen
9.
Lactodex
10.
Lactofed
(Workhard)
11.
Lactonil
(Citadel)
12.
Lever's
Baby Food
13.
Milk
Care (Dalmia)
14.
Nespray
15.
Nusobee
- 18 (Wockhard)
16.
Nusobee
(Wockhard)
17.
Oster
Milk
18.
Parag
19.
Simyl -
MCT (FDC)
20.
Vita
Milk Powder and Similar Preparations
21.
Zorolac
(Raptakos)
3. Weaning Food1
1.
Bal
Amul
2.
Bal
Ahar
3.
Boneymix(Glaxo)
4.
Carelac
(Nestle)
5.
Dexolac
Rice (Wockhard)
6.
Farex
7.
Nestum
and Similar Preparations
8.
Nestum
Rice (Nestle)
4. Glucose Preparations1
1.
Alconed
(Nestle)
2.
Glucon
- D (Glaxo)
3.
Glucose
? D
4.
Glucose
(Dabur)
5.
Glucose
with Vitamins
6.
and
Similar Preparations
7.
Nesfit (Nestle)
8.
Tionns
5. Liquid Foods and Wines1
1.
Apple
Juices and other Juices
2.
Orange
Squash and other Squashes
3.
All
Alcoholic Beverages
4.
Wines
and Spirits and Similar
5.
Preparations
6. Meat Extract And Juices1
Chicken Essence and Similar Preparations
7. Carbonated Flavoured Sweetened
Beverages1
1.
Soda
Water
2.
Coco
Cola
3.
Fanta
4.
Limca
5.
Gold
Spot
6.
Vimto
7.
Ginger
Ale and Similar Preparations
8. Protein Rich Biscuits1
1.
Alprobisc
(Cachet)
2.
Grd
Biscuits (Cadila)
3.
Nutro
Biscuits
4.
Pro
Brisk
5.
Pro
Pack Salties
6.
Proteena
Biscuits
7.
Threptin
Biscuits/Pieces
8.
Uni -
Protien Briskess and Similar Prepararion
9. Miscellaneous Preparations1
1.
Arrowroot
2.
Cocoa
3.
Corn
Flakes
4.
Iodised
Salts
5.
Lactose
6.
Malt
Extracts/Malted
7.
Wheaten
Foods
8.
Saccharine
Tablets
9.
Salt
Substitutes
10.
Vitaminised
Chocolates
11.
Oats
and Similar Preparations
12.
Preparations
commonly used as Tonics
Tonics
1.
Glycerophosphate
with Vitamin
2.
B
Complex, Malt etc. (Proprietary products)
3.
Adcco's
Compound (ADCCO)
4.
Bevita
Compound (UDH)
5.
B.G.
Phos (MSD)
6.
B.G.
Phos - 12 (MSD)
7.
Biomin
(Milnex)
8.
Blvit
Phos (GAJJARS)
9.
B -
Neuropros (SP LTD)
10.
Branervine
(Modern Drug)
11.
Cadimalt
(Cadila)
12.
Cabron
(East India)
13.
Chem -
Digeston (Chemo Pharma)
14.
Chemo
Malt (Chemo Pharma)
15.
Deltaplex
(Deltakemp)
16.
Deyplex
(Dey's)
17.
Dia -
Papain (UDH)
18.
Empelix
(M and B)
19.
Energon
(BCPW)
20.
Eugadine
(UDH)
21.
Evofos
(Evans)
22.
Ferlivone
(Siris)
23.
Ferilex
(TCF)
24.
Ferilex
Malt (TCF)
25.
Ferradol
(Parke Davis)
26.
Gajjar
Tone (Gajjar's)
27.
G -
Phospho - Lecethin (Calchem)
28.
Glycimin
(Sunways)
29.
Hemo -
Darkso Malt (Alembic)
30.
Hemiphos
(Geoffery Manners)
31.
Hepatina
Ferrous (Calchem)
32.
Hepatina
(Calchem)
33.
Heprana
(Fvans)
34.
Heptamin
(Cometeck)
35.
Hevimin
with B - 12 (Napra)
36.
Ipcamalt
(IPCA)
37.
Iphatone
(NATIONAL)
38.
Ivimalt
(Bengal Immunity)
39.
La -
Biphsos (La Medical)
40.
Leciphos
Ferri (Sigma)
41.
Limovita
(Sunways)
42.
Livoglopil
(OPIL)
43.
Mali
and Vita - A Compound (M & H)
44.
Maltomin
(Cipla)
45.
Manadol
(Geoffery Manners)
46.
M and H
Elixir (M & H)
47.
M and H
Elixir (M & H)
48.
Metatone
(Parke Davis)
49.
Metevine
(Anakem)
50.
Microffer
(Napla)
51.
Minadex
(Glaxo)
52.
Minavitol
(Morden Drug)
53.
Minolaid
(TCF)
54.
Multivitol
(Fair Deal)
55.
Navitol
malt Compound
56.
(Squibb)
57.
Nephamalt
(Napha)
58.
Neucalcin
(Modern Drug)
59.
Neurobin
(ADCCO)
60.
Neurotone
(CST)
61.
Oplmat
(OPIL)
Note - Milk Powders of all
kinds, whether it is full cream or half cream or humanised or fortified with
Vitamins and Minerals, Skimmed Milk Powder, either in powder, liquid, condensed
or tablet form.
62.
Though
some products mentioned above may be manufactured under Drug Licence. The same
are considered, Food/ Dietary Supplements taking into consideration the
composition of the items concerned.
63.
Orheftal
(E. Merck)
64.
Prabaplex
(Pasteur)
65.
Pernexin
(Sobering)
66.
Phosfomin
(Squibb)
67.
Phosphokemp
(Kemp)
68.
Phosphoton
(Cipla)
69.
Piciplex
Elixir (P.E. Labs)
70.
Prolex
- B (Bengal Immunity)
71.
Rakto
Phospho Malt (Zandu)
72.
Renovan
(Pasteur)
73.
Sharkoferrol
(Alembic)
74.
Sharkomalts
(Fisheries)
75.
Siotone
(Albert David)
76.
Sirimalt
(Siris)
77.
Siovina
(Albert David)
78.
Sunmalt
(Sunways)
79.
Sunplex
(Sunways)
80.
Tonavit
(Fairdeal)
81.
Tonocarnine/Forte
(Bengal Immunity)
82.
Univine
(UDH)
83.
Univine
with protein (UDH)
84.
Universal's
Compound (UDH)
85.
Vibegan
(Cal Chem)
86.
Vibiton
(BCPW)
87.
Vinkola
(SP Ltd.)
88.
Vinkola
- 12 (SP Ltd.)
89.
Vincola
with Vitamins (SP Ltd.)
90.
Vino -
Lecithin (ADCCO)
91.
Vino -
Malt (Bengal Immunity)
92.
Vintone
with Asoka (SP Ltd.)
93.
Vital -
Cithin (East India)
94.
Vitaminised
Sanntogen (Cwulfing)
95.
Vitmol
Compound (MSD)
96.
Waterbury's
Vitamin Compound (Warnery)
97.
Zuvimalt
Liquid (Zandu)
98.
Toilet
Preparations1
99.
Preparation
normally used for Toilet purposes
100. Astringent Lotions
101. Bath Salts
102. Cold Creams
103. Face Powders
104. Hair Tonics
105. Hand Creams
106. Lanoline Toilet
107. Shampoos
108. Shaving Creams
109. Shaving Soaps
110. Shaving Styptics
111. Sadin Lotions
112. Soaps
113. Tooth Paste
114. Tooth Powders
115. Talcum powders
116. Vanishing Creams
117. J.B. Powders
Note - And all preparations
in the above groups.
Antiseptic - Disinfectants1
1.
Anitol
(Bubuna)
2.
Apptol
(Ajanta)
3.
Chlorosol
4.
Chilorooresol
(B.P.C.)
5.
Clearasol
6.
Cresol
7.
Creosote
8.
Dettol
Solution/Cream Dettolin (RCI)
9.
Hibitane
Powder/Cream (I.C.I.)
10.
Iteol -
3 (Astra IDL)
11.
Lysol
1. Phenol And Phenol Substitutes
1.
Alkaline
Phenol Mouth Wash
2.
Phenol
(Carbolic Acid)
3.
Phenol
Gargle (B.P.C.)
4.
Phenol
Lotion (B.P.C.)
5.
Sodium
Phenate Solution
6.
Phenyte
7.
Savlon
(Johnson)
8.
Thymol
9.
Thymol
Glycerine Compound
10.
(B.P.C.)
11.
Thymol
Mouth Wash
12.
Zylol
2. Alcohols
1.
Ethyl
Alcohol
2.
Rectified
Spirit
3.
Isopropyl
Alcohol
3. Glycol1
1.
Propylene
Glycol
2.
Triethyl
Glycol
4. Aldehydes
1.
Formaldehyde
Solution
2.
Formalin
5. Acids1
1.
Acetic
Acid
2.
Picric
Acid
6. Iqdine Compounds T.R. Iodine1
1.
Week
Solution of Iodine
2.
Iodoform
(Powder)
7. Chlorine Containing Compounds1
1.
Hypochlorite
Solution Sodium
2.
Hypochlorite
Solution
3.
(H.P.C.)
4.
Liquid
Chloramine Solution
5.
(B.P.C)
6.
Chlorinathd
Lime (Bleeching Powder)
7.
Eusol ?
Solution
8.
Halazone
Tablets
8. Oxidising Agents H2 O2
(Hydrogen Peroxide)1
1.
Potasium
Permanganate
2.
Zinc
Sulphate
3.
Zinc
Chloride
9. Dyes1
1.
Evans
Blue
2.
Brilliant
Green
3.
Crystal
Violet
4.
Methyl
Violet
5.
Methyline
Blue
6.
Melachite
Green
7.
Scarlet
Red
10. Cationic Surfactants Cetrimipe
Cream Solution1
1.
Cetavlon
Cone. Tine (ICI)
2.
Cetavlex
Cream
3.
Savlon
Antiseptic Solution/Cream (ICI)
11. Miscellaneous1
1.
Listerine
Antiseptic Solution
2.
Kloffen
Liquid
3.
K ?
Liquid
4.
Liso
Liquid
5.
Tetmosol
Solution
?????????
6.
Fairgenol
Antiseptic Fluid/Cream
Note - And the Products
Disinfectans/(Antiseptics) marked by different Manufacturers containing above
Chemicals/Drugs or preparations made out of them unless specifically exempted
i.e. made admissible.
Schedule -
II
List of Expensive Durgs, tonic
Laxatives or Other Element and Proprietory
Preparations
"A"
1.
Abdec
kapseals
2.
Abdec/Drops
3.
Abdevit/Drops
4.
Abdevit
with Lysine Drops
5.
Abdecod
Drops
6.
Abedin
with Lysine Drops
7.
Abin
Ointment
8.
Ablarl/Liquid
9.
Acidol
Pepsin/Tablets
10.
Acid
Enzyme/Capsules
11.
Aciminos/Eliseir
12.
A
eivules/Capsules
13.
Aqua
Ptychotisconc/Liquid
14.
Acromalt/Liquid
15.
Acrovitaplex
Capsules/Drops/Liquid
16.
Acrozyme/Syrup
17.
Adcodex
with Methyl Salicylate/Ointment
18.
Adcoo's
Compound (RED) Liquid
19.
Adcoo's
Compound (YELLOW)
20.
Liquid
21.
Addyzoa/Tablets
22.
Adex/Ointment
23.
Adexolin
Cap (GLAXO)
24.
Adical
- 12/Liquid
25.
Adiliv
(Albertdavid)
26.
Adiliv
Forte Cap (ALBERT DAVID)
27.
Adipion
- 12/Drops
28.
Adivite/Capsules
29.
Admalt/Liquid
30.
Adminol/Syrup
31.
A and D
Pearis
32.
Adrari/Tablets
33.
Advit
Drops Forte/Liquid
34.
Advit
Amin Massege Oil
35.
Agar -
Co/Tablets
36.
Agarol/Emulsion
37.
Agla
Atomiser
38.
Agarolsm/Liquid
39.
Ager
Antacid/Tablets/Granules
40.
Agre
Tonicum/Liquid
41.
Ague
Mixture
42.
Aknepak/Lotion/Cream
43.
Aknepak
Cleanser
44.
Alkasu/Oil
45.
Albo -
Sang/Tablets and Powder
46.
Alephos/Elixir
47.
Aletri
- Asok/Liquid
48.
Aletris
Cordial/Liquid
49.
Aletritone
Tab/Liquid (INDO FRENCH)
50.
Aletrol
Uterine Tonic/Alka/Oil
51.
Allerin/Tablets
52.
Allomalt/Liquid
53.
Allozyme/Liquid
54.
Almaron/Syrup
55.
Almavit/Drops/Liquid
56.
Aloes
Compound/Tablets
57.
Alok
Gripe Syrup
58.
Alopex/'Lotion/Ointment
59.
Alpitone
(ZANDU)
60.
Al -
Proton/Compound/Liquid
61.
Alprovit
(CACHET)
62.
Alsarex/Tablets
63.
Altris
Elixir
64.
Aluzyme/Tablets
65.
Alvite
Tablets/Drops
66.
Alvite
Forte/Capsules
67.
Al - Vi
- Tope/Drops
68.
Alvizyme/Tablets
69.
Amadrop
70.
Amagol
Liquid
71.
Amar Dant
Manjan/Powder
72.
Amino
Bzyme/Liquid
73.
Aminoco
74.
Aminodex/Liquid
75.
Aminoglobin
Cap/Liquid
76.
(ADONIS)
77.
Aminoplex/Liquid
78.
Amino -
Protein/Liquid
79.
Aminovin
Tonic/Liquid
80.
Aminoxyl
Elixir
81.
Aminozyme/Liquid
82.
Amiron/Liquid
83.
Amosan
84.
Amyglia/Tablets
85.
Anacin/Tablets
86.
Anakem
Drops
87.
Andre -
Vit Drops
88.
Angiers
Emulsion
89.
Angur
Salasa/Liquid
90.
Anise
Water Conc/Liquid
91.
Anodex/Ointment
92.
Anol/Ointment
93.
Anti
Bactrin
94.
Anti
Fug/Lotion
95.
Anti
Flu/Tablets
96.
Anthical/Lotion
97.
Antipyretic
Liquid
98.
Antol
Antiseptic/Liquid
99.
Apetamine
(Tablets India)
100. Appetase (PCI)
101. Aprot (AARON)
102. Aqamin (PFIMEX)
103. Apitolin/Elixir
104. Argentum Ophthalmic
105. Collosold/Drops
106. Argentum with Ephedrine/Liquid
107. Collosol/Drops
108. Argotone Nasal Drops
109. Argusal/Syrup
110. Aristozyme (ARISTO)
111. Arjin/Tablets
112. Arjunin/Tablets
113. Arshonyt Mild/Forte/Tablets/Ointment
114. Ascozyme (ASTHADROGS)
115. Asgamid/Liquid
116. Ashar/Tablets
117. Ashoka Compound/Liquid
118. Ashok Cordial/Liquid
119. Ashok Cordial with Hormones and Vits/Liquid
120. Ashokarin/Tablets
121. Askoletris/Liquid
122. Asmaco/Liquid
123. Asmaplon/Tablets
124. Asmin/Tablets/Liquid
125. Asmocide/Liquid
126. Asmolone/Syrup/Tablets Plain/Depot
127. Asmo Rol/Elixir
128. Asokachem/Elixir
129. Asoka Cordial/Liquid
130. Asokavin/Liqiuid/Tablets
131. Asokavin with Hormones/Liquid/Tablets
132. Asok - Ovarian/Liquid
133. Asthawil/Liquid
134. Asthma Relief/Powder
135. Asthma Reliever/Liquid
136. Astyfer (TABLETS INDIA)
137. Astymin (TABLETS INDIA)
138. Asvan/Elixir
139. Atcolysin/Drops
140. Atcovin/Syrup/Drops/Capsules
141. Auratinum/Tablets
142. Aurinol/Drops
143. Ayapon/Tablets
144. Auazol/Oral amples
145. Ayurzyme/Liquid
146. Azmol/Liquid
147. Azmosal/liquid
148. Azamatone/Liquid
"B"
1.
Babco
Irin/Liquid
2.
Babynol/Liquid
3.
Babytone/Liquid
4.
Balamrit/Liquid
5.
Balshoo
Larka/Liquid
6.
Banalona/powder
7.
Bangshil/Tablets
8.
Banovit/Tablets
9.
