Sr No |
Journals |
Journals Name |
Citation Format |
1 |
ACJ |
Accidents Claims Journal |
2011 ACJ 1256 |
2 |
ACR |
Allahabad Criminal Rulings |
1999 (1) ACR 505 |
3 |
AD |
Apex Decision |
1995 1 AD (Delhi) 361 |
4 |
ADJ |
Allahabad Daily Judgments |
2011 (3) ADJ 716 |
5 |
AIR (Allahabad) |
All India Reporter |
AIR 2009 ALL 12 |
6 |
AIR (Andhra Pradesh) |
All India Reporter |
AIR 2009 AP 100 |
7 |
AIR (Bombay) |
All India Reporter |
AIR 2006 BOM 241 |
8 |
AIR (Calcutta) |
All India Reporter |
AIR 2015 CAL 89 |
9 |
AIR (Chhattisgarh) |
All India Reporter |
AIR 2018 CHH 118 |
10 |
AIR (Gauhati) |
All India Reporter |
AIR 2004 GAU 26 |
11 |
AIR (Gujarat) |
All India Reporter |
AIR 2019 GUJ 7 |
12 |
AIR (Himachal Pradesh) |
All India Reporter |
AIR 2016 HP 96 |
13 |
AIR (Jammu & Kashmir) |
All India Reporter |
AIR 2015 J&K 52 |
14 |
AIR (Jharkhand) |
All India Reporter |
AIR 2019 JHAR 74 |
15 |
AIR (Karnataka) |
All India Reporter |
AIR 1999 Kant 335 |
16 |
AIR (Kerala) |
All India Reporter |
AIR 2015 KER 36 |
17 |
AIR (Madhya Pradesh) |
All India Reporter |
AIR 2019 MP 38 |
18 |
AIR (Madras) |
All India Reporter |
AIR 1959 MAD 484 |
19 |
AIR (Meghalaya) |
All India Reporter |
AIR 2015 Meghalaya 23 |
20 |
AIR (Orissa) |
All India Reporter |
AIR 2019 ORI 69 |
21 |
AIR (Patna) |
All India Reporter |
AIR 1962 PAT 67 |
22 |
AIR (Punjab and Haryana) |
All India Reporter |
AIR 2018 P&H 10 |
23 |
AIR (Rajasthan) |
All India Reporter |
AIR 2018 RAJ 162 |
24 |
AIR (SCW) |
All India Reporter Supreme Court Weekly |
AIR 2000 SCW 833 |
25 |
AIR (Sikkim) |
All India Reporter |
AIR 2018 SIKKIM 10 |
26 |
AIR (Tripura) |
All India Reporter |
AIR 2018 TRIPURA 15 |
27 |
AIR (Uttarakhand) |
All India Reporter |
AIR 2019 UTTRA 135 |
28 |
AIR Delhi |
All india Reporter |
AIR 2019 DEL 69 |
29 |
AIR(SC) |
All India Reporter |
AIR 1990 SC 1742 |
30 |
ALD |
Andhra Legal Decisions |
2016 (1) ALD 274 |
31 |
ALD |
Andhra Legal Decisions |
2014 (1) ALD 689 |
32 |
ALJ |
Allahabad Law Journal |
2017 (6) ALJ 380 |
33 |
Allahabad Criminal Cases |
Allahabad Criminal Cases |
2 (2013) ACC 408 |
34 |
ALLMR |
All Maharashtra Law Reporter |
2015 (2) ALLMR 89 |
35 |
ALT |
Andhra Law Times |
2015 (3) ALT 302 |
36 |
ALT |
Andhra Law Times |
2011 (6) ALT 592 |
37 |
An.W.R |
Andhra Weekly Reporter |
2002 (1) AN.W.R. 154 |
38 |
APLJ |
Andhra Pradesh Law Journal |
2009 (1) APLJ (HC) 397 |
39 |
ArbLR |
Arbitration Law Reporter |
2012 (3) ARBLR 357 (AP) |
40 |
BC |
Banking Cases |
3 (2012) BC 341 |
