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Litigation Management Tool

State of the art customised tool to manage pre and post litigation workflow.

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Litigation Management Tool

  • Tasks/Matters/Document management
  • Reports/Workflow /Analytics
  • Notice/Invoice/Billing /Expense management
  • 10,000+ forums
  • Automated real-time case alerts

LIBIL

Identify & Verify Individuals, Companies & Assets by unlocking 5 billion+ litigation pages.

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LIBIL

  • Score by proprietary algorithm
  • Search of Asset - Property, vehicle etc
  • Accurate identification
  • Customised & tailored solution
  • Subscription/APIs/Pay per use

LegitEye

Comprehensive and exhaustive coverage of legal news across all courts

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LegitEye

  • Latest news from Indian courts
  • Corporate legal news
  • Interviews
  • Columns
  • Event coverage

Notifications

Tailored and customized daily report by highly skilled professionals

Sample Report

Notifications

  • Customized Daily report
  • 200+ ministries and regulators
  • Circular/notifications/news
  • By skilled professionals
  • One report serves all

Numbers that keeps growing!

These numbers show user's trust reposed in the offerings. It makes us deliver the best of the product and services.

1000 +

B2B clients served

10000 +

forums covered

300,000 +

Monthly Users

350 M +

Records used to derive Intelligence

Corporates

Corporate

  • LIBIL (Legal Worthiness)
  • Litigation Management Tool (Patrol)
  • Legal Research
  • Notice Management
  • Invoice/Billing/Expense Management
  • Notification Services

Law Firms

Law Firm

  • LIBIL (Legal Worthiness)
  • Litigation Management Tool (Patrol)
  • Legal Research
  • Notice Management
  • Invoice/Billing/Expense Management
  • Notification Services
  • Legit Eye
  • Forbes Legal Powerlist

Government

Government

  • Legal Research
  • Legit Eye

Individuals

Individuals

  • LIBIL (Legal Worthiness)
  • Litigation Management Tool (Patrol)
  • Legal Research
  • Notice Management
  • Invoice/Billing/Expense Management
  • Notification Services
  • Legit Eye
  • Forbes Legal Powerlist

Products for Legal Stakeholders

Our products are customised and tailored for the specific needs of the enterprise. The solutions are scalable, secure and saves time and money.

Trusted by the top names in the industry

  • It helped to find out relevant cases with just One Click

    "Legitquest seems to be a one of its kind Legal Research engine with features like iDRAF and iGraphics. It helped me find out relevant cases with just One Click to reach to the reasoning and decision of the case. A feature like iDRAF has helped me save a lot of time while analysing a case."

  • Transform and revolutionise the way of legal research.

    "Legitquest is sure to transform and revolutionise the way Judges, Attorneys, law students, professors, researchers and scholars do legal research."

  • Search engine reduces the time taken in legal research

    "I am very impressed by your search engine, as it is unique in the sense that it greatly reduces the time taken in legal research by straightaway leading to the main findings/ observations of a judgment, including issues raised therein etc. I hope that you include all state electricity regulatory commissions as well, since presently no search engine is maintaining a database of its case laws, and regulations."

Security

We protect your and your client’s information with Industry leading security.

10X7 Support

First in the industry to provide exceptional Customer Support

Integrations

you can connect and sync your existing tools with our solutions.

Press & Recognitions

Gen AI Legal Tools for Smarter Law Practice

In the fast-evolving legal industry, AI-powered solutions are transforming the way legal professionals work. From legal research to case management, AI tools streamline processes, improve accuracy, and save time.

  • Traditional legal research can be time-consuming and complex. AI-powered legal research tools streamline the process by providing instant access to case laws, statutes, legal precedents, and regulatory documents. By leveraging advanced natural language processing (NLP) and machine learning algorithms, these tools analyze large volumes of legal data, extract relevant insights, and deliver precise results in seconds. This not only saves valuable time for legal professionals but also enhances accuracy, ensuring that no critical legal information is overlooked.
  • Legal due diligence is a crucial yet labor-intensive process that involves reviewing contracts, identifying potential risks, and ensuring regulatory compliance. AI-driven legal due diligence tools automate document analysis, flag inconsistencies, and generate comprehensive risk assessment reports. These tools help law firms, corporate legal departments, and compliance teams speed up due diligence processes, reducing human errors while improving decision-making. With AI, legal professionals can conduct in-depth contract reviews, detect clauses that may pose risks, and ensure compliance with legal and industry standards more efficiently than ever.
  • Managing multiple cases, tracking deadlines, and handling client communication manually can be overwhelming. AI-powered case management software revolutionizes the way law firms and legal teams operate by automating key processes, such as document management, case tracking, task assignments, and client interactions. These tools provide real-time updates, ensure seamless collaboration among legal teams, and improve operational efficiency. With AI-driven automation, legal professionals can focus more on strategic decision-making rather than administrative tasks, leading to improved productivity and enhanced client service.
  • Why Choose AI Legal Tools?

    Faster legal research with AI-powered insights
    Automated contract analysis and due diligence
    Streamlined case management with real-time updates
    Increased efficiency and reduced manual workload

    FAQs

  • An AI legal tool is software that uses artificial intelligence to automate and enhance legal tasks such as legal research, case management, and due diligence, improving efficiency and accuracy.
  • AI legal research tools use machine learning and natural language processing (NLP) to scan, analyze, and retrieve relevant case laws, statutes, and legal precedents in seconds, saving lawyers hours of manual research.
  • AI legal due diligence tools automate contract reviews, identify potential risks, and generate compliance reports. This reduces manual effort, enhances accuracy, and speeds up decision-making.
  • AI-powered case management software helps law firms organize cases, track deadlines, automate workflows, and manage client interactions more efficiently, reducing administrative burden.
  • Yes, AI-driven legal research tools and due diligence software can analyze contracts, extract key clauses, detect legal risks, and ensure compliance with regulatory standards.
  • Most AI legal tools follow strict data security protocols, encrypt sensitive information, and comply with industry regulations such as GDPR, ensuring confidentiality and compliance.
  • AI-powered legal research tools process vast amounts of legal data, providing instant case law summaries, citation analysis, and contextual insights, significantly reducing research time.
  • Law firms, corporate legal teams, compliance officers, and in-house counsel can all benefit from AI-driven legal due diligence tools by streamlining document review and risk assessment.
  • Key features of AI case management software include document automation, deadline tracking, task assignment, client communication, and real-time case progress updates.
  • AI legal tools enhance efficiency, reduce costs, and minimize human errors in legal processes. As AI evolves, it will continue to reshape the legal landscape by automating complex tasks.