Ban's
Cough Syrup
10.
Bardase/Liquid/Tablets
11.
B.
Ascorvit/Tablets
12.
Basiton
Forte Tab/Cap/Liquid
13.
(SQUIB)
14.
Basiton
Forte Tab (SARABHI)
15.
Balsymalt/Liquid
16.
Bayer's
Tonic/Liquid
17.
B.C.F.
Compound/Liquid
18.
B.C.F.
Gripe Water
19.
B.C.F.
Idonex/Ointment
20.
B.C.F.
Stomach Cure/Liquid
21.
B -
Colax/Tablets
22.
Becadex/Forts/Syr./Drops/Tabs/Cap.
23.
Becadexamin/Capsules/Liquid
24.
(KEMP)
25.
Becamin/Tablets
26.
Becapc
Tab/Cap/Liquid (KEMP)
27.
Becelac
(PFIMEX)
28.
Beflora
29.
Becelac
30.
Becozyme
C Fort E
31.
B ?
Colen
32.
Becolysinerc/Capsules
33.
B.
Complex with Lysine/Elixir
34.
Beniplex/Forte/Capsules/Syrup
35.
Beplex
(ANGLO FRENCH) Frote
36.
Civit
37.
Becoptin
- Z - ( APPLE)
38.
Becosules
Syrup (PFIZER)
39.
Becozinc
(AMERICAN REMEDIES)
40.
Benylet/Cough
Lonzenges
41.
Benzocin
Lozenges
42.
Benzomones/Injection
43.
Benzytol/Alcholic/Liquid
44.
Bestol/Liquid
45.
Becofral/Elixir
46.
Becolysine
- 12/Caps.
47.
Becosules/Capsules/Syrup
48.
Bekovite/Caps.
49.
Belcodial/Liquid
50.
Becozyme
C Forte (ROCHE)
51.
Beetrion
(FRANCO INDIA)
52.
Bekovite/Caps.
53.
Belmozyme/Liquid
54.
Belvipiex/Liquid
55.
Belvizyme/Liquid
56.
Benedicts
Soln
57.
Benelix/Drops
58.
Beplex
(ANGLO FRENCH)
59.
Bestozyme/Tab./Syp.
60.
Beflora
(INVINEX)
61.
Bestrenol/Syrup
62.
Betaplexil
Forte/Tablets
63.
Betavit
Forte Cap. (NICLLOLAS)
64.
Betonin
(Vit. B. Compiex)/Elixir
65.
Betonin
(BOOTS)
66.
Bestozyme
(BIOLOGICAL EVANS)
67.
Bevitaco
Forte/Elixir
68.
B.G.
Min/Elixir
69.
B.G.
Phos/Elixir and B.G. Phos - 12/ Elixir
70.
Beplex
Forte (ANGLO FRENCH)
71.
Beplex
Forte Viamin B - 12 (ANGLO FRENCH)
72.
B.G.
Plex/Liquid
73.
B.H.Elixir/Elixir
74.
B.H.
Pills/Pills
75.
Bi -
Agar Oil (Liquid)
76.
Bi -
Alkazyme/Powder
77.
Bi -
Alumina/Suspension
78.
B.l.
Chol/Tablets
79.
B.l.
Cholera Phace/Solution
80.
Bico -
Chilate/Syrup
81.
Bico -
Cordial/Liquid
82.
Bicodin/Syrup
83.
Bicogadine
Elixir
84.
Bi -
Colates/Tablets
85.
Bi -
Coliphos Compound/Liquid
86.
Bicomin
Drops
87.
Bidical
- 12/Syrup
88.
Bidical
with Iron/Tab.
89.
Bicovita/Elixir'
90.
Bidistase/Liquid
91.
B.l.
Dysenteryphage/Solution
92.
B.l.
Elixir B - Complex/Elixir
93.
B.l.
Glyceropepsin/Liquid
94.
Bi.
Intestiphage/Solution
95.
Biligen/Liquid
96.
Bilolax/Tablets
97.
Bi -
Magpaste/Paste
98.
Bi -
Milk of Magnesia/Suspension
99.
Biodex
M.S./Ointment
100. Biodyne/Liquid
101. Biofoliron/Syrup
102. Biofol - 12/Elixir
103. Biogumpaint/Liquid
104. Biogripe/Liquid
105. Biomin/Syrup
106. Biomin with Vit. B - 12/Syrup
107. Bioprot (BIO CHEM)
108. Biosal Gripe Mixture
109. Biostar (MICRO)
110. Bioviton Compound/Liquid/Drops
111. Biovital (MICRO)
112. Bipad Bandhu/Liquid
113. Bipivite/Forte/Drops
114. Bipivules/Capaules
115. Birondcal/Tablets
116. Birond with Liver/Liquid
117. Bisedyl/Liquid
118. Bishahari/Liquid
119. Bis - O - Pep/Liquid
120. Bis - Papin/Liquid
121. Bispepcal/Syrup
122. Bita Pastilles/Tablets
123. Bi - Transfusion and Infusion Set
124. Bitter Pills/Tablets
125. Bi - Typhodphage/Solution
126. Bivinal/Tablets/Elixir/Cap
127. Bivinal Forte C Viic (Alembic)
128. Bi - Vita. B/Syrup
129. Bivit - Phos/Liquid Biviplex (PRIME)
130. Blood - Vigour/Liquid
131. Blood - Vina/Liquid
132. Blood - Vita/Liquid
133. Blosyn (GUFFIC)
134. B. and M. Pills/Pills
135. B - Neurophos/Elixir
136. Boldine/Tablets
137. Bonnisan Liquid
138. Bonnisan (HAMALAYAN)
139. Boots Urine Test
140. Boro Fax/Ointment
141. Boroline/Cream
142. Bowlax/Tablets
143. B.P. Vit/Liquid
144. Brahamdine/Tablets
145. Brahmi Triphal Tail/Oil
146. Branervine/Liquid
147. Btanomalt/Liquid
148. Brainuita (BIOTECH)
149. Brentosan/Liquid/
150. Bromal/Liquid/Elixir
151. Bromalin/Elixir
152. Bromoral/Liquid
153. Bromotone/Liquid
154. Bromotn Mixture
155. Bronchosol/Elixir
156. Brovalco/Elixir
157. Brovimin Compound/Liquid
158. B - Tex Pain Balm
159. Burn Cure/Ointment
160. Burn - O ? Rub
161. Burn Rub/Ointment
162. Burnol/Ointment
163. B - Vitol/Elixir
164. Beldrops/Drops
165. Broven Bronchial Mixture/Liquid
"C"
1.
Cadilagripe/Liquid
2.
Cadimalt/Liquid
3.
Caladol/Ointment
4.
Caladry/Cream/Lotion
5.
Calamine/Lotion
6.
Calamine
Lotion
7.
Calamine
with Silicone/Lotion
8.
Calbisix/Syrup
9.
Calci.
- K/Tablets
10.
Calcilysine/Elixir
11.
Calacinol/Syrup/Tablets
12.
Calcinol
with Iron and B - 12/Syrup
13.
Calcinova
(ESKYEF)
14.
Calciphos
- 12/Liquid
15.
Calcirol
Granules (CADILA)
16.
Calci -
Rutin - K/Tablets
17.
Calcipca
AD - 12/Syrup
18.
Calcitone/Liquid
19.
Calcium
- CD Inga/Tablets/Syrup
20.
Calcium
- D Redoxon/Tablets
21.
Calcium
Sandoz/Syrup
22.
Calcium
VIT C and D with B - 12 Tablets
23.
Calcium
Sandez with Vitamin - C and D/Tablets
24.
Calculex
- O/Pills
25.
Calcury/Tablets
26.
Calcurosion/Capsules/Syrup
27.
Caldic
Calcium - C VIT
28.
C and
D/Tablets
29.
Caldicin/Lozenges
30.
Caldivir/Liquid
31.
Caldivite/Liquid
32.
Cal - D
Rubra/Liquid
33.
Caleferium/Liquid
34.
Calma
Balmrit/Syrup
35.
Calrich
(LIFELINE)
36.
Caloshel
(Emcure)
37.
Cal
Ron/Liquid
38.
Calpovit
F (PFIMEX)
39.
Calvimag/Syrup
40.
Calvirix/Liquid/Tablets
41.
Calviron/Liquid
42.
Galviton
43.
Calvitron
(CHILIKA)
44.
Campoferron/Capsules/Syrup
45.
Cantilyn/Liquid
46.
Capsovit/Capsules
47.
Capyna/Plain/Compound/Tablets
48.
Carbindon
Mild/Tablets
49.
Carbindon
Strong/Tablets
50.
Carbo
Citra/Powder
51.
Carbospasmin/Tablets
52.
Cardatol
53.
Cardcosol/Liquid
54.
Cardiased/Tablets
55.
Cardiotonem
Mild/Strong/Tablets/Pills
56.
Cardmon
Co/Liquid
57.
Carica
- Dizol/Liquid
58.
Carisomat/Tablets/Compound
59.
Carmicide
Strong/Syrup/Liquid
60.
Carminex/Liquid
61.
Carmino/Liquid
62.
Carmisar/Liquid
63.
Carmitab/Tablets
64.
Carmozyme/Liquid
65.
Carriotone/Tablets
66.
Casilan/Powder
67.
Casilon
B - 12/Powder
68.
Castroline
Laxative/Tablets
69.
Casymal/Liquid
70.
Catalin/Tablets
71.
C. B.
Tina Tab/Cap/Liquid (CAL CHEM)
72.
Cebexin
(IDPL)
73.
Cabion
Tab/Drops (MERCK)
74.
Cecon
Drops (ABBOTT)
75.
Celin/Ceun
Chewable (GLAXO)
76.
Centxplex
Cap/Liquid (CENTAUR)
77.
Centofer
- C (CENTAUR)
78.
Chaulmoogra
Oint
79.
Chavan
Prash with Ashtavarg/Powder
80.
Chemagar/Liquid
81.
Chem -
Digeston/Syrup
82.
Chem -
Digeston Forte/Forte
83.
Chem
Epper/Syrup
84.
Chemi -
B - Phos/Elixir
85.
Chemitone
B - 12/Elixir
86.
Chemo -
Malt/Liquid
87.
Cherana/Cough
Drops
88.
Cherry
Cap (CACHEP)
89.
Chesol/Liquid
90.
Cheston/Syrup
91.
Chewcee/Tablets
92.
Chewcee
Tab (CYNAMIDE)
93.
Chicken
Essence/Oral/Liquid
94.
Chileplex
(CHILIKA)
95.
Chilzyme
(CHILLKA)
96.
Cinkara
(HAMDARD)
97.
Chinium
- Co/Tablets
98.
Cholinoplex/Syrup
99.
Cibex
Forte with Diastase Tablets/ Liquid (LUPIN LOBOR)
100. Cinpa/Tablets
101. Cipules/Capsules
102. Clerasil/Cream
103. Clemenstol/Liquid
104. Cobadex Forte Tablets/Capsule/Liquid (GLAXO)
105. Cocolax/Tablets
106. Codinga/Tablets
107. Codylax/Lozenges
108. Colax/Tablets
109. Colibils/Liquid
110. Colliginol/Liquid
111. Col - Cal - D - B - 12/Liquid
112. Colysine/Liquid
113. Colloix Sulphur/Liquid
114. Combitone/Elixir
115. Combitone SF/Elixir
116. Combizyme/Dragee
117. Complan/Powder
118. Complan Banana/Flavour/Powder
119. Complizym.e/Liquid
120. Compound Effervescent Powder/ Powder
121. Compound Essence of Peppermint/ Liquid
122. Constilax/Pills
123. Cooper's B - Complex/Syrup
124. Cooper's Cough Tabs.
125. Cooper's Cough Syrup
126. Cord Powder
127. Cordial - Aletro - Ashoka/Liquid
128. Coroll/Syrup/Lozenges
129. Cornac/Liquid
130. Corn and Wart Remover/Liquid
131. Cosylan/Syrup
132. Cremaffin Pink/Liquid
133. Cremaffin FS (EMIL)
134. Croyfer/Syrup
135. Croyvit/Drops
136. Crulivex/Liquid
137. Crumivill/Syrup
138. Curill/Tablets
139. Cutfar/Ointment
140. Cuticurya Oinf. .
141. Cuticura Talcum Powder
142. Cyclovarin/Syrup
143. Cydine (CFL)
144. Cyphoids/Lozenges Cypon Drops (GEND)
145. Cystex
146. Cystolysine/Liquid
147. Cystone/Tablets
"D"
1.
Da
Damal/Liquid
2.
Dabur
Aqua Ptychotis/Liquid
3.
Dabur
Balm/Ointment
4.
Dabour
Cholrodyne/Liquid
5.
Daburin/Liquid
6.
Dabur
Fluohydric/Solution
7.
Dabur
Influenza/Tablets
8.
Dabur Iodised
Sarsa/Liquid
9.
Dabur
Malaria/Tablets
10.
Dabur
Mercuricoleate Paint
11.
Dabur
Mritsanjiwani/Liquid
12.
Dabur
Sarbgun Oil
13.
Dabur
Pyorrhoea
14.
Remedy/Liquid
15.
Dacetol/Liquid
16.
Dadrugajinas/Ointment
17.
Damagal/Dragees
18.
Dangine/Tablets
19.
Dardant/Liquid
20.
Dardina/Liquid
21.
Darkan/Liquid
22.
D -
Caron/Tablets
23.
Decab/Syrup/Drops
24.
Dacab
Superforte/Syrup
25.
Decaferon/Liquid
26.
Decaplex
Forte/Capsules/Liquid
27.
Decil/Tablets
28.
Deepan/Tablets
29.
Deferon/Liquid
30.
Deifen
Contraceptive Cream
31.
Delirek
Cap (PLETHICO)
32.
Deltahematin/Liquid
33.
Deltavite
- M/Liquid
34.
Deltazyme/Liquid
35.
Demultin/Tablets
36.
Dentament
37.
Dentex
Drops
38.
Dentin/Paint
39.
Dentkure/Liquid
40.
Dentol/Paint
41.
Dentol/Drops
42.
Dentone/Liquid
43.
Dentyl/Liquid
44.
Dequadin/Lozenges
45.
Deschiens/Syrup
46.
Desentrall/Tablets
47.
Desma/Tablets
48.
Dettol Antiseptic/Liquid/Cream
49.
Dettolin
(RCI)
50.
Devtol/Drops
51.
Dexorange
Plus (WARDEX)
52.
Dextropil
- D'/Powder
53.
Dextrose
Powder
54.
Dettolin/Mouth
wash
55.
Dexorange's
Syrup of Haemoglobin Syrup
56.
Diadyn/Liquid
57.
Dia/Pepco/Liquid
58.
Diapepsin/Liquid
59.
Diaphorex/Plain/Forte/Liquid
60.
Diapsol
Liquid
61.
Diarex/Tablets
62.
Diastase/Liquid
63.
Diastin/Liquid
64.
Diastos
Liquid/Liquid
65.
Diasyn/Tablets
66.
Diazol/Syrup
67.
Diazyme/Powder
v
68.
Di -
Calch Plex/Elixir
69.
Diagenzymes/Elixir
70.
Digeplex/Liquid
71.
Digiecid/Tablets
72.
Digest
Elixir
73.
Desestal
(Syrup)
74.
Digestive
Syrup
75.
Digestone/Liquid
76.
Digestopan/Tablets/Syrup
77.
Digevit/Elixir
78.
Digex/Tablets/Powder
79.
Diocol/Liquid
80.
Dipavite/Capsules
81.
Dipep/Tablets
82.
Diplozyme/Tablets
83.
Dispeptal/Dragees
84.
Dispeptase/Liquid
85.
Ditaquin
Super/Liquid
86.
Dizytone/Syrup
87.
Drakshasava/Liquid
88.
Dropovit/Drops
89.
Drycony/Liquid
90.
Durol/Liquid
91.
DYNA -
6 (PFIMEX)
92.
Dynacal
(PFIMEX)
93.
Dynaglobin
(UNIMED)
94.
Dynazinc
(PFIMEX)
95.
Dysentry
Caps
96.
Dysentrolin/Liquid
"E"
1.
Easterns
Cough Cure/Liquid
2.
Easterns
Stomach cure/Liquid
3.
Eastobispepsol/Liquid
4.
Eastogadin/Liquid
5.
Eastovit/Liquid
6.
Edarin/Syrup
7.
Edinol/Capsules
8.
Egluvite/Tablets
9.
Elsocal/Tablets
10.
Adhesive
Bandages
11.