41 |
BLJR |
Bihar Law Journal Report |
2002 (50) BLJR 2551 |
42 |
BomCR |
Bombay Cases Reporter |
2012 (5) BOMCR 234 |
43 |
BomLR |
Bombay Law Reporter |
2012 (114) BOMLR 2716 |
44 |
CalLT |
Calcutta Law Times |
(2003) 3 CALLT 242 (HC) |
45 |
CG.L.R.W |
The Chhattisgarh Law Report |
2015 (1) CG.L.R.W. 284 |
46 |
CGBCLJ |
Chhattisgarh Bar Council Law Journal |
2012 (1) CGBCLJ 262 |
47 |
CGLJ |
Chhattisgarh Law Journal |
2018 (1) CGLJ 162 |
48 |
CHN |
Calcutta High Court Notes |
2012 (1) CHN 650 |
49 |
CLJ |
Calcutta Law Journal |
2016 (3) CLJ (CAL) 468 |
50 |
CLR |
Cuttack Law Report |
2006 (2) CLR 132 |
51 |
CLT |
Cuttack Law Times |
3 (2011) CLT 104 |
52 |
CompLJ |
Company Law Journal |
(2010) 2 COMPLJ 393 (BOM) |
53 |
CompLR |
Competition Law Reports |
2017 COMPLR 965 BOM |
54 |
CPJ |
Consumer Protection Judgment |
4 (2017) CPJ 61 |
55 |
CriLJ |
Criminal Law Journal |
2012 CRILJ 2630 |
56 |
CTC |
Current Tamilnadu Cases |
2007 (1) CTC 42 |
57 |
CWN |
Calcutta Weekly Notes |
1910 14 CWN 641 |
58 |
DLT |
Delhi Law Times |
45 (1991) DLT 68 |
59 |
DMC |
Divorce And Matrimonial Cases |
1 (2012) DMC 37 |
60 |
DRJ |
Delhi Reported Judgment |
2019 (178) DRJ 553 |
61 |
ELT |
Excise Law Times |
2017 (355) ELT 80 (BOM) |
62 |
FLR |
Factory Law Reporter |
2014 (143) FLR 517 |
63 |
Gauhati Law Reports |
Gauhati Law Reports |
(1960) 1 GLR 100 |
64 |
GLD |
Gujarat Law Decision |
2014 (1) GLD 489 |
65 |
GLD |
Gauhati Law Decisions |
2013 (1) GLD 192 (GAU) |
66 |
GLH |
Gujarat Law Herald |
2019 GLH (3) 728 |
67 |
GLT |
Gauhati Law times |
2017 (2) GLT 479 |
68 |
GLT |
Gauhati Law Times |
2016 (4) GLT 661 |
69 |
GST |
Goods And Services Tax Cases |
(2016) 53 GST 85 (BOM) |
70 |
Gujarat Law Reporter |
Gujarat Law Reporter |
(2019) 4 GLR 3192 |
71 |
ILR (Karnataka) |
Indian Law Reports |
2019 ILR KAR 1839 |
72 |
ILR (Madras) |
Indian Law Reports |
(1906) ILR 29 MAD 205 |
73 |
JCR |
Jharkhand Cases Reporter |
2019 (3) JCR 464 |
74 |
JKJ |
JK Judgments |
2003 (2) JKJ 590 |
75 |
JLJR |
Jharkhand Law Journal Repprts |
2020 (1) JLJR 421 |
76 |
JT |
Judgment Today |
JT 2003 (9) SC 398 |
77 |
KarLJ |
Karnataka Law Journal |
2020 (2) KARLJ 176 |
78 |
KCCR |
Karnataka Civil And Criminal Reporter |
2020 (1) KCCR 710 |
79 |
KHC |
Kerala High Court |
2020 (1) KHC 430 |
80 |
KLJ |
Kerala Law Journal |
2017 (4) KLJ 650 |
81 |
KLT |
Kerala Law Times |
2020 (1) KLT 466 |
82 |
LLJ |
Labour Law Journal |
(2017) 2 LLJ 655 |
83 |
MhLJ |
Maharashtra Law Journal |
2019 (6) MHLJ 937 |
