Trusted by Top Brands

  • Accenture
  • Axis Capital
  • Hem Securities
  • Interactive Financial Service Ltd
  • JM Financial
  • Motilal Oswal
  • Uniqus
  • Art
  • Build
  • HP
  • Signzy
  • Surepass
  • TCS
  • Traqcheck
  • Amazon.in
  • Blackpeak
  • Cigaer
  • Ds Group
  • Exiger
  • Fiat
  • Kroll
  • Mondelez
  • NCI
  • Rubix
  • Tata Power
  • Tata Power DDL
  • Viotal Informatics

Comprehensive Litigation Intelligence for Risk Diligence

35 Million+

Companies & Legal Entities

1 Billion+

Individuals Covered

LIBIL®

Litigation Intelligence & Due Diligence

LIBIL® uncovers hidden litigation risks and verifies individuals' legal backgrounds with unmatched precision providing access to 500M+ legal records , including court cases, criminal records, regulatory actions, insolvencies, defaults, and adverse legal developments, across 10,000+ courts and tribunals in India. Updated with 500,000+ new records daily, it generates comprehensive litigation profiles for individuals, directors, promoters, and companies through both a web portal and APIs.

Types of LIBIL® Reports

  • Instant Litigation Check
  • Detailed Litigation Check
  • Lawyer Verified Reports
  • IPO Diligence Report
  • FIR Check
View More

Patrol®

Litigation Management System for Modern Legal Teams

Manage litigation & collaborate on a single workspace with case tracking, document management, task automation, and reporting dashboards. Monitor ongoing cases, next court hearing.

Key Features

  • Gen-AI Legal Assistant
  • Real Time Case Monitoring
  • Automated Alerts and Notifications
  • Document Management
  • Team Collaboration at Scale
View More

Legal Research Database

Gen AI-Powered Legal Research Database Built for Legal Professionals

Research faster using advanced Gen AI across judgments, statutes, regulations, tribunal decisions, legal commentary, and historical legal records.

Key Features

  • Gen AI-assisted legal research
  • iDraf
  • Headnotes & Case Summaries
  • Access to all Acts
  • Download True Copy of Judgement
  • Coverage from 1837 onwards
View More
Certified for Excellence

Security that legal teams can verify.

LegitQuest® is built on audited infrastructure, ISO-certified processes, and CERT-In empanelled assurance services for secure legal workflows.

3
ISO standards
5
CERT-In services

Committed to Security

Quality, service continuity, and information security validated by independent standards.

Audited infrastructure
ISO 9001:2015 certification
ISO 9001:2015

Quality management surveillance

ISO 20000-1:2018 certification
ISO 20000-1:2018

IT service management surveillance

ISO 27001:2022 certification
ISO 27001:2022

Information security surveillance

CERT-In empanelled coverage

Security assurance across application, infrastructure, and release readiness.

VAPTCertified application and network audit coverage
Security Configuration AuditInfrastructure hardening and validation
Source Code ReviewSoftware assurance for trusted releases
Ongoing Compliance ChecksRepeat validation for evolving products

Legal Intelligence for Every Critical Decision

From everyday legal work to high-stakes business decisions, LegitQuest helps teams find the right information,
understand legal risk, and act with greater confidence.

Criminal Record Check

Run a Criminal Record Check Online to identify relevant litigation and criminal proceedings before important hiring, onboarding, lending, or business decisions.

Legal Research Database

Access a comprehensive Legal Research Database to find judgments, case laws, statutes, regulations, and other legal information in one place.

Litigation Management System

Keep ongoing matters organised with a Litigation Management System that helps legal teams track cases, manage documents, collaborate, and stay on top of important updates.

Background Verification

Strengthen hiring and onboarding decisions with Background Verification supported by relevant litigation and legal record checks.

Personal Loan Due Diligence

For lenders assessing applicants and borrowers, Instant personal loan due diligence can add another layer of legal-risk intelligence to the credit assessment process.

Deal Diligence

During acquisitions and investments, Deal Diligence helps teams identify litigation and legal risks that could influence valuation, negotiations, or transaction decisions.

IPO Due Diligence

For companies preparing to enter public markets, IPO Due Diligence supports deeper review of litigation involving the company, promoters, directors, and other relevant parties.

Due Diligence Report

When a decision requires a closer investigation, a structured Due Diligence Report brings relevant legal findings together so teams can review potential risks more clearly.

Press & Recognitions

Do You Have Questions?

Our Legal AI Research FAQ addresses key questions about our work in advancing AI for legal applications, ensuring accuracy, efficiency, and ethical compliance.

AI legal due diligence refers to the use of artificial intelligence tools to review and analyze legal data, identify risks, and generate reports for mergers, acquisitions, and compliance processes.

AI automates tracking, reminders, document management, and status updates — ensuring no detail is missed in legal case handling.

Yes. AI-based legal research tools like LIBIL analyze millions of documents and case laws in seconds, delivering highly relevant and accurate results.

Absolutely. LIBIL is designed for both law firms and corporate legal departments to simplify legal risk, compliance, and case research.

Yes. LegitQuest uses advanced encryption and secure cloud infrastructure to protect user data.

Get in Touch

Experience the power of Legitquest's advanced legal research tool. Qualified attorneys and legal professionals from companies in India can request personalized demonstrations and free trial access. Limited trial spots are available—submit your professional email to secure priority access today.