Elbizyme/Capsules/Liquid
12.
Elcarim
Elixir (TTK)
13.
Ele -
B/Capsules/Syrup
14.
Eledec/kapseals
15.
Electrolytic
Chlorine/Liquid
16.
Elexird
Gevit/Liquid
17.
Elexir
Neozyme
18.
Elexir
Neurobin
19.
Elliman's
Embrocation/Liquid
20.
Elovit/Drops/Syrup
21.
Elpha/Tablets
22.
Elphin
Pain Balm
23.
Elsoma
Liquid (ROUSSEL)
24.
Eltonal
- 16/Liquid/Capsules
25.
Emerplex/Elixir
26.
Emo
Cordial/Liquid
27.
Emoform
Medicated/Tooth Paste
28.
Enerjex
(INDOPHARMA)
29.
Energon/Liquid
30.
Enervit/Tablets/Drops
31.
Enopan/Tablets
32.
Eno's
Fruit Salt
33.
Enterodarin/Tablets
34.
Entrops/Oil
35.
Entro
Vitazyme/Tablets
36.
Entrozyvit/Tablets
37.
Enz
(GALPHA)
38.
Enzovit/Tablets
39.
Enzymex/Tablets/Syrup
40.
Enzytab/Tablets
41.
Enzyvit/Liquid
42.
Ephanol
(ROCHE)
43.
Ephomag/Elixir/Tablets/Syrup
?????????
44.
Ergadol/Capsules
45.
Ergamin/Capsules
46.
Ergopex/Capsules
47.
Ergoquin/Capsules
48.
Eromalt/Liquid
49.
Erprotein/Powder
50.
Erythrotone/Capsules/Liquid/Syrup
51.
Esbelac
(SAIN)
52.
Essence
of Chicken/Oral/Liquid
53.
Estienzyme/Tablets
54.
Estypan/Syrup/Drops
55.
Estyzyme/Liquid
56.
Eucalyputs
Oil
57.
Eucol/Tablets
58.
Eu -
Enzyme/Tablets
59.
Eugadine/Elixir
60.
Eugadin
with Lysirte/Elixir
61.
Eumalt/Liquid
62.
Eunova
Tonic/Liquid
63.
Eupeptine
Elixir
64.
Eupharma's
Sugar Tape
65.
Euphomin/Liquid
66.
Euroton/Drops
67.
Eutheria/Balm
68.
Euvita/Capsules
69.
Euvitan/Tablets/Drops/Elixir
70.
Evofos/Forte
Syrup/Liquid
71.
Evacool
(FRANCO INDIAN)
72.
Eve's
Cordial/Liquid
73.
Evion
(MERCK)
74.
Eye
Nola/Eye Lotion
"F"
1.
Factocal
(PHARMASIA)
2.
Fairgenol
Antiseptic
3.
Farobel
(GUJRAT DRUGS)
4.
Fluid
5.
Fair
Genol Hospital Strenth
6.
Farex/Powder
7.
F.C.
Tone/Liquid
8.
Feaa
Drop/Syrup (ENDOVEN)
9.
Fehling's
Soln ? A
10.
Fehiling's
Solution ? B
11.
Felamal/Liquid
12.
Femaline/Liquid
13.
Femiflora/Capsules
14.
Femina
(ASHOKA CORDIAL)/Liquid
15.
Femiplax/Pills
16.
Femix
(WOCKHARD)
17.
Femocordial/Liquid
18.
Fentalax/Tablets
19.
Ferakem/Liquid
20.
Fepsa/Tablets
21.
Ferical/Syrup
22.
Fercee
(ALKEN)
23.
Fercel
300 (CIFADEL)
24.
Feritex
Malt/Liquid
25.
Ferilivine/Liquid
26.
Ferindomin/Tablets
27.
Ferilivone/Liquid
28.
Feristron
- T/Tablets
29.
Fermina/Liquid
30.
Fero -
B - Liver/Syrup
31.
Fero -
B - Cal/Tablets/Syrup
32.
Ferodex/Liquid
33.
Feroectron/Liquid
34.
Ferradol/Liquid
35.
Ferratone/Forte/Liquid
36.
Ferrton/Liquid
37.
Ferrocmelate
(ALBRT DAVID)
38.
Ferroson/Liquid
39.
Ferrovit
(CATALIO)
40.
Ferro -
Vitol/Liquid
41.
Ferro
Winoninos Syrup
42.
Fesovit
Capsules (ESKAYEF)
43.
Fesule
(HIGOCHI)
44.
Fetex/Paste
45.
Fever
Caps
46.
Fez
(NAFRA)
47.
Fezocaf
(AMERICAN REMEDIES)
48.
Fezocar
(CHEM INNOVA)
49.
Firrona
50.
Fitovit
Caps (JB)
51.
Filibon/Capsule
52.
Fluzen/Tablets
53.
Folifer
- 12/Tablets
54.
Foliplex/Liquid/Capsules
55.
Foliplon
- 12/Liquid
56.
Formode
57.
Fourtsb
(FOURTS)
58.
Fortege/Tablets
59.
Fructogen/Liquid
60.
Fruitlax/Mild/Forte/Jelly
61.
Furvitone/Tablets
"G"
1.
Gajjartone/Liquid/Plain/Compound
2.
Galacol/Tablets
3.
Gamophen
Soap
4.
Garga
Phos/Liquid
5.
Garg Asmodin/Liquid
6.
Garg
Ashoka Cordial/Liquid
7.
Garg
Calciton/liquid
8.
Gargferol/Liquid
9.
Garg
Gripe Water
10.
Garg
Kafolin/Liquid
11.
Garg
Liverin/Liquid
12.
Garg
Multimin/Capsules
13.
Garlic
Pearls (RANGAVY)
14.
Garill/Pills
15.
Gasex/Tablets
16.
Gaskil/Tablets
17.
Gasofix/Pills
18.
Gastral/Liquid
19.
Gastrex/Tablets
20.
Gastrol/Powder
21.
Gastrozime/Tablets
22.
Gastrozyme/Liquid
23.
Gelco
Sponge/Sponge
24.
Genelac
(ROMET)
25.
Gervit/Capsules
26.
Geritone/Capsules/Tablets
27.
Geriadrine/Tablets
28.
Geriatric
Indon/Tablets
29.
Germex/Ointment
30.
Germs
Kutter/Ointment
31.
Gerobion/Tablets
32.
Geronyl/Tablets
33.
Gestone
(ZANDU)
34.
Getsit/Liquid
35.
Gevral/Capsules
36.
Gharin/Ointment
37.
Ginesec
(DUPHAR)
38.
Ginseng
(BIOLOMICAL EVANS)
39.
Ginsome
Cap./Syp. (SIDMAK)
40.
Gintona
(LYKA)
41.
Gipizyme/Tablets
42.
Girko
Asokarin Cordial/Liquid
43.
Girko Balamrita/Liquid
44.
Girko
Bromvel/Liquid
45.
Girko
Dantsudha/Drops
46.
Girko
Ferripent/Liquid
47.
Girko
Kanthol/Liquid
48.
Girko
Karnol/Drops
49.
Girko
Reddol/Liquid
50.
Givit/Syrup/Tab./Caps.
51.
Glamur
Shampoo
52.
Glaxo/Dried
milk gloxose - D/Powder
53.
Glenseng
(GLERMARK)
54.
Globac Cap
55.
Globirex
(MAPRA)
56.
Globiron
(AGLOMED)
57.
Glucoferrol/Liquid
58.
Gluconte/Syrup
59.
Glucose
- D/Powder/Tablets
60.
Glucozyme/Liquid
61.
Glusymin/Liquid
62.
Glutaplex/Elixir
63.
Glutaphos/Tablets/Capsules
64.
Glutazim/Liquid
65.
Glycerothymol/Mouth
? wash
66.
Glycero
Thymol Compound/Liquid
67.
Glycymin/Syrup
68.
Glycodin/lozenges
69.
Glypep/Liquid
70.
Glysovit/Liquid
71.
Goitre
Cure/Liquid
72.
Gold
Cap (AMRUTANJAN)
73.
Golden
Ear Drops
74.
Golden
Terp Vasaka/Syrup
75.
Grant -
Co/Tablets
76.
Green
Punarnawa/Liquid
77.
Gripease/Liquid
78.
Gripal/Liquid
79.
Gripema/Gripe
Mixture
80.
(CALL
COMPANIES)
81.
Gripe
Water (All COMPANIES)
82.
Gripina/Liquid
83.
Gripo/Liquid
84.
Gripo
Gripe Water/Liquid
85.
Griptone/Elixir
86.
Grymix/Liquid
87.
Grypanil/Liquid
88.
Gudhal/Tablets
89.
Gul
Vasak/Liquid
90.
Gumtone/Powder
Gyanetone Syrup
91.
Gyanetone/Syrup
92.
(UNIVERSAL
MEDICAMENTS)
93.
Gynaecolin/Liquid
94.
Gynedol/Syrup
95.
Gynosedan/Liquid
96.
Gynicol/Syrup
97.
Gynipca/Syrup
98.
Gynocol/Liquid
99.
Gynotone/Liquid
"H"
1.
Haema
Range (EMCURE)
2.
Haematica
Palata/Liquid
3.
Haematinic
Liver/Cap.
4.
Haemivata/Tablets
5.
Haemogen/Syrup
6.
Haemolin/Liquid
7.
Haemoplon/Capsules
8.
Haemostil/Tablets
9.
Haemotone/Syrup
10.
Haemo -
Quinotone/Liquid
11.
Haemop
(CADILA)
12.
Halfer
(ROMET)
13.
Halib
Orange/Syrup
14.
Halibuto
Orange/Syrup
15.
Halical/Liquid
16.
Hazeline
Beauty Talc
17.
Hazeline
2 - Way Cold Cream
18.
Hazeline
Snow
19.
Hbdice
(ODPL)
20.
Hbplease
Toreent
21.
Hb Rich
(MERIND)
22.
Healax/Powder
23.
Helax/Tablets
24.
Healax/Ointment
25.
Healo -
Brom/Tablets
26.
Healo -
Cordial/Liquid
27.
Healogesic/Tablets
28.
Healopectin
Plain/Forte/Suspension
29.
Healophos/Elixir
30.
Healozyme
Supper Forte/Elixir
31.
Heart Soothin/Liquid
32.
Hemma
Powder
33.
Hemasto
Hepatine/Liquid
34.
Hematone/Capsules
35.
Hemtrine
(SANDOZ)
36.
Hematrine/Capsules/Liquid
37.
Hemiphos/Elixir
38.
Hemiphos
(WYETH)
39.
Hemo
Asorka/Liquid
40.
Hemfer
(ALKEM)
41.
Hemobin
with Liver Ext/Liquid
42.
Hemo -
Phos/Liquid
43.
Hemocare
(MMC)
44.
Hemochromin/Capsules
45.
Hemo -
Drakso - Malt/Liquid
46.
Hemoferin/Liquid
47.
Hemoferin
Cilver Ext/Liquid
48.
Hemofolbin/Liquid
49.
Hemogenic
Compound/Liquid
50.
Hemolivit/Tabiets/Elixir
51.
Hemopatol/Liquid
52.
Hemoplex/Tablets
53.
Hemo -
Quinotone/Liquid
54.
Hemoran/Liquid
55.
Hemovine/Liquid
56.
Hemsudha
kdh/Liquid
57.
Heary's
Omum Carpoor
58.
Hepa -
70/Tab./Drops/Syrup
59.
Hapabin/Liquid
60.
Hepachol/Liquid
61.
Hepafolin/Liquid
62.
Hepanate/Liquid
63.
Hepargen
with Methonine and Choline/ Liquid
64.
Hepartone/Liquid
65.
Hepason/Liquid
66.
Hepasules/Capsules
67.
Hepasules
(BIOLOGICAL EWANS)
68.
Hepatina/Syrup
Ferrous
69.
Hepatex/Liquid
70.
Hepatone/Liquid
71.
Heptuna/Capsules
72.
Hepatoglobine/Syrup
73.
Hepaviron/Liquid
74.
Hepavitrone/Liquid
75.
Hepazol
Cordial/Liquid
76.
Hepoferrum/Cap./Liquid
77.
Hepovite/Granules
78.
Hepp
(LUPIN)
79.
Heprona/Syrup
80.
Heptamin/Elixir
81.
Heptamin
Oral/Liquid
82.
Harbal
Biters/Tablets
83.
Hereolax/Milk/Strong/Tablets
84.
Herobolax
(HIMALAYAN)
85.
Herbo -
Sulpha/Tabtets
86.
Herbotone/Liquid
87.
Herzolan/Liquid
88.
Hevimin
with B - 12/Liquid
89.
Hevimin
Co with Folic Acid/Liquid
90.
Hexabrom/Elixir
91.
Hexaplex/Tablets
92.
Hexaron/Syrup
93.
Hexavit/Tablets
94.
Hi -
Phos/Liquid
95.
Hill's
Cough Syrup
96.
Hill's
Glycerine/Liquid
97.
Hill's
Gripe Water
98.
Hill's
Liniment
99.
Hill's
Pain Balm
100. Hill's Throatpaint
101. Himcolin/Ointment
102. Himrodas Powder
103. Hi - Nutrone/Oral/Liquid
104. Hipro (AMERICAN REMEDIES)
105. Honey Proliquid (MAYO)
106. Horlicks/Powder
107. Horomo - Gerobion/Tablets
108. Hromopirin/Tablets
109. Hornby's Tablets
110. Hormotone - Mild - Forte/Tablets/Liquid
111. Hovite/Syrup/Tablets/Drops
112. Hycibex Cap/Liquid (PHARMED)
113. Hydary Skin Cure/Liquid
114. Hydrogen Peroxide/Solution
115. Hydropron/Liquid
116. Hydroprotein/Liquid
117. Hypocal/Syrup
118. Hypotone/Liquid
"I"
1.
Iberol
Tab/Liq/(ABBOTT)
2.
I.C.C.
Elixir Idiglobin (IDPL)
3.
Igol
(RAPTAKOS)
4.
Imeron
(RALLIS)
5.
Improvin
(ARMOUR)
6.
Incremin/Drops/Syrup
7.
Incremin
with Iron/Surup
8.
Incretone
Elixir
9.
Incremin
Drop/Syrup (CYNAMID)
10.
Ind -
Compound/liquid
11.
Indocolates/Capsules
12.
Indoliver/Liquid
13.
Indocordial/Liquid
14.
Indo
Malt/Liquid
15.
Indoulex/Liquid
16.
Indozyme/Liquid
17.
Infant
Carminat/Tablets
18.
Infladin/Liquid
19.
Influenza
Mixture/Liquid
20.
Ingazyme/Tablets/Syrup
21.
Intestozyme/Tablets
22.
Invotone
- H (JEWIRIK PRODUCTS)
23.
lodex/Ointment
24.
lodex
with Methylsalicy
25.
Llate/Ointment
26.
Iodised
Sarsaparilia/Liquid
27.
Iodised
Sarasaprimla with Mercury and Aresenic/Liquid
28.
Iodised
Sarsa/Liquid lodogel Compound/Powder
29.
I.M.S./Ointment
loquin/Tablets
30.
Ipcamalt/Liquid
31.
Ipcamin/Tablets
32.
Ipcatone/Syrup
33.
Ipcavite/Syrup/Forte/Capsules
34.
Irin
Glyceropersin/Elixir
35.
Irivine/Liquid
36.
Irinvita
Compound/Liquid
37.
Irin - Vitaphos/Liquid
38.
Irodex/Liquid
39.
Iroplex/Liquid
40.
Iroplon/Liquid
41.
Isobael/Granules
42.
I-So-Gel
(GEL)
43.
Isovin/Liquid
44.
Iteol -
3/Liquid Itwel (JENERIK)
45.
Ivi -
Malt/Liquid
46.
Itwel
(JENERIK)
"J"
1.
Jaglax/Tablets
2.
Jagson
Pain Balm
3.
Jaimar
Jelly
4.
Jakhmeruz
Pink/Ointment
5.
Janovit
(JANUS)
6.
Jaylysin/Syrup/Drops
7.
J.K.
22/Tablets
8.
Joamina/Liquid
9.
Jodol
J.P.Tone (JAGSONPAL)
10.
Julabin/Tablets
11.
Julax/Tablets
12.
Juritap/Liquid
13.
Jwarantika/Liquid
14.
Jyoti
Bindu/Liquid
"K"
1.
K - 5
Medical Hair Tonic
2.
Kabz -
Har (BAIDYANATH)
3.
kafbin/Syrup
4.