84 |
MLJ |
Madras Law Journal |
(2016) 7 MLJ 102 |
85 |
MLJ(Criminal) |
Madras Law Journal |
(2015) 3 MLJ (CRL) 302 |
86 |
MPHT |
MP High court Today |
2013 (3) MPHT 135 |
87 |
MPJR |
M.P.Judicial Reporter |
2014 (4) MPJR 68 |
88 |
MPLJ |
M.P.Law Journal |
2016 (3) MPLJ 145 |
89 |
NCC |
Nainital criminal Cases |
2010 (1) N.C.C. 427 |
90 |
OCR |
Orissa Criminal Reporter |
(2009) 44 OCR 758 |
91 |
OLR |
Orissa Law Reviews |
2020 (1) OLR 379 |
92 |
PLJR |
Patna Law Journal Reports |
2018 (6) PLJR 914 |
93 |
PLR |
Punjab Law Reporter |
(2012) 167 PLR 277 |
94 |
PTC |
Patent and Trade marks Cases |
2019 (77) PTC 589 |
95 |
RCR (Civil) |
Recent Civil Reports |
2016 (2) RCR (CIVIL) 154 |
96 |
RCR (Criminal) |
Recent Criminal Report |
2018 (4) RCR (CRIMINAL) 462 |
97 |
RCR (Rent) |
Rent Control Reporter |
2019 (1) RCR (RENT) 357 |
98 |
RLR |
Rajasthan Law Reporter |
2012 (3) RLR 2076 |
99 |
RLW |
Rajasthan Law Weekly |
2012 (3) RLW 2076 (RAJ) |
100 |
Scale |
Supreme court Almanac |
1995 (6) SCALE 744 |
101 |
SCC |
Supreme Court Cases |
(2001) 6 SCC 767 |
102 |
SCR |
Supreme Court Reporter |
[1950] 1 SCR 459 10 |
103 |
ShimLC |
Shimla Law Cases |
2020 (1) ShimLC 66 |
104 |
Sikkim Law Reports |
Sikkim Law Reports |
SLR (2019) SIKKIM 183 |
105 |
TAXMAN |
TAXMAN |
[2018] 253 TAXMAN 191 |
106 |
TLR |
Tripura Law Reports |
(2017) 1 TLR 474 |
107 |
UC |
Uttaranchal Cases |
2015 (2) UC 1287 |
108 |
UD |
Uttaranchal Decisions |
2003 (1) U.D. 351 |
109 |
UPLBEC |
U.P. Local Bodies & Educational Cases |
(2011) 2 UPLBEC 265 |
110 |
WBLR |
The West Bengal Law Reporter |
(2013) 3 WBLR 106 |
111 |
WLC |
Western Law Cases |
1995 (3) WLC 718 |
112 |
WLN |
Weekly Law Notes |
2010 (4) WLN 32 |
113 |
ABR |
ABR |
2006 (1) ABR 393 |
114 |
FAJ |
All India Prevention of Food Adulteration Journal |
2014 FAJ 250 (KAR) |
115 |
CDR |
All India Reports- Current Diwani Reports |
2013 (1) CDR 1 (RAJ) |
116 |
AJR |
All India Reports- Jharkhand High Court Reports |
2018 (2) AJR 160 |
117 |
AKR |
All India Reports- Karnataka High Court Reports |
2016 (1) AKR 298 |
118 |
ALR |
Allahabad Law Reports |
1993 (21) ALR 425 1 |
119 |
ARC |
Allahabad Rent Cases |
2003 (2) ARC 254 |
120 |
AWC |
Allahabad Weekly Cases |
1995 3 AWC 1396 ALL |
121 |
AWR |
Allahabad Weekly Reporter |
(1962) 1 AWR SC 112 |
122 |
APSTJ |
Andhra Pradesh Sales Tax Journal |
(1994) 18 APSTJ 1 |
123 |
CIVILCC |
Civil Court Cases |
2020 (1) CIVILCC 310 |
124 |
COMPCAS |
Company Cases |
[2017] 205 COMPCAS 194 (ALL) |
125 |
CPC |