Kafonul/Liquid
5.
Kafsol/Liquid
6.
Kafu/Liquid
7.
Kalmegh
Compound/Liquid
8.
Kalmegh
Liq.. Comp.
9.
Kalzana/Tablets
10.
Kalzana/Syrup
11.
Kampip/Liquid
12.
Kanormal
(GERMAN REMEDIES)
13.
Kaolin
with Opium Mixture
14.
Karan
Bindu/Liquid
15.
Karmitol/Liquid
16.
Karnative/Liquid
17.
Karpin
Lotion
18.
Karvol
Inhalant/Capsules
19.
Kayzyme/Liquid
20.
Kemivit/Capsules
21.
Kemplivite/Capsules
22.
Kenazyme
(SMITA AND KENNER)
23.
Kec -
karpin/Oii
24.
Kepler
Multivit/Capsules with Shark
25.
Liver
Oil
26.
Kepler
Malt Extract
27.
Kesa
Drops/Drops
28.
Kesa Malt/Liquid
29.
Kesrijivan
(ZANDU)
30.
Kesazyme/Syrup
31.
Khandeliab
Gripe Water
32.
Khujlina/Pills/Oil
33.
Kilik/Liquid
34.
Kinetone/Elixir
35.
Kinetone
(BOOTS)
36.
K ?
Liquid
37.
Klofen/Liquid
38.
K.M.P.
Suspesion
39.
Kloflozen/Lozenges
40.
Koflyn/Tablets
41.
Kofol/P
il Is
42.
Kof -
Tone/Liquid
43.
Kolaria/Liquid
44.
Kolog
Powder
45.
Kolrub/Ointment
46.
Kosmobroad/Syrup
47.
Kotephrol
Kdh/Syrup
48.
Kotert
- Vask Kdh/Syrup
49.
Kotia
Bebizol/Liquid
50.
Kotia
Jeevatdhara/Elixir
51.
Kozymidin/Liquid
52.
Kremina
Kdh/Elixir
53.
Krime
Hun/Tablets
54.
Kriminash/Tablets
55.
Kristal/Tooth
Paste
56.
Kruschen
Salt/Powder
57.
Kufex
Kdh/Syrup
58.
Kuffzol/Syrup
59.
Kuf
Ku./Syrup
60.
Kynotomine/Tablets
"L"
1.
Lacplex
(ZENITH)
2.
Lactare
(TTK)
3.
Lacteena/Liquid
4.
Lactisyn/Oral
ampoules
5.
Lactobec
(CRIPS)
6.
Lacto -
Calamine/Lotion
7.
Lactodex/Powder
8.
Lactoferment/Tablets
9.
Lacto -
Lysine/Syrup
10.
Lady's
Cordial/Liquid
11.
Lalshad/Balament
12.
La -
Multivitamin/Tablets
13.
Laviest
(FRAN - COINDIA)
14.
Laxagol
(with Phenod Phtholein)/Suspension
15.
Laxaiax/Tablets
16.
Laxil/Tablets
17.
Laxin
Don/Tablets
18.
Laxo/Tablets
19.
Laxoflora
(DEVS)
20.
Laxolax/Mild/Forte/Tablets
21.
Laxolein/Tablets
22.
Laxomil/Tablets
23.
Laxophen/Tablets
24.
Leciphos/Elixir
25.
Lee -
Plex/Syrup
26.
Leptaden/Tablets
27.
Leucocide/Tablets
28.
Leucogen/Piils
29.
Leucorrhin
Nos. 1 and 2/Liquid
30.
Leukora/Liquid
31.
Levina/Tablets
32.
Libatone
Ferri/Liquid
33.
Libforte/Liquid
34.
Libinal/Liquid
35.
Libraphos/Liquid
36.
Lifodex/Liquid
37.
Li -
Mic Forte/Liquid
38.
LimceeTab
(SARABHAI)
39.
Limical/Powder/Biscuits
40.
Limovita/Syrup
41.
Lipidex/Caps.
42.
Lipotro/Syrup
43.
Liq
Menorin
44.
Liquition/Liquid
45.
Liso/Liquid
46.
Listerine
Antiseptic/Liquid
47.
Listerine
Antiseptic Throat Lozenges
48.
Little's
Gripe Water
49.
Little's
Inhaler
50.
Little's
Oriental Balm
51.
Little's
Tiger Brand Eucalyptus Oil
52.
Livalbrom/Syrup
53.
Livamine
- 6/Liquid
54.
Livco
(VILCO)
55.
Liver -
Bel/Liquid
56.
Liver -
Bin/Liquid
57.
Liver -
Gen/Tabttes/Liquid/Syrup
58.
Livernut
- 12/Liquid
59.
Livernut
Iron/Liquid
60.
Livernut/Capsules
61.
Livertone/Pills/Liquid
62.
Livex/Tab./Syrup/Drops
63.
Livex/Tablets
64.
Livgain
(MPI)
65.
L.i -
Vidrops - B/Drops
66.
Li -
Vidrops - M/Drops
67.
Liviferrol/Liquid
68.
Li -
Vimalt/Liquid
69.
Livirubra
with Folic and B - 12/Liquid
70.
Livitaron/Liquid
71.
Livitione/Llquid
72.
Livitione
Forte/Liquid
73.
Livo -
B Complex
74.
Livo -
B Complex with B - 12/Syrup
75.
Livobin/Liquid
76.
Livo -
B - Phos/Liquid
77.
Livodex/Liquia
78.
Livodex
(BIOTECH)
79.
Livofer/Capsules
80.
Li vogen/Caps./Liquid
81.
Liovoglopil/Syrup
82.
Livoluk
(PANACEA)
83.
Livomagna/Capsules
84.
Livomaz
with Ext Folic Acid 12/Liquid
85.
Livominex/Elixir
86.
Livomyn/Tablets/Drops/Syrup
87.
Livona
(GLENMARK)
88.
Livopep/Liquid
89.
Livosin/Liquid
90.
Livosin
(JUPITER) Livosol/Liquid
91.
Livospin/Liquid
92.
Livotone/Liquid
93.
Livotrit/Tabs./Liquid
94.
Livotrit/Tab/Liquid
(ZANDU)
95.
Livo
Usan/Liquid
96.
Livozyme-12
with Ext. Folic Acid/Liquid
97.
Livrol/Elixir
98.
Livules/Capsules
99.
Livules
with Folic Acid and Vt. B-12/Capsules
100. Lorexame Antiseptic/Dusting Powder/Head Lotion
101. Lucogyl/Capsules
102. Lukol/Tablets
103. Lukure (TTK)
104. Lunarex/Mild/Forte/Tablets
105. Lupifolin-12/Liquid
106. Lupimalt/Liquid
107. Lupivite Drops/Liquid
108. Lupizyme/Liquid
109. Lycal-12/Syrup
110. Lycotonic/Liquid
111. Lycozyme/Liquid
112. Lypolex/Syrup
113. Lysatone (CITADEL) Lysical/Liquid
114. Lysicon-V (KLARSEHEN)
115. Lysidex/Syrup
116. Lysimin/Drops/Elixir/Tab. /Syrup
117. Lysin D-2/Drops
118. Lysin-12/Drops
119. Lysindon-B/Liquid
120. Lysinex/Elixir
121. Lysiron Drops (NRJET)
122. Lysivit/Drops
123. Lysivit/Syrup
124. Lysol Special/Liquid
125. Lysol/Liquid
126. Lysovit/Tablets
"M"
1.
Macalvit/Syrup
2.
Maclean
Brand Indigetion Powder
3.
Macraberin
Forte (GLAXO)
4.
Madhu
Prash
5.
Madhurin/Tablets/Drops
6.
Madhu
Tab./Tablets
7.
Magaffin/Liquid
8.
Mag-Mag
9.
Magnadyn
(PFIMEX)
10.
Magnolax/Liquid
11.
Magnine/Tablets
12.
Magnomint/Liquid/Tablets
13.
Manix
(WOCKHARD)
14.
Manoll
(CHARAK)
15.
Malaria
Mixture
16.
Malodin/Liquid
17.
Malteen/Liquid
18.
Maltinee/Liquid
19.
Maltiviron/Liquid
20.
Maltodex/Powder
21.
Maltofer/Liquid
22.
Maltomin/Liquid
23.
Maltorix/Liquid
24.
Malt
and Vt. A Compound/Liquid
25.
Maltmiol/Liquid'
26.
Manadol/Liquid/Tablets
27.
Manavit/Tablets
28.
Mangal
Balm
29.
Mangal
Malam
30.
Manhar
Gripe Water
31.
Manner's
Gripe Mixture
32.
Manner's
Health Sale/Liquid
33.
Manoll/Jelly/Tablets
34.
Marlin/Liquid
35.
Martin's
Antiseptic Cream
36.
Martin's
Balm
37.
Martin's
lodin Ointment
38.
Martin's
Malt with Vit. A
39.
Martin's
Prickly Heat Powder
40.
Martin's
Limiment
41.
Marvita/Liquid
42.
Mary -
Sulf - Sulphonated Hair Shampoo
43.
Master
Balm
44.
Matrifort
45.
Maxamin/Forte/Capsules
46.
Maxirin
Cap. (UNIVERSAL GENERICS)
47.
Mayfer
(MAYO)
48.
M.B.
Dex/Ointment
49.
Mecholin/Liquid
50.
Mechosito/Liquid
51.
Mecolin
Plain/Liquid
52.
Medi
Creme/Cream
53.
Medidrops/Drops
54.
Medilysin/Liquid
55.
Medimalt/Liquid
56.
Mediphos/Liquid
57.
Meditab/Tablets
58.
Medivit/Caspsules
59.
Medizyme/Capsules
60.
Medicated
Tooth Powder
61.
Medomalt/Liquid
62.
Memorax
(BAIDYANATH)
63.
Mendaco
64.
Mendine/Ointment
65.
Mendo
Asoka/Elixir
66.
Mendo -
Diasine/Liquid
67.
Mendo -
Gastrin/Liquid
68.
Mendo -
Sarsae/Liquid
69.
Mendo -
Liver/Liquid
70.
Mendo -
Valerian/Liquid
71.
Mendo -
Vine/Liquid
72.
Menofel/Tablets
73.
Menogen/Liquid
74.
Mentat
Tab/Liquid (HIMALAYA)
75.
Mento -
Rub/Balm
76.
Mercoplex/Forte/Liquid/Capsules
77.
Merocovite/Forte/Tablets/Syrups/
78.
Capsules
79.
Meridol/Elixir
80.
Merilax/Tablets
81.
Merimalt/Tablets
82.
Meriphosmin/Elixir
83.
Mersina/Tablets
84.
Merizyme/Tablets
85.
Metadrops/Drops
86.
Metalin/Oroa
I/Liquid
87.
Metatone/Liquid
88.
Metavine
Compound/Liquid
89.
Methicol/Syrup
90.
Methicol/Liquid
91.
Methidex/Ointment
92.
Methiliod/Powder
93.
Methischol/Capsules/Syrup
94.
Methonine
with Choline/Syrup
95.
Methionin
with Choline Syrup/Syrup
96.
Methiozol/Liquid
97.
Methizol
Pediatric/Syrup
98.
Methylsalicvlate/Ointment/Liniment
99.
Metules/Capsules
100. Microfer/Liquid
101. Milkane. H./Ointment
102. Milkan Paste
103. Milkan Shark Liver Oil Ointment
104. Miikan Sulphanilamide/Ointment
105. Milken Sulpher Lotion
106. Milk Digest/Tablets
107. Milk of Mangnesia (Manufactured by Various Company)/Liquid/Suspension/
Tablets
108. Milkomag/Tablets/Liquid
109. Milton Antibacterial Soln.
110. Minadex/Syrup
111. Minadin (Minadin)/Syrup
112. Minaferrol with Vit.E/Liquid
113. Minaphos/Syrup
114. Minavit/Capsules
115. Minavitol/Syrup
116. Minigadine (RAPTAKOS)
117. Miniplex/Drops
118. Minitone Plus (UNIVERSAL MEDICAMENTS)
119. Minogen (MPI)
120. Minolad/Syrup
121. Minotone/Luquid
122. Mintab/Tablets
123. Mint Cold and Pain Relief/Liquid
124. Mintee Mouth Wash
125. Minzana/Powder
126. Miproten (PCI)
127. Mittavin/Capsules
128. Mivets/Tablets
129. Mivets - G/Tablets
130. Modex/Ointment
131. Molivex Plain/Compound/Liquid
132. Monobevine/Syrup
133. Morris Stomach Cure/Liquid
134. Moritone/Liquid
135. M - 2 Tone/Liquid
136. Mucibael/Granules
137. Mukta Cordial/Liquid
138. Mulmin Cap (JUGGAT)
139. Multi Bay (BAYER)
140. Multibion/Drops/Syrup/Tablets .
141. Meltidec/Liquid
142. Multi - Drops/Drops
143. Multi Fol - 12/Forte/Liqusules
144. Multilysine/Syrup
145. Multimalt/Liquid
146. Multimin/Drops
147. Multindomin/Tablets
148. Multiplon/Capsules
149. Multiplon - M/Capsules
150. Multisham/Capsules
151. Multitonik/Liquid
152. Multiviflor/Drops
153. Multivir/Drops/Capsules
154. Multivin Frote/Capsules
155. Multivit/Drops
156. Multivitamin/Tablets/Drops/Liquid/ Capsules/Syrup (of all Companies)
157. Multivitamin with Lysine/Drops
158. Multivitamin Plex Forte/Capsules
159. Multivitamin/Tablets
160. Multivitaplex Frote/Elixir/Tablets/Drops/ Capsules
161. Multivite/Pallets/Drops/Tablets
162. Multivitonic/Syrup
163. Multizyme/Liquid
164. Mum-Deodorant/Cream
165. Mustong (TTK)
166. Myadec/Kapseal (MYADEC/KAPSEALS)
167. Mycol/Tablets
168. Mynberrys Compound/Liquid
169. Myron/Tablets
170. Myvitel/Syrup
"N"
1.
Naniks
Amoti Ointment/Oil
2.
Nature
Care (DABUR)
3.
Naphamalt/Syrup
4.
Naphavit/Drops
5.
Nardyl/Tablets
6.
Naresol
Nasal/Drops
7.
Narvinol/Liquid
8.
Naturolax
(INFAR)
9.
Natles/Elixir/Tablets
10.
Niqicap
(INFAR)
11.
Navi -
B - Fol/Syrup
12.
Navicad/Tablets/Syrup
13.
Naviglobin/Syrup
14.
Naviminol/Drops/Syrup
15.
Navinules/Capsules
16.
Navitol
Malt Compound
17.
Navzol/Tablets
18.
Necophos/Liquid
19.
Nectalax/Tablets
20.
Nactarine/Oil
21.
Nectarine
Pearls
22.
Nectarine
Pearls with Vitamins and Hormons/Tablets
23.
Ned/Tablets
24.
Neko
Soap
25.
Nembolin/Tablets
26.
Neo/Tablets
27.
Neo -
Calcin/Elixir
28.
Neo -
Cordial/Liquid/Injection
29.
Neo -
Epinine Nos. 1 and 2/Spray
30.
Neo -
Ferilex/Caps/Liquid
31.
Neo -
Ferilex/Liquid/Cap. (RALLIS)
32.
Neo -
Gastrozyme/Liquid
33.
Neo -
Fortindon/Tablets
34.
Neogadine/Elixir
35.
Neogadine
Sulphoguaiacolated/Liquid
36.
Neo -
Gynergen/Tablets
37.
Neo -
Hematina/Syrup
38.
Neokim/Syrup
39.
Neo -
Proteen (Powder/Liquid)
40.
Neovitacaps
Forte/Capsules
41.
Neoviton/Capsules
42.
Neozyme/Tablets
43.
Nerviton
(ALEMBIC)
44.
Nervo -
Plex/Injection
45.
Netra
Gulab/Liquid
46.
Neurolac
(RESQU)
47.
Nerolecithin/Syrup
48.
Neuragen
(INDOFRENCH)
49.
Neuro -
Phosphate/Liquid
50.
Neuro
Phosphate Elixir (ESKAYEF)
51.
Neuroson
- 12/Liqyid
52.
Neurotone/Liquid
53.
Neurotop
(UNIVERSAL GENERICS)
54.
Nevoss/Tablets
55.
Nevrovitamine
- 4 - 'A' - 'C'/Tablets/Granuls
56.
Newcordial/Liquid
57.
New Esdavite/Tablets
58.
Nips
Cough Drops
59.
Nutri
Malt
60.
Nixoderm/Ointment
61.
Nokuff/Ceodeine
and Ephidrine/Syrup/ Liquid
62.
Nopaih/Liquid
63.
Nopin/Balm
64.
Normvit/Syrup
65.
Nourison/Capsules
66.
Novozyme/Tablets/Liquid
67.
Nuasoka/Liquid
68.
Nucitron/Liquid
69.
Nucol/Liquid
70.
Nucompound/Liquid
71.
Nuferon/Liquid
72.
Nuhem/Liquid
73.
Numerovits/Drops/Capsules
74.
Numin/Liquid
75.
Numin
Forte/Liquid
76.
Nutribeal
- S (NUTRIT)
77.
Nutrifil/Liquid
78.
Nutrifil
(UNIVERSAL GENERICS)
79.
Nutrima/Tabs./Syrup
80.
Nititone
Powder
81.
Nutriplex/Elixir
82.
Nutriplox
Forte/Syrup/Caps.
83.
Nutriplon/Liquid
84.
Nutrisan/Caps.
85.
Nutrolin
- B/Caps,
86.
Nutrdlin
'B'/Tablets/Caps.
87.
(CIPLA
CHEMO PHARMA)
88.
Nutrolin
- B Syrup/Capsule (CIPLA)
89.
Nutrolysate/Liquid
90.
Nutrotone/Oral/Liquid
91.
Nutrozym/Caps.
92.
Nycil/Powder
"O"
1.
Obenyl
2.
Ojus/Tablets/Liquid
3.
Okasa/Tablets
(Silver/Gold)
4.
Okay
Pills No XXX
5.
O.K.
Malt/Liquid
6.
Olivine
Massage Oil
7.
Olpro
(LYKA)
8.
Olosyn/Oil
9.
Omilcal
(FRANCOINDIA)
10.
Omilcal
- F/Suspension
11.
Omin/Liquid
12.
One A
day Caps
13.
One Be
(LUPIN)
14.
Opical
Xll/Syrup
15.
Opical
- D/Tab.
16.
Opidex/Ointment
17.
Opilax/Tablets
18.
Opil
Gripe Mixture
19.
Opil
Pain Balm
20.
Opimalt/Liquid
21.
Opivitol/Tablets
22.
Opizyme/Syrup
23.
Opilets
Film/Tablet
24.
Orhettal/Liquid
25.
Orheptal
(MERCK)
26.
Orivite
Forte/Drops/Syrup/Capsules
27.
Orzyme/Liquid
28.
Orliver/Capsules/Liquid
29.
Ortho
Applicator
30.
Orucylin/Tablets
31.
Ollervit/Liquid
32.
Osifort
- F/Plain
33.
(INTEGRATED
BIO - SYSTEM)
34.
Osifort
? HS
35.
Cap
(INTEGRATED BIO - SYSTEM)
36.
Ossidos
(WOCKHARD)
37.
Ossevite
Cap (WYETH)
38.
Ossopan
(TTK)
39.
Ossopan/Tablets
40.
Oster
Milk/Dried Milk
41.
Ostocal
(CIUMTAB)
42.
Ostocalcium
B - 12 Liquid (GLAXO)
43.
Osrocare
(APPLE)
44.
Ostomalt/Liquid
45.
Ovimaliq
46.
Ovoterin/Liquid
47.
Ovolutolin/Liquid
48.
Ovoutoline
(ZANDU)
"P"
1.
P -
Zyme (GAYATRI)
2.
Pabaplex/Liquid
3.
Panchan
Sudha/Powder
4.
Painaprin/Tablets
5.
Pain
Balm/Ointment
6.
Pain Destroyer/Liquid
7.
Painex/Tablets
8.
Painicure/Ointment
9.
Paintex/Liquid
10.
Paladac/Liquid
11.
Palamin/Plain/Drops
12.
Palamin
Compound/Liquid
13.
Pallrywyn/Forte/Tablets
14.
Palymin/Liquid/Drops
15.
Pamantak/Ointment
16.
Panacaedam/Elixir
17.
Panacod/Liquid
18.
Panaferon/Liquid
19.
Panacordial/Liquid
20.
Panamin/Liquid
21.
Panazyme/Liquid
22.
Panaminos/Liquid
23.
Panadex/Ointment
24.
Panaplex
Forte/Liquid
25.
Panavine/Liquid
26.
Panoplex
B - 12/Elixir
27.
Panovin/Compound
Plain/C
28.
Gauiacol
and Creosote/Liquid/Elixir
29.
Panteen
Vitamin Hair Tonic
30.
Panvit/Drops/Tablets
31.
Panzynorm/Dragees
32.
Papu
Cough and Throat Tabs./Tablets
33.
Papu
Gripe Water
34.
Papu
Inhaler
35.
Papulax/Tablets
36.
Papu
Ointment
37.
Papu
Pain Balm/Balm
38.
Papyta
Forte/Liquid/Tablets
39.
Paragol/Emulasion
40.
Paralytol/Liquid
41.
P^suma
Strong/Tablet/Injection
42.
Pavitin/Elixir
43.
Pacivit/Tablets
44.
Pearl
Tone (INDCHEMIE)
45.
Pediatrin/Elixir/Drops
46.
Pedilax
Milk/Liquid
47.
Pediplon/Drops
48.
Pedivit/Drops
49.
Pedivitm./Capsules
50.
Pedrix/Syrup
51.
Pekavit
Forte/Capsules
52.
Pencilin
Lozenges
53.
Penorub
with M.S./Ointment
54.
Penotrane
Dusting/Powder
55.
Penotrane
Pessaries/Tablets
56.
Penotrane
Tincture/Liquid
57.
Penovan/Liquid
58.
Pentavite
(VICHOLAS)
59.
Penzime/Tablets
60.
Peomalt/Liquid
61.
Pepadiastase/Liquid
62.
Pepco/Elixir
63.
Pepco
with Morphine/Elixir
64.
Pep
Diystase/Liquid
65.
Pepfiz
Tab. (RAINBAXY)
66.
Pepliver/Liquid
67.
Pepol/Tablets
68.
Pepsi
Digestive Compound
69.
Pepsinozyme/Liquid
70.
Pepsiplex/Tablets
71.
Pepsomirin/Tablets/Liquid
72.
Pepsol/Liquid
73.
Peptide
(ETHIMED)
74.
Perchcal
(PERCH)
75.
Pericalvit/Suspension
76.
Pericordial/Syrup
77.
Peridex/Syrup
78.
Periplex
with Enzymes/Syrup/Capsules
79.
Perivite/Drops
80.
Perlivite/Capsules
81.
Periferon/Syrup
82.
Pernavit/Dragees/Syrup
83.
Pesulin/Suspension
84.
Pesulin
- O/Suspension
85.
Petrolagar/Forte/Plain/Suspension
86.
Phenocalcine/Tablets
87.
Philips
Milk of Magnesia/Tablets/Liquid
88.
Phi/Powder
89.
Phosopho
Bl/Tablets
90.
Phosphokern/Liquid
91.
Phosphomecithin/Liquid
92.
Phosfomin/Liquid
(PHOSFOMIN)
93.
Phosfomin
- Cum - Iron/Liquid
94.
Phosphoton/Oral/Liquid
95.
Phosphovitamin/Liquid
96.
Picfplex/Elixir
97.
Picivit/Drops/Elixir
98.
Pilex/Ointment/Tablets
99.
Pilzano/Pills
100. Pinotab/Tablets
101. Piparid/Tablets
102. Pipex/Tablets
103. Piya Multi Vit/Tablets
104. Planitab/Ovules
105. Plastets/Tablets
106. Plastules/Liv./Cap./Folic/Caps./B - 12/ Cap./Elixir
107. Plebex/Elixir
108. Plex/Liquid
109. Polasta/Poultic
110. Polivol/Liquid
111. Poly - B (LARK)
112. Poly - B - Complex/B - 12/Syrup
113. Poly - B - Complex with Vit. C/Liquid/Syrup/Tablets
114. Polybin/Drops/Syrup
115. Polybin (MERCK)
116. Polyvitamin/Tablets
117. Polyvit - 9/Tablets
118. Polyvit/Drops
119. Polyvit/Drops/Syrup/Tablets
120. Polyvit - 11/Caps.
121. Polyvitamin/Drops/Tablets/Syrup
122. (ALL COMPANIES)
123. Polyvitamin/Tablets
124. Polyvitamin Prophylactic/Tablets
125. Polyvitamin Therapieutic/Tablets
126. Poly - Vit - Calcium/Syrup/Tablets
127. Polyvit Hepar/Liquid
128. Poly - Vit - Heper with Folicacid
129. B - 12/Liquid
130. Polyvitin - M/Tablets
131. Posex/Forte/Pills
132. Potenza/Pills
133. Power Pills/Pills
134. Premilets/Tablets
135. Preceptin/Contraceptive Gel
136. Pregniton/Tablets
137. Prenale (SPENPHARMA)
138. Prenatal/Capsules
139. Prenex/Capsules
140. Prickly Heat Powder
141. Primobrom/Liquid
142. Premocod/Liquid
143. Primopect Forte/Liquid
144. Primophos/Liquid
145. Primoples/Liquid
146. Primovit/Drops
147. Primozyme/Liquid
148. Primozyme (PHYTO)
149. Procasenol/Granules
150. Probofex (WOCKHARD)
151. Proflex (UNIMED)
152. Prolifex/Syrup/Tablets
153. Prolita (LITIKA)
154. Prolypo/Liquid
155. Prolysin (ASTHA)
156. Promolan/Powder
157. Pronit (SRESAN)
158. Pronit Drop (SRESAN)
159. Pronit - Lac (SRESAN)
160. Pronotrin (CFL PHARMA)
161. Prorocal Plus (EMCURE)
162. Prosan (SANDOZ)
163. Protanto (HIGOCHI)
164. Protein Hydrolysate/Liquid
165. Prote - 12/Powder
166. Protex (CATALIQ)
167. Proteus Powder
168. Protimino/Liquid
169. Protiex/Powder
170. Protinex/Powder
171. Protinozyme/Liquid
172. Protinules/Powder
173. Protobex (CENTAUR)
174. Protocasetin/Powder
175. Protodol (DOLPHIN)
176. Protodol/Liquid
177. Protogen/Powder
178. Protoglobin (RESQUE DRUGS)
179. Protolysate Forte/Liquid
180. Protone/Liquid
181. Protop (ZENITA)
182. Protostan - Z (SOL)
183. Protovit/Drops/Tablets protovinl/Liquid
184. Protozyme/Liquid
185. Provita/Powder
186. Provitex/Powder
187. Ptychotis/Tablets
188. Ptychosoda/Tablets
189. Ptycho Soda Co./Tablets
190. Ptychozyme/Elixir
191. Protex - 12/Powder
192. Proteus Powder
193. Pudin Hara/Liquid
194. Pulimocod Plain/with Greosote and Guajacol
195. Pulnon/Liquid
196. Pulmocod (STADMED)
197. Pulmotone Plain/Liquid
198. Pulmotone Codeine/Liquid
199. Pulmovit/Liquid
200. Pulv Bonkolo/Powder
201. Pumilet/Tablets
202. Purilla/Liquia
203. Purity lodian Barley
204. Pushcal - 12/Syrup
205. Pushgynol/Liquid
206. Pushron/Syrup/Drops
207. Pustin/Powder
208. Pushtina/Tablets
209. Pushvit/Syrup
210. Pushvit with Lysine/Drops
211. Pushzyme/Syrup
212. Pyorin/Liquid
213. Pyorina/Powder
214. Pyorin Special/Liquid
215. Pyorex/Liquid
216. Pyrinol/Liquid
217. Pyrohaemin/Liquid
"Q"
1.
Qinodex/Liquid
2.
Qixo/Tablets
3.
Queen's
Balm
4.
Queen's
Balomrit/Liquid
5.
Queen's
Cough Syrup
6.
Qeen's
Gripe Water
7.
Quino -
Haemogen/Syrup
8.
Quinolivon/Liquid
9.
Quino
Plasmol/Strong/Liquid
10.
Quinosol/Liquid
11.
Quinotone/Liquid
12.
Quito
Cream
"R"
1.
R.
Compound/Tablets
2.
Rakto
Phospho Malt/Liquid
3.
Ralgertone/Dragees
4.
Ralvitamin/Dragees
5.
Ramadex
Iodine Methyl Oint.
6.
Ramban
Ague Mixture
7.
Ramban
Amrit Mixture
8.
Ramban
Balamrit/Liquid
9.
Ramban
Liniment
10.
Ramban
Milk of Magnesia/Liquid
11.
Ramban
Pain Balm
12.
Ramban
Peppermint Co./Liquid
13.
Ramban
Ringworm Lotion
14.
Ramban
Skin Oint.
15.
Ramban
Toothache Drops
16.
Ramban
Pain Killer/Liquid/Drops/ Ointment/Lotion
17.
Rampen
Gripe Mixtures/Liquid
18.
Rampen's
Gynomaz/Liquid
19.
Ranferon
- 12/Elixir
20.
Ranvit/'Elixir/Cap.
21.
Ranvitol/Syrup/Caps.
22.
Raptakos
Powder/Drops/Ointment/ Lotion
23.
Raricai/Suspension/Tablets
24.
Rasgent/Powder
25.
Rapsovin
(Raptakos)
26.
Raricap/Raricap
- L (ETHNOR)
27.
R.B.
Glue/Capsules
28.
R.B.
Tone/Syrup/Elixir
29.
Ribtone
(MEDLEY)
30.
R.C.K./Tablets
31.
Recolvin/Liquid
32.
Recolvin
with Aresnic/Liquid
33.
Recosen/Tablets
34.
Redin
(FOURTS)
35.
Rediplex
Cespi Industries
36.
Reditone
(BLUE CROSS)
37.
Redoxon
Tab. (ROCAE)
38.
Regulax
Mild/Tablets
39.
Regulax
Pill Strong/Pills
40.
Rejucalcium/Liquid
41.
Remorin/lnjection
42.
Rennie/Tablets
43.
Renno
Pepsin/Liquid
44.
Renovan/Liquid
45.
Revital/Capsul/Syrup
(RANBEXY)
46.
Richpro
(LARK)
47.
Richzyme
(LARK)
48.
Ricketin/Drops
49.
Ring
Cutter/Liquid
50.
Ring
Ring/Ointment
51.
Ringworm
Lotion
52.
Ringworm
Ointment
53.
Ripanto/Ointment
54.
Ripason/Tablets
55.
Rivizin/Tablets
56.
Robinson's
Patent Barley
57.
Robinson's
Pearl Barely
58.
Rocbury/Capsules
59.
Rocfer/Elixir
60.
Roofer
M. F./Tablets
61.
Rocvite/Forte/Elixir/Drops/Capsules
62.
Rololerol/Liquid
63.
Rololax/Tablets
64.
Roloplex/Syrup
65.
Roloplex
- S - Forte/Tablets/Syrup
66.
Rolovit/Drops/Tablets
67.
Rolovit
Forte/Tablets/Liquid/Drops
68.
Rolozyme/Liquid
69.
Rolysine
B - 12/Liquid
70.
Ron/V -
Plex (Shreekrishna)
71.
Rosalin/Linement
72.
Rosiron
(ORD)
73.
Rosy
Capsules (ARMOUR)
74.
Rovigon
(ROCHE)
75.
Royal
Elpha/Tablets
76.
Royol
Otolin Eye Drops
77.
Royopilla/Pills
78.
R -
Palryn/Tablets
79.
Rubex/Ointment
80.
Rubical
- D/Tablets
81.
Rubica!
- D - with Lysine/Syrup
82.
Rubimalt/Ointment
83.
Rubipepsin/Liquid
84.
Rubivitta/Liquid
85.
Rubracal/D/Syrup/Tablets
86.
Rubiracaldin/Syrup
87.
Rubragran
HP (SAPABHAI)
88.
Rubraplex/Elixir/Tablets
89.
Rubr -
on/Elixir
90.
Rubraton
paediatric/Elixir
91.
Rubravit/Capsules
92.
Ruby -
1/Drops/Liquid/Tablets
93.
Rubylysine/Drops
94.
Rubzone/Ointment
95.
Ruma -
Heal/Tablets
96.
Rumalaya/Tablets/Cream
97.
Rumatone/Pills
98.
Rumofren/Tablets/Cream
99.
R - VIT
- D - 2/Granules
100. Rymany/Tablets
"S"
1.
Saccharine/Tablets/
(all companies)
2.
Sachharine
Sodium/Tablets
3.