Consumer Protection Cases |
2014 (3) C.P.C. 99 |
126 |
CTLJ |
Contracts and Tenders Law Journal |
2007 (2) CTLJ 126 (HP) |
127 |
CLA |
Corporate Law Adviser |
[2016] 133 CLA 1 86 (SC) |
128 |
CRIMES |
Crimes |
2014 (4) CRIMES (SN) 118 |
129 |
CRIMINALCC |
Criminal Court Cases |
2018 (4) CRIMINALCC 735 |
130 |
CCR |
Current Criminal Reports |
1 (2016) CCR 383 |
131 |
CTR |
Current Tax Reporter |
(2012) 251 CTR (CHHATTISGARH) 58 |
132 |
ESC |
Education and Service Cases |
2005 (2) ESC 1355 (DEL) |
133 |
FLT |
Environmental and Forest Law Times |
2016 (6) FLT 220 |
134 |
ECC |
Excise & Customs Cases |
1998 (62) ECC 606 (SC) |
135 |
ECR |
Excise and Custom Reports |
2013 (200) ECR 145 (SIKKIM) |
136 |
GSTR |
Goods And Service Tax Reports |
[2018] 53 GSTR 149 (GAU) |
137 |
ITR |
Income Tax Reporter |
[1974] 95 ITR 586 (HP) |
138 |
ITD |
Income-tax Tribunal Decisions |
[1984] 10 ITD 412 (DEL) |
139 |
ITC |
ITC |
1929-3-ITC-406 |
140 |
JLJ |
Jabalpur Law Journal |
1960 (0) JLJ 870 (SC) |
141 |
JCC |
Journal Of Criminal Cases |
2013 (3) JCC 1767 |
142 |
LABIC |
Labour and Industrial cases |
2016 LABIC 641 |
143 |
LLN |
Labour Law Notes |
2013 (1) LLN 104 (BOM) |
144 |
LLR |
Labour Law Reporter |
2015 LLR 738 |
145 |
MWN |
MADRAS WEEKLY NOTES |
1911 (2) MWN 93 |
146 |
MIPR |
MIPR |
MIPR 2014 (3) (SNC) 1 |
147 |
MYSLJ |
Mysore Law Journal |
(1957) 35 MYSLJ SC 117 |
148 |
NLJ |
Nagpur Law Journal |
1960 NLJ 1 |
149 |
RAJ |
Recent Arbitration Judgments |
2006 (1) RAJ (SN) 335 |
150 |
RRR |
Recent Revenue Report |
1996 1 RRR 259 |
151 |
RD |
Revenue Decisions |
2014 125 RD 163 |
152 |
STC |
Sales Tax Cases |
[2004] 134 STC 403 (UTTRA) |
153 |
SCL |
Sebi and Corporate laws |
[2005] 63 SCL 499 (Pat) |
154 |
SOT |
Selected Orders of ITAT |
(2009) 33 SOT 270 (DEL) |
155 |
SCT |
Service Cases Today |
2016 (1) SCT 316 (UTTRA) |
156 |
STJ |
Service Tax Journal |
[2010] 20 STJ 83 (GUJ) |
157 |
STR |
Service Tax Review |
2017 [48] S.T.R. 289 (JHAR) |
158 |
SCJ |
SUPREME COURT JOURNAL |
2018 (3) SCJ 104 |
159 |
TTJ |
Tax Tribunal Judgments |
(2001) 71 TTJ 182 |
160 |
TAXLR |
Taxation Law Reporter |
1983 TAXLR 2527 |
161 |
STT |
Taxman's Service Tax Today |
[2013] 41 STT 95 |
162 |
TAC |
Transport & Accident Cases |
2013 (3) TAC 327 |
163 |
VST |
VAT AND SERVICE TAX CASES |
(2013) 62 VST 422 (DEL) |
164 |
VAT |
Vat Reporter |
(2009) 11 VAT REPORTER 168 |
165 |
WRITLR |
Writ Law Reporter |
2017 1 WRITLR 1 |
166 |
ALLCC |
Allahabad Criminal cases |
2013 (82) ALLCC 153 |