Safez
(Prizn) Safi (HAMDARD)
4.
Sahna
Oil Comp.
5.
Saldigestin/Powder
6.
Sulphos/Tablets
7.
Salt
Tabs.
8.
Salvizol/Lozenges
9.
Sanguligen/Syrup
10.
Saniline/Liquid
11.
Sanimalt/Liquid
12.
Sanividol/Liquid
13.
Santevini/Liquid
14.
Santiveni
(SANDOZ)
15.
Sanvitone
(AKIN)
16.
Sahzyme/Tab./Liquid
(UNISANKYO)
17.
Sarphorex/Liquid
18.
Satavarex
(ZANDU)/Satizyne Capsule (Time Lab.)
19.
Savlon
Antiseptic/Liquid/Cream/ Lozenges
20.
Savouryn/Granules
21.
Sebolin
(SMITH and KENNER)
22.
Sedatin/Liquid
23.
Sedival/Liquid
24.
Selachomalt/Liquid
25.
Selective
Mixed Cholectitis Cystitis Vaccine
26.
Selsun/Suspension/Sampoo
27.
Semits
Milk of Magnesia/Tablets
28.
Senalax/Tablets
29.
Senolax/Granuels/Tablets
30.
Sensa
Herb (VILOC)
31.
Senzine/Tablets
SENSA SUPRCVRCO
32.
Sensur
Ointment (LYKA)
33.
Sepex/Dusting
Powder
34.
Septilin/Tablets
35.
Sero
Bismozyme/Liquid
36.
Sero Bromides/Liquid
37.
Sero
Citrate Pulv/Powder
38.
Sero -
Compound/Liquid
39.
Sero
Gripe Water
40.
Sero
Salt Pulv/Powder
41.
Sero
Sulphazyme/Powder
42.
Serotone/Liquid
43.
Serpina/Tablets
44.
Serpinol
Compound/Tablets
45.
Sioplex
Enzymes/Liquid
46.
Sioplex
- Lysine/Elixir
47.
Siotrat
Liquid
48.
Siovina/Oral/Liquid
49.
Siozyme/Tablets
50.
Shakti
Rasyan/Tablets
51.
Sharkoferrol/Liquid
52.
Sharko
Maltone/Liquid
53.
Sharkomalt/Liquid
54.
Sharkovit/Liquid
55.
Shelcal
(ELDER)
56.
Sheri
Carnis/Liquid
57.
Shilajit
(DABUR) Siderfol (RAPTAKOS)
58.
Sider
Plex Drop (RAPTAKOS)
59.
Siledine/Tablets
60.
Silver
Pain Balm
61.
Sapera/Mild/Tablets
62.
Sapera
Forte/Tablets
63.
Sarbyna/Tablets
64.
Saribadina/Liquid
65.
Siriprotin
- V/Granules
66.
Siris
Asmasedin/Liquid/Tablets
67.
Siris
Cardial/Tablets
68.
Siris
Inhaler
69.
Sirimalt/Syrup
70.
Sirivita/Syrup/Tablets
71.
Sirivital/Capsules
72.
Sirolex/Liquid
73.
Sishuda/Tablets
74.
Sixapp
(FRACO INDIAN)
75.
Six -
C/Ointment
76.
Skelimin/Elixir
77.
Skinment/Ointment
78.
Slimerex/Powder
79.
Solan's/Balm/Liniment
80.
Soda
Ginga - Mint Tabs./Tablets
81.
Sodamint
(ALL COMPANIES)/Tablets
82.
Softvac
(LUPIN)
83.
Solupan/Syrup
84.
Solu -
Resorcinol/Hair Tonic
85.
Somapan/Liquid
86.
Spmizyme/Liquid
87.
Sooktyn/Tablets
88.
Sorbalka/Liquid
89.
Sorbilex/Liquid
90.
Sorvicin
Tab./Drops
91.
(EAST
INDIA)
92.
Spasma/Liquid
Spasmoiine/Liquid Special Cholera Tab.
93.
Speman
(HIMALAYAN)
94.
Speman/Forte/Tablets
95.
Spergen/Tablets
96.
Spermatone/Liquid
97.
Spogel
- Co/Powder
98.
Spolax/Granules
99.
Sporolac/Tab./Powder
100. (UNISANKYO)
101. Spr Compound/Liquid
102. S - Pyric/Tablets
103. Stanavit/Tablets/Drops
104. Stamazyme/Elixir
105. Standatone/Liquid
106. Stanlavit/Liquid
107. Stanlazyme/Liquid
108. Stanzyme/Emulsion/Liquid
109. Stimulive (FRANCO INDIAN)
110. Stk's Gripe Water
111. Sindol Pain Balm/Ointment
112. Sindol/Liquid
113. Sioplex Li/Spine (ALBERT DAVID)
114. Siotone (ALBERT DAVID)
115. Sirifolin/Liquid
116. Stk's Thio - D - Calcium/Tablets
117. Stk's Thio - Kof, with Vit, A and D/Syrup
118. Stk's Toothache Drops
119. Stomach Cure/Liquid (All COMPANIES)
120. Stomax/Liquid
121. Stopache/Tablets
122. Strepsils/Lozenges
123. Stress Capsules/Tablets/Capsul/Liquid (LEDRIE)
124. Styflon/Tablets
125. Sucaryl Tablets
126. Sucksee/Chewable/Tablets
127. Sucrets/Lozenges
128. Sucromint/Lozenges
129. Sulfasen/lnjection
130. Sulphaiodobael/Powder
131. Sulphonex/Pills
132. Su - Mag/Granules/Powder
133. Sunmalt/Syrup
134. Sunplex/Syrup
135. Sunways Gripe Water
136. Supari Pak/Powder
137. Super Forte/Tablets
138. Superneo Cod/Elixir
139. Super - Plex/Liquid
140. Supradyn/Capsule/Tablet
141. Suprazyme/Tablets
142. Surart Jani/Tablets
143. Surbex T./Tab./Cap./Liquid (ABBOT)
144. Surakta (BAIDYANATH) Surje (WANDER)
145. Swapanahari/Tablets
146. Sweetaril/Tablets/Liquid
147. Sweetex/Liquid/Pellets
148. Sweetin/Liquid/Tablets
149. Synavit/Tablets
150. Synveg/Tabiets
151. Syrofig/Liquid
152. Syrup Hypophosp Hite of Lime
153. Syrup of Orange
154. Syrup of Figs
155. Syrup Tuisi ? Calcil
156. Syrup Tulsi Vasaka
157. Syrup Vasaka with Hypoanotolu
158. Systavit (INTERGRATED
159. BIOSYSTEMICS)
160. Syiol/Liquid
161. Syu/Powder/Protin/Granules
"T"
1.
Tag (AARON)
2.
Take
Combex/Elixir
3.
Take
Combex/Kapseal/Taka Diastase/ Liquid/Tablets
4.
Taka
Diastase and Pepsin Co./Tablets
5.
Takazyme/Powder
6.
Tandem
Forte (INVINEX)
7.
Taxine/Tablets
8.
Teething
Syrup
9.
Teenapain/Tablets
10.
Tefroli/Tab/Liquid
(TTK)
11.
Tentex/Forte/Tablets
12.
Tentex
Forte (HIMALAYAN DROP)
13.
Tenophos/Liquid
14.
Testophos/Dragees
15.
Testmosol/Solution/Soap
16.
Theragran/Tablets/Drops/Capsule/
17.
Syrup
18.
Theragran
- M/Tablets/Capsule
19.
There
Graniquidi Drop (SARABHAI)
20.
Thia -
Calcinex/Syrup
21.
Thio -
Feral/Liquid
22.
Thioflu/Syrup
23.
Thiolax/Tablets
24.
Thiolin/Syrup
25.
Thiophosmin/Liquid
26.
Thiovita/Tablets/Capsules
27.
Thiozyme/Liquid
28.
Thirty
Plus (AJANTA)
29.
Threptin/Biscu
its/pieces
30.
Threption
- Hi - Cal/Pieces
31.
Throat
Paint/Liquid
32.
Thymocin/Liquid
33.
Thyro -
Gum/Paint
34.
Thyrol/Liquid
35.
Tila
Sultan/Liniment
36.
To/Cofer
(TORRENT)
37.
Tfonablin
Liquid (UNIVERSAL MEDICAMENTS)
38.
Tonavit/Liquid
39.
Toniozyme/Syrup/Tablets
40.
Toniazol
(BOERHRINGER).
41.
Toniazol/Liquid
42.
Tonic
Indon/Liquid
43.
Tonirin/Capsules
44.
Tono
Flood With Mercury and Arsenic/ Liquid
45.
Towiron
(BHARAT SALT)
46.
Tonocarnine
Forte/Syrup
47.
Tonoferon/Syrup/Drops
48.
Tono
Liver/Liquid
49.
Tono
Malt/Liquid
50.
Tonophos
51.
Tonophospan
52.
Tonophospotone
53.
Tonos -
7/Elixir
54.
Tonoron/Elixir
55.
Tonozime/Liquid
56.
Tonup/Liquid
57.
Toothache
Drops
58.
Toothache
Remedy/Liquid
59.
Tooth
Drops
60.
Totalin
- B/Syrup/Liquid
61.
Tox/Tablets
62.
Track/Powder
63.
Tranqunyl/Tablets
64.
Trical
- D/Tablets/Syrup
65.
Trifalco/Powder
66.
Triflue/Tablets
67.
Trikocid/Ovules
68.
Trinergic
Capsules (SIDMAK)
69.
Trisoliv
(MEDEPLEY)
70.
Trophamin/Powder
71.
Triphoson/Liquid
72.
Triveng
(HERBOLAB)
73.
Trophox/Powder
74.
Tropistat/Tablets
75.
Trox/Lozenges
76.
Tryzym/Tablets
77.
Totone/Tablets
78.
Tuberex
Forte/Tablets
79.
Tulsi
Compound/Oil
80.
Tulsi
Cough Syrup
81.
Tumease
Dalton
82.
Turpentine
Ointment
83.
Turai -
Co/Tablets
84.
Twinali/Liquid
85.
Tyrozets/Lozenges
86.
Tysicof/Syrup/Lozenges
87.
Tysma/Tablets
88.
Tysobin/Elixir
"U"
1.
Udidex/Ointment
2.
Udidex
with MS/Ointment
3.
Udimalt/Liquid
4.
Uni -
Enzyme/Tablets/Elixir
5.
Unipiron
Forte/Liquid
6.
Uni -
Protin/Salty Briskies Powder
7.
Universal's
Compound/Liquid
8.
Univine/Liquid
9.
Univine
with Protein/Liquid
10.
Univite/Tablets/Drops/Syrup
11.
Univite
with Choline/Syrup
12.
Unizyme/Syrup
13.
Unizyme
Liquid (UNICHEM)
14.
Urexynol/Tablets
15.
Uri
Protein/Powder
16.
Urodonal/Granules
17.
Urtiplex/Tablets
18.
Utatone/Liquid
19.
Uterol/Liquid
20.
Uteron/Liquid
21.
Uteronol/Liquid
22.
Utizyme/liquid/Tablets
23.
Utretone
Famina/Liquid
24.
Utrex/Liquid
25.
Utrotone/liquid
26.
Utrosedine/Syrup
"V"
1.
Vaculax/Tablets
2.
Valerin
Bromide/Liquid
3.
Vapodex/Ointment
4.
Vapodex
Iodine with M.S./Ointment
5.
Vapoline/Ointment
6.
Vaps Balamrit/Liquid
7.
Vaps
Gripe Water/Liquid
8.
Vaps
Pain Balm
9.
Vaps
Ringworm/Ointment
10.
Vasaka/Liquid
11.
Vasaka
Throat Tablets
12.
Vaps
Balamrit/Liquid
13.
Vasaksar/Liquid
14.
Vegecort/Tablets/Ointment
15.
Veganin/Tablets
16.
Vegetable
Laxative/Tablets
17.
Veritol/Liquid
18.
Vermicide/Tablets
19.
Viacal/Liquid/Drops
20.
Vi -
Andro/Capsules
21.
Vibegan
with Lecithin and Glycero - Phosphatase/Liquid
22.
Vibegan
with Diastase/Syrup
23.
Vibinut
Liquid (UNIQUE CHEMICALS)
24.
Vibiton/Liquid
25.
Vicarin/Liquid
26.
Vicks
Formula 44 Cough Drops Vicks Inhaler
27.
Vicks
Medicated Cough Drops
28.
Vicks
Vaporub
29.
Vidaylin/Syrup
30.
Vidaylin/Drops
31.
Vidaylin
- M ? Syrup
32.
Vidrops/Liquid
33.
Vi -
Estandro/Capsules
34.
Vi -
Estrin/Capsules
35.
Vigorini/Ointment
36.
Vigoroll
Special/Pill/Jelly
37.
Vigotab/Tablets
38.
Vicco
Tonic (VICCO LAB)
39.
Viliron/Liquid
40.
Vililiv
Coniversal Medicament's
41.
Vi -
Magna/Capsules/Drops/Syrup
42.
Vima -
Tone/Liquid
43.
Vimgram/Tablets
44.
Vimisules/Capsules
45.
Vimix/Drops/Tablets/Syrup
(VIMX)
46.
Vimolas
Exemol/Skin Ointment
47.
Vinkola
- 12/Liquid
48.
Vinkola
with Vitamins/Liquid
49.
Vino
Asoka/Liquid
50.
Vinoberrys
Compound/Red with Vitamins/Liquid
51.
Vino
Cod with Cheosote/Gualacol/
52.
Liquid
53.
Vinodex/Liquid
54.
Vinola/Liquid
55.
Vino -
Lecethin/Liquid
56.
Vino -
Malts/Syrup
57.
Vinotone
Liquid
58.
Vinotone
with Asoka/Liquid
59.
Vipex/Balm
60.
Vipro -
FE (GUFFIC)
61.
Viprozin
(LIVIN)
62.
'
Virpholin/Syrup
63.
Vl -
Syneral/Adult/Capsules/Liquid
64.
Vl -
Syneral Vitamin/Drops
65.
Vitabiol/Elixer
66.
Vitabs/Tablets
67.
Vitacal
- D (CATALIO)
68.
Vitacom
- Lysins (STADMED)
69.
Vitacom/Plain/Forte/Syrup
70.
Vitadex/Liquid
71.
Vitadiline
with Lysine/Drops Vitadilin Liq.
72.
Vita -
Ex (BAIDYANATH)
73.
Vitafer
(VITABHOTIC)
74.
Vitafex/Tablets
75.
Vitahext/Liquid
76.
Vital
Essence/Tablets
77.
Vitalsine/Syrup
78.
Vitalact
(SHREE KRISHNA)
79.
Viatlyf
Cap. (TIME LAB)
80.
Vitalysin/Elixir/Drops
81.
Vitalysine/Liquid
82.
Vitamalt/Liquid
83.
Vitamina/Liquid
84.
Vitamindon
A and E/Syrup
85.
Viataminets
Forte/Tablets
86.
Vitamiron
Drops
87.
Vitaminised
Sanatogen/Powder
88.
Vitamulsion/Syrup
89.
Vita
Orange/Syrup
90.
Viatpan
Tablets
91.
Vitaped
Paediatric/Drops
92.
Vitapepsin/Liquid
93.
Vitaphosmin/Liquid
94.
Vitaphor/Liquid
95.
Vitaplus/Capsules
96.
Vitazyme/Liquid
97.
Vitazyme
Drops (EAST INDIA)
98.
Vitcofol
(FDC)
99.
Viterra/Capsules
100. Vitmol Compound/Elixir
101. Vitoferen/Liquid
102. Vitol/Drops/Syrup
103. Vitomalt/Liquid
104. Viton '99'/Syrup
105. Vitop/Syrup
106. Vitrona/Liquid
107. Vomectil/Tablets
108. Vomilak/Tablets
109. Vomiteb/Tablets/Syrup
110. Vysex/Drops
111. Vyzylac (UNICHEM)
"W"
1.
Waterbury's
Compound/Liuqid
2.
Waterbury's
Vit Compound/Liquid
3.
Waxolve/Ear
Drops
4.
Wellcome
Lanoline Toilet/Tubes
5.
Wellcome
Seltzer Tabs.
6.
Whipfx/Liquid
7.
Wiltax Ringworm
Ointment
8.
Winheparb
- 12/Plain/Liquid
9.
Wino
Brona/Liquid
10.
Winocarnis/Liquid
11.
Winofit
Ginseng (WOEKHARD)
12.
Winofit/Elixir
13.
Winominos/Liquid
14.
Worm
Tabs.
15.
Wymin/Capsules
"X"
1.
XXX
Tablets
2.
Xymex/Liquid
3.
Xymex
Liquid (MEDEEY)
"Y"
1.
Yeastmin/Liquid
2.
Yura/Liquid
"Z"
1.
Zambuk
Herbal Ointment
2.
Zandu
Balm
3.
Zefs/Tablets
4.
Zenter
Cap. (NOEL)
5.
Zentolive/Oil
6.
Zestol/Liquid
7.
Zevit
Cap. (ESKAYEF)
8.
Zinoovit
(APEX)
9.
Zivinal
(SIDMAK)
10.
Zuplex/Syrup
11.
Zuvitab/Tablets
12.
Zuvimalt/Liquid
13.
Zyme -
Bio/Liquid
14.
Zymomalt/Syrup
15.
Zymotone/Liquid/Tablets
16.
Zynora
(HIGUCHI)
Note - Cost of dressing materials like bandages, Cotton, guages,
and such other items may be allowed for reibmursement when the patient received
treatment as an indoor patient and these are not supplied by the Hospital free
of cost.
(G.O.
No. 41416 (26) - H; dated the 22nd December, 1978.)
No. 26888 - H.
Government Of Orissa
Health and Family Planning Department
Resolution
The 23rd November. 1977
Subject
- Reimbursement of the cost of Ayurvedic and Homoeopathic Medicines under O.S.
(M.A.) Rules.
1.
Treatment
under Indian Systems of medicines and Homoeopathy has already been recognised
by the Government of India and some of the State Governments and treatment
under these systems has also been brought within the purview of the O.S. (M.A.)
Rules. The question of according recognition to the above systems of medicines
in so far as medical attendance and treatment of State Government servants and
members of their families under provisions of O.S. (M.A.) Rules are concerned
was under the consideration of Government for some time past.
2.
After
careful consideration, the Governor has been pleased to extend the scope as
detailed hereunder :
(a)
The Ayurvedic Hospital,
G.A.M., Puri, Ayurvedic Hospital, New Capital, Ayurvedic Hospital, Balangir,
Homoeopathic Hospital attached to the Homoeopathic Medical College, New Capital
and the Cooperative Homoeopathic Medical College Hospital, Berhampur are
declared as the recognised medical institution for the purpose of treatment and
reimbursement of the cost of medicines to the Government servants and the
members of their families.
(b)
The Superintendent or
Deputy Superintendents and Senior Kavirajs of those Hospitals mentioned at (a)
above are declared as the Authorised Medical Attendants. The cost of medicines
shall be reimbursed either on the prescription of those A.M. As. or on the
prescription of any other Medical Officer of the aforesaid institutions duly
countersigned by the Superintendent/Deputy Superintendent of the said institutions.
Essentiality certificates duly signed alongwith the printed Cash Memos., should
be furnished to the concerned authorities for the purpose of reimbursement.
(c)
The list of Ayurvedic
and Homoeopathic Medicines admissible for reimbursement are attached as in
Annexures 'A' and 'B'.
(d)
This list of Ayurvedic
Pharmacies as approved under this Scheme is attached as in Annexure C'.
3.
This
will take effect from the date of the issue of the order.
Annexure - A
List of medicines to be reimbursed
Arishata and Asava
1.
Amrutarista
2.
Abhayarista
3.
Ashokarista
4.
Arabindasava
5.
Ashwagandharista
6.
Ahiphenasava
7.
Palarista
8.
Pidangarista
(sava)
9.
Chandanasava
10.
Drakshyarista
(sava)
11.
Dasamularista
(Kasturi)
12.
Jirakdyarista
13.
Kutajarista
14.
Khadirarista
15.
Kumaryasava
16.
Karpurasava
17.
Lauhasava
18.
Lodhasava
19.
Mustakarista
20.
Parpatarista
21.
Punanavarista
22.
Parthadyarista
23.
Patarangasava
24.
Pippalyasava
25.
Rohitakarista
26.
Saribdyasava
(Rista/salsa)
27.
Sarasw'atarista
28.
Ushirasava
29.
Kanakasava
Arka
1.
Ajamodarka
2.
Jamani
darka
3.
Karpurarista
4.
Mahasankha
Dravak
5.
Podina Arka
Abaleha and Paka
1.
Amabats
Gajendra Singha Modaka
2.
Amalaki
Khanda
3.
Ardhaka
Khanda
4.
Aswagandharista
5.
Br.
Pasabaleha
6.
Byaghri
Haritaki
7.
Br.
Haridrakhanda
8.
Br.
Methimodak
9.
Br.
Teerakadi Modak
10.
Bhuktapaka
Modak
11.
Br.
Lavangadi Modak
12.
Chayaban
Pras
13.
Gudapippali
14.
Haridakhanda
15.
Hrudayabirochanaleha
16.
Haratakikhanda
17.
Kushababaleha
18.
Kutajabaleha
19.
Maha
Rasona Pinda
20.
Narikelakhanda
21.
Pipalikhanda
22.
Sarbajwarahara
Leha
23.
Siva
Gutika
24.
Suranabaleha
25.
Saubhagya
Sunthikhanda
26.
Sasanka
Kuran Modak
27.
Silajatu
Rasayana
28.
Topachini
Modak
29.
Kasa
Kusmanda Khanda
Churna
1.
Abipatti
Kara Churna
2.
Ashwagandha
Churna
3.
B
Swanara Churna
4.
Chitrakadi
Churna
5.
Chandanadi
Churna
6.
Dasam
Sanskar Churna
7.
Eladi
Churna
8.
Gangadhar
Churna
9.
Gomutre
Haritaki Churna
10.
Hingwastaka
Churna
11.
Jatiphaladi
Churna
12.
kshyadhasagar
Churna
13.
Kruminasini
Churna
14.
Nimbandi
Churna
15.
Navayasa
Chruna
16.
Narasingha
Churna
17.
Pathadi
Churna
18.
Palasa
Vihar Chruna
19.
Parisyadi
Churna
20.
Pancha
Sakar Chruna
21.
Pushyanaga
Churna
22.
Sudarsan
Churna
23.
Sitopaladi
Churna
24.
Srungyadi
Churna
25.
Swadishta
Virechana Churna
26.
Triphala
Churna
27.
Hingwadi
Churna
Guggula
1.
Abhaya
Guggula
2.
Gokshuraj
Guggula
3.
Jogaraja
Guggula
4.
Kanchanara
Guggula
5.
Kaishore
Guggula
6.
Moha
Jogaraja Guggula
7.
Panchamruta
Loha Guiggula
8.
Singhanada
Guggula
9.
Trayo
Dashanga Guggula
10.
Triphala
Guggula
11.
Vatari
Guggula
Ghruta
1.
Amruta
Prasa Ghruta
2.
Ashoka
Ghruta
3.
Aswagandha
Ghruta
4.
Amtruat
Bhallataka Ghruta
5.
Brahmi
Ghruta
6.
Chhagaladya
Ghruta
7.
Kumar
kalpadruma Ghruta
8.
Panchagabya
Ghruta
9.
Panchatikakta
Ghruta
10.
Phala
Ghruta
11.
Panchatikta
Ghruta Guggula
12.
Rasunadi
Ghruta
13.
Satpala
Ghruta
14.
Triphala
Ghruta
15.
Tiktaka
Ghruta
Taila
1.
Bala
Taila
2.
Bisamarichayadi
Taila
3.
Bisha
Tinduka Taila
4.
Bhrungraj
Taila (Brt.)
5.
Bataraj
Taila
6.
Byaghri
Taila
7.
Chalmogara
Taila
8.
Chitrakadi
Taila
9.
Chandanadi
Taila
10.
Gandha
Taila
11.
Guduchyadi
Taila
12.
Jatyadi
Taila
13.
Kanaka
Taila
14.
Kasiadi
Taila
15.
Kustharakshyasa
Taila
16.
Kubja
Prasaruni Taila
17.
Kshibaia
Taila
18.
Kandar
Pasara Taila
19.
lakshadi
Taila
20.
Laghu
Bishagarva Taila
21.
Lavange
Taila
22.
Manjisthadi
Taila
23.
Madhujasthyadi
Taila
24.
Mohamas
Taila
25.
Maha
Lakshadi Taila
26.
Maha
Bishagarva Taila
27.
Maha
Saindhabadi Taila
28.
Maha
Narayan Taila
29.
Maha
Dasamula Taila
30.
Narayan
Taila (Madhyama)
31.
Nirgundi
Taila
32.
Nilagiri
Taila
33.
Panchaguna
Taila
34.
Pinda
Taila
35.
Pipplyadi
Taila
36.
Pancharka
Taila
37.
Suska Muladi
Taila
38.
Shadabindu
Taila
39.
Saindhabadi
Taila
40.
Somaraji
Taila
41.
Sambhakadi
Taila
42.
Sri
Gopala Taila
43.
Sri
Bishnu Taila
44.
Batari
Taila
Lavan/kshara
1.
Arka
Lavan
2.
Apamaranga
Kshara
3.
Abhaya
Lavan
4.
Bhaskar
Lavan
5.
Bajra
Kshara
6.
Kadali
Kshara
7.
Narikela
Lavan
8.
Palasa
Kshara
9.
Yava
kshara
Bati/gutika
1.
Agnitundi
Bati
2.
Arogya
Bardhani Gutika
3.
Amrutasara
Bati
4.
Bata
Gajankusha
5.
Balananda
Bati
6.
Bala
Puspasuga
7.
Bhubaneswar
Bati
8.
Bata
Bidhwansini
9.
Bimal
Barty
10.
Brt.
Bata Gajendra Singha Bati
11.
Chandraprava
Bati
12.
Chitrakedi
Bati
13.
Eladi
Gutika
14.
Gandhaka
Bati
15.
Gorachanadi
Bati
16.
Hinguleswar
17.
Ichhavedi
18.
Jakrut
Sula Binasini Bati
19.
Kankayana
Gutika
20.
Khadiradi
Bati (Mukharaj)
21.
Khardi
Bati (kasa)
22.
Kapha
Ketu
23.
Karpurdi
Bati
24.
Kasha
Kuthara
25.
Laxmibilash
26.
Labangadi
Bati
27.
Maha Tarunarka
28.
Maha
Shrungaravara
29.
Maha
Laxmibilasa (with Gold)
30.
Pranada
Gutika
31.
Raja
Prabaurtini Bati
32.
Rasunadi
Bati
33.
Rama
Bana Bati
34.
Siva
Gutika (Laghu)
35.
Sankha
Bati (Maha)
36.
Sulaharana
Joga
37.
Sulabajrini
Bati
38.
Surana
Bati (Brt.)
39.
Saubhagya
Bati (Jwara)
40.
Sanjibani
Bati
41.
Silajatu
Bati
42.
Saralavedi
43.
Swarna
Blananda Bati
44.
Tamradi
Gutika
45.
Chandrakala
Bati
46.
Dugdha
Bati (Sotha)
Rasa/Rasayana
1.
Agnikumar
Rasa
2.
Amla
Pittantake Rasa
3.
Ananda
Vairaba Rasa
4.
Abbra
Rasayana
5.
Bata
Kulantaka Rasa
6.
Bata
Rantantaka Rasa
7.
Bari
Shoshana Rasa
8.
Brahmi
Rasayana
9.
Brt.
Bangeswara Rasa
10.
Brt.
Puma Chandra Rasa
11.
Brt.
Bidyadharabhra
12.
Brt.
Chandradaya Makaradhawaja
13.
Basanta
Kushimakar Rasa (Gold)
14.
Brt.
Bata Chintamani Rasa
15.
Brt.
kasturi Bhairaba Rasa
16.
Brt.
Garva Chintamani Rasa
17.
Chatrubhuja
Rasa (without Gold)
18.
Chaturmukha
Rasa
19.
Chaturbhuja
Rasa (with Gold)
20.
Chintamani
Chaturmukha Rasa (Gold)
21.
Chandra
Mukuta Rasa
22.
Jogendra
Rasa (Gold)
23.
Karpura
Rasa
24.
Krumi
Mudgara Rasa
25.
Kalyana
Sundara Rasa
26.
Kasturi
Bhariraba Rasa
27.
Kumar
Kalyana Rasa
28.
Kumudakar
Rasa
29.
Kamadhenu
Rasa
30.
Lokanatha
Rasa
31.
Laghu
Puspasuga
32.
Lila
Bilash
33.
Malla
Sindura Rasa
34.
Mrutyunjaya
Rasa
35.
Makardhwaja
? Rasayana
36.
Makaradhwaja
(Siddha)
37.
Makaradhwaja
(Sadgunalabi)
38.
Nrupati
Ballava Rasa
39.
Nagarjuna
Rasa
40.
Nityananda
Rasa
41.
Pradar
Sarbaciga Sundar Rasa
42.
Pabanari
Rasa
43.
Rasa
Sindura
44.
Rasa
Manikya
45.
Rasaraja
Rasa (Gold)
46.
Swarna
Banga
47.
Shri
Nrupati Ballava Rasa
48.
Shrungarabhra
Rasa
49.
Shria
Shula Bajra Rasa
50.
Swasa
Kuthara Rasa
51.
Sidha
Praneswara Rasa
52.
Suchitra
Varana Rasa
53.
Suta Sekhara
Rasa
54.
Sidha
Makaradhwaja
55.
Subarna
Puspasuga
56.
Slipadasi
Rasa
57.
Sisu
Kastur
58.
Somanatha
Rasa
59.
Tribhuban
Kirti Rasa
60.
Tarakeswar
Rasa
61.
Gandhaka
Rasayana
Parpati
1.
Bala
Parpati
2.
Bijaya
Parpati
3.
Lauha
Parpati
4.
Panchmtuta
Parpati
5.
Rasa
Parpati
6.
Sweta Parpati
7.
Swarna
Parpati
8.
Tamra
Parpati
Lauha
1.
Amlapittanka
Lauha
2.
Bidangadi
Lauha
3.
Baranadi
Lauha
4.
Chandardi
Lauha
5.
Dhatri
Lauha
6.
Gaganadi
Lauha
7.
Guduchyadi
Lauha
8.
Nabayasa
Lauha
9.
Pippalyadi
Lauha
10.
Putapaka
Bisama Jwarantaka Lauha
11.
Pradarantaka
Lauha
12.
Rakta
Pittantaka Lauha
13.
Rohitaka
Lauha
14.
Saptamruta
Lauha
15.
Sarbajwarahara
Lauha
16.
Silajaywadi
Lauha
Mandura
1.
Mandura
Bataka
2.
Navayasa
Mandura
3.
Purnarva
Mandura
4.
Panchamruta
Lauha Mandura
5.
Satabari
Mandura
Bhasma
1.
Abhraka
Bhasma
2.
Banga
Bhasma
3.
Godanti
Bhasma
4.
Harital
Bhasma
5.
Kapardaka
Bhasma
6.
Karpura
Silajatu Bhasma
7.
Lauha
Bhasma
8.
Mandura
Bhasma
9.
Mayurapuchha
Bhasma
10.
Muktasukti
Bhasma
11.
Naga
Bhasma
12.
Prabala
Bhasma
13.
Raupya
Bhasma
14.
Sangna
Bhasma
15.
Srunga
Bhasma
16.
Seesaka
Bhasma
17.
Swarna
Makashika Bhasma
18.
Tankana
Bhasma
19.
Tamra
Bhasma
Pisti
1.
Akik
Pisti
2.
Rabala
Pisti
3.
Trunakantamani
Pisti
4.
Zaharmohura
Pisti
Kwath
1.
Ardha
Bilwadi Kashaya
2.
Astabarga
Kashaya
3.
Balajirakadi
Kashaya
4.
Basa
Gandachyudi Kwath
5.
Bidarjadi
Kwath
6.
Dashamula
Kwath
7.
Dashamula
Katutraya Kashaya
8.
Drakshadi
Kwath
9.
Manjsuhadi
Kwath
10.
Mustakadi
Kashaya
11.
Nimbadi
Kwath
12.
Panchamula
Kwath
13.
katoladi
Kwath
14.
Pato
maladi Kwath
15.
Panchatikta
Kwath
16.
Panchabalakadi
Kwath
17.
Pathadi
Kwath
18.
Rasnadi
Kashaya
19.
Sadanga
Kwath
20.
Suptasara
Kashaya
21.
Maha
Rasnadi Kashaya
Annexure ? B
Sl. No. |
Name of
the Medicines |
Mother
Tinchures |
Potency |
|||
(1) |
(2) |
(3) |
(4) |
|||
1. |
Aesculus
Hip |
Q |
1M |
10M |
50M |
CM |
2. |
Alfalfa |
Q |
... |
... |
... |
... |
3. |
Aloe |
... |
1M |
10M |
50M |
CM |
4. |
Alumina |
... |
... |
... |
... |
... |
5. |
Amygdalus
Persi |
Q |
1M |
10M |
50M |
CM |
6. |
Amyl.
Nitrosum |
Q |
... |
... |
... |
... |
7. |
Anacardium |
... |
1M |
10M |
50M |
CM |
8. |
Anemobsis
Californicsa |
... |
Q |
... |
... |
... |
9. |
Antimonium
Crudum |
... |
1M |
10M |
50M |
CM |
10. |
Antimonium
Tart |
... |
1M |
10M |
50M |
CM |
11. |
Apis
Mallifica |
Q |
1M |
10M |
50M |
CM |
12. |
Apocynum
Cnnabinum... |
Q |
... |
... |
... |
... |
13. |
Argentum
Nit |
... |
1M |
10M |
50M |
CM |
14. |
Arnica |
... |
1M |
10M |
50M |
CM |
15. |
Arsenicum
Alb |
... |
1M |
10M |
50M |
CM |
16. |
Anrum
Metallicum |
... |
1M |
10M |
50M |
CM |
17. |
Avena
Sativa |
Q |
... |
... |
... |
... |
18. |
Bacilinum |
... |
... |
... |
... |
... |
19. |
Baptisic |
Q |
... |
... |
... |
... |
20. |
Belladonna |
... |
1M |
10M |
50M |
CM |
21. |
Beilis
perennis |
... |
... |
... |
... |
Ointment |
22. |
Blatta
Orientails |
Q |
... |
... |
... |
... |
23. |
Bryonia |
Q |
1 M |
10M |
50M |
CM |
24. |
Badiga |
... |
1M |
10M |
50M |
CM |
25. |
Calcarea
Carbanica |
... |
1 M |
10M |
50M |
CM |
26. |
Calcarea Fluonica |
... |
1 M |
10M |
50M |
CM |
27. |
Calcarea
Phos |
... |
1M |
10M |
50M |
CM |
28. |
Calendula
Officinalis |
Q |
... |
... |
... |
Ointment |
29. |
Calotropis |
Q |
... |
... |
... |
... |
30. |
Camphors |
Q |
... |
... |
... |
... |
31. |
Cantharis |
... |
1M |
10M |
50M |
CM |
32. |
Castanea
V. |
Q |
... |
... |
... |
... |
33. |
Causticum |
... |
1M |
10M |
50M |
CM |
34. |
Ceanothus |
Q |
... |
... |
... |
... |
35. |
Chenopdium
Majus |
Q |
... |
... |
... |
... |
36. |
Chenopdium
Anthelmi |
Q |
... |
... |
... |
Oil |
37. |
Chelone |
Q |
... |
... |
... |
... |
38. |
Chinimum
Sulph |
... |
1M |
10M |
50M |
CM |
39. |
Chionanthus |
Q |
... |
... |
... |
... |
40. |
Chryasarobin |
Q |
... |
... |
... |
... |
41. |
Cinchona
Officinalis |
... |
1M |
10M |
50M |
CM |
42. |
Cineraria
Matitina Succus |
... |
... |
... |
... |
... |
43. |
Cinnamonum |
Oi |
... |
... |
... |
... |
44. |
Colchicum |
Q |
1M |
10M |
50M |
CM |
45. |
Collinsonia |
Q |
1M |
10M |
50M |
CM |
46. |
Colocynthis |
... |
1M |
10M |
50M |
CM |
47. |
Condurango |
Q |
... |
... |
... |
... |
48. |
Conium |
... |
1M |
10M |
50M |
CM |
49. |
Diphtherinum |
... |
1M |
10M |
50M |
CM |
50. |
Dulcamora |
... |
1M |
10M |
50M |
CM |
51. |
Echinacea |
Q |
... |
... |
... |
... |
52. |
Epigea Rep |
Q |
... |
... |
... |
... |
53. |
Equisetum |
Q |
... |
... |
... |
... |
54. |
Erechthites |
Q |
... |
... |
... |
... |
55. |
Eriodictyon |
Q |
... |
... |
... |
... |
56. |
Eryngium
Aqua |
Q |
... |
... |
... |
... |
57. |
Eucalyptus
Glo |
Q |
... |
... |
... |
... |
58. |
Eupatorium
Arom |
Q |
... |
... |
... |
... |
59. |
Eupatorium
Pert |
... |
1M |
10M |
50M |
CM |
60. |
Eupharisa |
Q |
... |
... |
... |
... |
61. |
Fabiana
Imbri |
Q |
... |
... |
... |
... |
62. |
Ferrum Met |
... |
1M |
10M |
50M |
CM |
63. |
F. Phos |
... |
1M |
10M |
50M |
CM |
64. |
Fucus
Vsiculosm |
Q |
... |
... |
... |
... |
65. |
Gelsenium |
... |
1M |
10M |
50M |
CM |
66. |
Geraniun M |
Q |
... |
... |
... |
... |
67. |
Golondrina |
Q |
... |
... |
... |
... |
68. |
Gassypium |
Q |
... |
... |
... |
... |
69. |
Graphites |
... |
1M |
10M |
50M |
CM |
70. |
Guaacum |
Q |
... |
... |
... |
... |
71. |
Hamcte is
V. |
Q |
... |
... |
... |
... |
72. |
Hopar
Suplh. |
... |
1M |
10M |
50M |
CM |
73. |
Hoang Nan |
Q |
... |
... |
... |
... |
74. |
Hydrastis |
Q |
... |
... |
... |
... |
75. |
Hydrocotyle |
Q |
... |
... |
... |
Ointment |
76. |
Hyoscyamus |
Q |
1M |
10M |
50M |
CM |
77. |
Hypericum |
Q |
... |
... |
... |
Ointment |
78. |
Ichthyolum |
... |
... |
... |
... |
Ointment |
79. |
Ignatia |
... |
1M |
10M |
50M |
CM |
80. |
Ipecacuanha |
... |
1M |
10M |
50M |
CM |
81. |
Iris
Versicolar |
... |
1M |
10M |
50M |
CM |
82. |
Jonosia
Asoca |
Q |
... |
... |
... |
... |
83. |
Juniperus
Communis |
Q |
... |
... |
... |
... |
84. |
Kali Carb |
... |
1M |
10M |
50M |
CM |
85. |
Kalipermanganicum |
Q |
... |
... |
... |
... |
86. |
Kaliphos |
... |
1M |
10M |
50M |
CM |
87. |
Kalisilicatum |
... |
1M |
10M |
50M |
CM |
88. |
Kreosotum |
Q |
... |
... |
... |
... |
89. |
Lac-Caninum |
... |
1M |
10M |
50M |
CM |
90. |
Lac-Defloratum |
... |
1M |
10M |
50M |
CM |
91. |
Lachesis |
... |
1M |
10M |
50M |
CM |
92. |
Lactuca
Virosa |
Q |
... |
... |
... |
... |
93. |
Ledum |
Q |
1M |
10M |
50M |
CM |
94. |
Lilium Tig |
... |
1M |
10M |
50M |
CM |
95. |
Lunulus-Humulus |
Q |
... |
... |
... |
... |
96. |
Lycopodium |
... |
1M |
10M |
50M |
CM |
97. |
Magnesia
Muriatica |
Q |
... |
... |
... |
... |
98. |
Magnesia
Phosphorica |
... |
1M |
10M |
50M |
CM |
99. |
Malandrinum |
... |
1M |
10M |
50M |
CM |
100. |
Medorrhinum |
... |
1M |
10M |
50M |
CM |
101. |
Molilotus |
Q |
... |
... |
... |
... |
102. |
Mentha
Piperita |
Q |
... |
... |
... |
... |
103. |
Milleforlium |
Q |
... |
... |
... |
... |
104. |
Momordica
Balsamina |
Q |
... |
... |
... |
... |
105. |
Mirica |
Q |
... |
... |
... |
... |
106. |
Myristica
Sebifera |
Q |
... |
... |
... |
... |
107. |
Natrum
Chloratum |
Q |
... |
... |
... |
... |
108. |
Nitri
Spiritus Dulcis |
Q |
... |
... |
... |
... |
109. |
Nitro
Muriatic Acid |
Q |
... |
... |
... |
... |
110. |
Nuphar
Luteum |
Q |
... |
... |
... |
... |
111. |
Nux
Moschats |
Q |
1M |
10M |
50M |
CM |
112. |
Nux Vomica |
Q |
1M |
10M |
50M |
CM |
113. |
Nyctanthes
Arbortri |
Q |
... |
... |
... |
... |
114. |
Cleum
Jecoris Aselli |
Q |
... |
... |
... |
Ointment |
115. |
Oleum
Santali |
Q |
... |
... |
... |
|
116. |
Passiflora
Incarnata |
Q |
... |
... |
... |
... |
117. |
Petrolum |
... |
1M |
10M |
50M |
CM |
118. |
Phosphoricum
Acidum |
... |
1M |
10M |
50M |
CM |
119. |
Phosphorus |
... |
1M |
10M |
50M |
CM |
120. |
Phytolacca |
... |
1M |
10M |
50M |
CM |
121. |
Pious
Syivestris |
Q |
... |
... |
... |
... |
122. |
Plantago
Major |
Q |
... |
... |
... |
... |
123. |
Plumbum
Metalltcum |
... |
1M |
10M |
50M |
CM |
124. |
Podophylum |
... |
1M |
10M |
50M |
CM |
125. |
Polygonum
Punctaium |
... |
... |
... |
... |
... |
126. |
Propylamin
Trimethylaminum |
Q |
... |
... |
... |
... |
127. |
Psorinum |
Q |
1M |
10M |
50M |
CM |
128. |
Pulsatilla |
Q |
1M |
10M |
50M |
CM |
129. |
Pyrogenium |
... |
1M |
10M |
50M |
CM |
130. |
Quercus
Glandiumspi |
Q |
... |
... |
... |
... |
131. |
Ranunculus
Bulbosus |
Q |
... |
... |
... |
... |
132. |
Rhamnus
Californica |
Q |
... |
... |
... |
... |
133. |
Rhododendron |
... |
1M |
10M |
50M |
CM |
134. |
Rhus
Clabra |
Q |
... |
... |
... |
... |
135. |
Rhustpxocpdemdrpm |
Q |
1M |
10M |
50M |
CM |
136. |
Rocomiscp,
Imos |
Q |
... |
... |
... |
... |
137. |
Ritagravepnms |
Q |
1M |
10M |
50M |
CM |
138. |
Saba,
Serri, Ata |
Q |
... |
... |
... |
... |
139. |
Sabina |
Q |
1M |
10M |
SOM |
CM |
140. |
Salix
Nigra |
Q |
... |
... |
... |
... |
141. |
Banguinaria |
... |
1M |
10M |
50M |
CM |
142. |
Santeninum |
... |
1X |
3X |
||
143. |
Scroaparilla |
... |
1M |
10M |
50M |
CM |
144. |
Scrophularia
Nodosa .. |
Q |
... |
... |
... |
... |
145. |
Secale
Corutum |
... |
1M |
10M |
50M |
CM |
146. |
Selenium |
... |
1M |
10M |
50M |
CM |
147. |
Sepia |
... |
1M |
10M |
50M |
CM |
148. |
Silicea |
... |
1M |
10M |
50M |
CM |
149. |
Solidage Mirga |
Q |
... |
... |
... |
... |
150. |
Spongia
Tosta |
... |
1M |
10M |
50M |
CM |
151. |
Stercul |
Q |
... |
... |
... |
... |
152. |
Strontia |
... |
1M |
10M |
50M |
CM |
153. |
Sulphur |
... |
1M |
10M |
50M |
CM |
154. |
Syptilinum |
... |
1M |
10M |
50M |
CM |
155. |
Symphytum |
Q |
... |
... |
... |
... |
156. |
Syzygium Jambo |
... |
... |
... |
... |
... |
157. |
Tellurium |
... |
1M |
10M |
50M |
CM |
158. |
Thuja
Occidentalis |
Q |
1M |
10M |
50M |
CM |
159. |
Tribulus
Terrestris |
Q |
... |
... |
... |
... |
160. |
Trillium
Pendulum |
Q |
... |
... |
... |
... |
161. |
Trillicum
Agropyron Ref. |
Q |
... |
... |
... |
... |
162. |
Tuberculinum |
... |
1M |
10M |
50M |
CM |
163. |
Turnera |
Q |
... |
... |
... |
... |
164. |
Urtika
Urons |
Q |
... |
... |
... |
Ointment |
165. |
Mullein
Cal |
Oil |
... |
... |
... |
... |
166. |
Viscum
Album |
Q |
... |
... |
... |
... |
167. |
Yohimbinum |
Q |
... |
... |
... |
... |
168. |
Zincum Mt. |
... |
1M |
10M |
50M |
CM |
169. |
Qalc.
Phos. |
3X |
6X |
12X |
30X |
200X |
170. |
Calc.
Flour |
3X |
6X |
12X |
30X |
200X |
171. |
Calc.
Sulph. |
3X |
6X |
12X |
30X |
200X |
172. |
Fer. Phos. |
3X |
6X |
12X |
30X |
200X |
173. |
Kali. Mur |
3X |
6X |
12X |
30X |
200X |
174. |
Kali.
Phos. |
3X |
6X |
12X |
30X |
200X |
175. |
Kali.
Sulph. |
3X |
6X |
12X |
30X |
200X |
176. |
Mag. Phos. |
3X |
6X |
12X |
30X |
200X |
177. |
Nat. Mur. |
3X |
6X |
12X |
30X |
200X |
178. |
Nat. Phos. |
3X |
6X |
12X |
30X |
200X |
179. |
Nat.
Sulph. |
3X |
6X |
12X |
30X |
200X |
180. |
Silicea |
3X |
6X |
12X |
30X |
200X |
Annexure - C
List
of Ayurvedic Pharmacies to be approved under the Reimbursement Scheme
1.
Utkal Ayurvedic Co -
operative Pharmacy, Aska, Ganjam.
2.
Sadhana Aousadhalaya
(Dacca) (36 B.K.Paul Avenue, Calcutta - 5).
3.
Baidyanath Ayurvedic
Bhaban (P) Limited, Calcutta, Patna, Jhansi, Nagpur, Naini (Allhabad).
4.
Dabur (Dr. S.K.Burman)
Private Ltd., Calcutta and Faridabad.
5.
Jhandu Pharmaceutical
Works Ltd., Gokhale Road, South Bombay - 25.
6.
National Ayurvedic
Pharmacy, Kavisuryanagar, Ganjam.
7.
Lokaseva Ayurved
Pharmacy, South Gate, Puri.
8.
All the State Ayurvedic
Pharmacies in Orissa.
9.
Any other Parmacies or
individuals manufacturing medicines for the purpose of other patients notified
by the Government of Orissa.
1. Subject - Reimbursement of cost
of treatment of Government servants and their families under the system of Ayurvedic
and Homoeopathic medicines outside the State.
1.
The
undersigned is directed to say that the medical facilities for reimbursement of
cost of treatment of Government servants and their families have been extended
in Health Department Resolution No. 26888 - H., dated 23.11.1973 which is
limited within the State. Now difficulties are being experienced by the
Government servants and their families who are stationed at or passing through
other States to get the reimbursement of cost of their treatment under this
system.
2.
To
obviate such difficulty Government after careful consideration have been
pleased to declare the Registered Medical Practitioner of Ayurvedic and
Homoeopathic medicines, whether in Government services or private, who will be
available near at hand at the place where the Government servants and the
member of their families fall ill as Authorised Medical Attendant for the
purpose of reimbursement of cost of treatment under the Ayurvedic and
Homoeopathic medicines to the Government servants who are stationed at or
passing through the other States.
3.
The
cost of treatment under this system will be reimbursed to the Government
servants on production of a certificate in writing from the Authorised Medical
Attendant on this behalf and necessary vouchers.
4.
Reimbursement
of the actual expenses includes the entire cost of the medical treatment such
as consultation fees of the doctors charges for pathological, X - Ray
examination, etc. Hospital charges if admitted, Ambulance charges, special
Nursing charges, etc.
5.
This
order will be given effect from the date of issue.
6.
This
order issues with the concurrence of the F.D. vide their U.O.R.No 108 C.S.S.I.,
dated 29.1.1981.
(Health Department G.O. No. 8779 - H., dated 11.3.1981)